Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1258] [Entire Act] Bengal Presidency - Subsection Section 1258(b) in Police Regulations, Bengal , 1943 (b)When an officer for whom quarters are thus provided vacates the building, he shall report the fact to the Superintendent, who shall intimate the same to the Executive Engineer in charge.
