Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(10)(b) in The Haryana Transmission and Bulk Supply Licence (b)give copies of the report to the Commission and to all parties involved in the major incident as the Commission may direct.