Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(6) in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988 (6)Where, applicant or respondent fails to appear when the application is called on for hearing the Court may make an ex parte order on the application.
