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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(c) in The Indian Electricity Rules, 1956

(c)if the generating station is situated or is to be situated outside the area of supply or if any intervening area not included in the area of supply is to be crossed, a list of the streets not included in the area of supply along or across which electric supply lines are to be laid down or placed;