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State of Rajasthan - Section

Section 64 in Rajasthan Panchayati Raj Rules, 1996

64. Approval of assessment by Tehsildar.

(1)Tehsildar shall, after the demand assessment of taxes has been prepared by Patwari, get it checked and make corrections, if any, approve and shall forward a copy to Patwari concerned.
(2)In consonance with the approved demand, Patwari shall issue demand slips to the assesses concerned in Form No. V.