Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 29 September, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-19
ORDER SHEET
AP/340/2020
IA NO: GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 29th September, 2023.
Appearance:
Mr. Anirban Ray, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. Aviroop Mitra, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Ms. Sristi Burman Roy, Adv.
Ms. Pritha Basu, Adv.
Mr. Debartha Chakraborty, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner will resume his submissions on 4th October, 2023.
(MOUSHUMI BHATTACHARYA, J.) sg/R.Bhar