Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969

(2)Any such charge as is referred to in sub-rule (1) in arrears by any Member shall be recovered from the travelling allowance bill and/or the salary bill of the Member concerned.