Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Punjab - Subsection Section 53(2) in Punjab State Veterinary Council Rules, 1997 (2)Every application shall be accompanied by a registration fee of rupees twenty-five to be paid in office of the Registrar by cash or through Bank draft drawn in his favour.
