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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(11) in Banaras Hindu University Act, 1915

(11)to supervise and control the residence and to regulate the discipline of students of the University, and to make arrangements for promoting their health and [welfare.] [Inserted by Act 52 of 1966, section 5(e)]