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State of Andhra Pradesh - Section
Section 3 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997
3. Method of Admission.
- [1. Admission to "Government Quota seats" shall be made by a Selection Committee consisting of the following for each district:-| (i) | District Medical and Health Officer, Chairman-cum-Convener | |
| (ii) | Superintendent of Government District Hospital | Member |
| (iii) | Deputy Director, Social Welfare Department | Member |
| (iv) | Principal of Nursing School concerned | Member] |