Section 1B in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
1B. [ The Office of the Chairman of the Telangana Planning and Development Committee or the Chairman of the Rayalaseema Planning and Development Committee or the Chairman of the Coastal Andhra Planning and Development Committee [or the Chairman of the North Coastal Andhra Planning and Development Committee.] [Entry 1-B inserted by Act No.1 of 1974.] ]
