Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 347C] [Entire Act] NCT Delhi - Subsection Section 347C(2) in The Delhi Municipal Corporation Act, 1957 (2)The Appellate Tribunal shall send a copy of every order passed by it to the parties to the appeal.
