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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(viii) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(viii)the distance from the shore within which carcass shall not be placed under section 22 ;