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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

3. Method of Admission.

- [1. Admission to "Government Quota seats" shall be made by a Selection Committee consisting of the following for each district:-
(i) District Medical and Health Officer, Chairman-cum-Convener  
(ii) Superintendent of Government District Hospital Member
(iii) Deputy Director, Social Welfare Department Member
(iv) Principal of Nursing School concerned Member]