Viji A.M vs State Of Kerala on 13 November, 2019

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Kerala High Court

Viji A.M vs State Of Kerala on 13 November, 2019

Bench: Shaji P.Chaly

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

  WEDNESDAY, THE 13TH DAY OF NOVEMBER 2019 / 22ND KARTHIKA, 1941

                       WP(C).No.30130 OF 2019(M)


PETITIONER/S:

      1         VIJI A.M
                AGED 35 YEARS
                ASSISTANT PROFESSOR, DEPARTMENT OF MATHEMATICS, SREE
                KERALA VARMA COLLEGE, THRISSUR-680011

      2         RADHIKA K.S.,
                ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH,
                SREE KERALA VARMA COLLEGE, THRISSUR-680011

      3         DR.ABITHA BALAGOPALAN,
                ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH,
                SREE KERALA VARMA COLLEGE, THRISSUR-680011

                BY ADVS.
                SRI.S.R.PRASANTH
                SMT.VARSHA BHASKAR
                SRI.JYOTHISH D.MONY

RESPONDENT/S:

      1         STATE OF KERALA,
                REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
                HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
                THIRUVNANTHAPURAM-695 001

      2         THE DIRECTOR,
                DIRECTOR OF COLLEGIATE EDUCATION, 6TH FLOOR,
                VIKAS BHAVAN, VIKAS BHAVAN P.O., THIRUVANANTHAPRUAM-
                695 033, KERALA, INDIA

                R2 SRI.P.M.MANOJ, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.11.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.30130 OF 2019(M)          2




                        JUDGMENT

Petitioners are working as Assistant Professors in Sree Kerala Varma College, Thrissur. The grievance of the petitioners is that, prior to the service in the University of Calicut they have served other institutions and therefore the prior service is to be reckoned in accordance with law. In order to ventilate their grievances, petitioners have submitted Exts.P15 to P17 before the 2nd respondent, who has transmitted the representation to the 1st respondent and is pending consideration before the 1st respondent, seeks direction for early finalisation.

2. Having heard learned counsel for the petitioners and the learned senior Government Pleader, this writ petition is disposed of, WP(C).No.30130 OF 2019(M) 3 directing the 1st respondent to consider Exts.P15 to P17 at the earliest, and at any rate, within three months from the date of receipt of a copy of this judgment, after providing a notice of hearing to the petitioners and all other concerned persons.

Sd/-

SHAJI P.CHALY JUDGE hmh WP(C).No.30130 OF 2019(M) 4 APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED, 7.1.2011 ISSUED BY THE MANAGER, LITTLE FLOWER COLLEGE,GURUVAYOOR EXHIBIT P2 TRUE COPY OF ORDER NO.GAII/C3/999/2011 DATED 28.01.2012 ISSUED BY THE REGISTRAR, UNIVERSITY OF CALICUT EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER DARED 5/6/2014 ISSUED THE MANAGER, CORPORATE MANAGEMENT OF SREE KJERALA VARMA COLLEGE, THRISSUR EXHIBIT P4 TRUE COPY OF THE RELIEVING ORDER DATED 10.06.2014 ISSUED TO THE 1ST PETITIONER BY THE PRINCIPAL, LITTLE FLOWER COLLEGE, GURUVAYOOR EXHIBIT P5 TRUE COPY OF APPOINTMENT ORDER DATED 17.12.2010 ISSUED BY THE MANAGER, SANTANA DHARMA COLLEGE,TO THE 2ND RESPONDENT EXHIBIT P6 TRUE COPY OF THE ORDER NO.AC.F III/I/15441/2011 DATED 13.06.2011 ISSUED BY THE REGISTRAR, UNIVERSITY OF KERALA EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED 22/12/2014 ISSUED BY THE MANAGER, CORPORATE MANAGEMENT, OF SREE KERALA VARMA COLLEGE,THRISSUR EXHIBIT P8 TRUE COPY OF THE RELIEVING ORDER DATED 10.06.2014 ISSUED BY THE PRINCIPAL , SANATANA DHARMA COLLEGE EXHIBIT P9 TRUE COPY OF THE ORDER NO. UO NO.10614/2015 ADMN DATED 08.10.2015 ISSUED BY THE ASSISTANT REGISTRAR, UNIVERSITY OF CALICUT EXHIBIT P10 TRUE COPY OF THE APPOINTMENT ORDER NO.A 30/201 DATED 30.11.2010 WP(C).No.30130 OF 2019(M) 5 EXHIBIT P11 TRUE COPY OF ORDER NO GA II/A4/1208/2011 DATED 14.09.2011 ISSUED BY THE REGISTRAR, UNIVERSITY OF CALICUT EXHIBIT P12 TRUE COPY OF THE APPOINTMENT ORDER DARED 5.6.2014 ISSUED BY THE MANAGER, CORPORATE MANAGEMENT OF SREE KERALA VARMA COLLEGE , THRISSUR EXHIBIT P13 TRUE COPY OF THE RELIEVING CERTIFICATE ISSUED TO THE 3RD PETITIONER BY THE PRINCIPAL, VIMALA COLLEGE, THRISSUR EXHIBIT P14 TRUE COPY OF ORDER UO NO.8695/2015/ADMN DATED 7.8.2015 ISSUED BY THE ASSISTANT REGISTRAR, UNIVERSITY OF CALICUT EXHIBIT P15 TRUE COPY OF THE REPRESENTATION DARED

26.,03.2019 SUBMITTED BY THE 1ST PETITIONER TO THE 2ND RESPONDENT EXHIBIT P16 TRUE COPY OF THE REPRESENTATION DATED 26.03.2019 SUBMITTED BY THE 2ND PETITIONER TO THE 2ND RESPONDENT EXHIBIT P17 TRUE COPY OF THE REPRESENTATION DATED 25.03.2019 SUBMITTED BY THE 3RD PETITIONER TO THE 2ND RESPONDENT RESPONDENT'S/S EXHIBITS: NIL

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