Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(1) in The Energy Conservation Act, 2001 (1)No person shall, without previous permission of the Bureau, use and which so nearly resembles the name of the Bureau as to deceive or likely to deceive the public.
