Section 3(5)(b) in The Gas Cylinders Rules, 2004

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Union of India - Subsection

Section 3(5)(b) in The Gas Cylinders Rules, 2004

(b)the cylinder is not filled with-

(i)any liquefiable gas in excess of the filling ratio specified in IS: 3710 for low pressure liquefiable gases and IS: 8866 for high pressure liquefiable gases;

(ii)any permanent gas at a pressure in excess of the pressure for which the cylinder is designed;

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Union of India - Subsection

Section 3(5)(b) in The Gas Cylinders Rules, 2004