Rajasthan High Court - Jodhpur
The Dental Council Of India vs State Of Rajasthan on 4 May, 2023
Bench: Pushpendra Singh Bhati, Yogendra Kumar Purohit
[2023/RJJD/012321] (1 of 100) [SAW-911/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 911/2018
1. Harsh Raj Verma S/o Raj Kumar Verma, Resident
"Sundram" Near Police Station, Malpura Ward No.10,
Tonk.
2. Parihar Yashmim Yousuf D/o Yousuf Khan Parihar,
Resident Of Flat No.401, Building F, Ashoka Mews, Near
Sheetal Petrol Pump 40/41 Kondwa Khurd, Pune,
Maharashtra.
3. Aasifa Khan S/o Ashraf Iqbal Ali, Resident Of 492, Jama
Maszid Ke Pass, Vpo-Lamba Hari Singh, Malpura, Tonk,
Rajasthan.
4. Ritika Beniwal D/o Sunil Dutta, Resident Of Village
Khiarsar Pura Ki Dhani, Near 220 Kv Gss, Po Derawala,
Jhunjhunu, Rajasthan.
5. Chhaya Khanna D/o Dr. Sanjay Khanna, Resident Of Ward
No.28, Fathepur Road, Rbm Hospital, Sikar.
6. Siddhant Mahajan S/o Dr. Tarun Mahajan, Resident Of
H.no. 92, Sector 29, Faridabad, 121008.
----Appellants
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
Education Department Group-1, Government Of
Rajasthan, Secretariat, Jaipur.
2. Priya Meena D/o Sh. Jagmal Singh Meena, Resident Of C-
19, Bal Nagar, Kartarpura, Station Road, Jaipur.
3. Urvashi Kanoria D/o Sh. Adarsh Kumar Sharma, Resident
Of 35/36, Sarpanch Vatika, Near New Sanganer Road,
Infront Of Heerapath Petrol Pump, Mansarovar, Jaipur.
4. Himani Sharma D/o Yogendra Kumar Sharma, Resident Of
13, Durga Vihar, Durgapura, Behind Mahindra Towar,
Jaipur.
5. Sazid Choudhary S/o Usman Khan, Resident Of Jawahar
Colony, Globar School Ke Pass, Mandawar Roadm Mahwa,
Dausa.
6. Sakshi Verma D/o Vishal Singh Verma, Resident Of 6/125,
Kala Bhawan, Near Shiv Mandir Nawabi Road, Talli
Bamori, Haldawani, Naintal, Uttarkhand.
7. Mrityunjai Sharma S/o Deepak Sharma, Resident Of
Polkaji Villa Wala, Bhawan, Anand Nagar, Ward No.42,
Sikar 332001.
8. Shubhika Singhvi D/o Ajay Singhvi, Resident Of 373,
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Singhvi Sadan, Near Maharashtra Samaj, Dadwara, Kota,
Rajasthan.
9. Ayushi Agarwal D/o Radha Krishan Agarwal, Resident Of
Plot No.84, Satyawati Vihar Colony, Near Sbi, Karauli.
10. Shubham Choudhary S/o Shri Ram, Resident Of 42-A
Basant Vihar, Vaishali Marg, Bajri Mandi Road,
Panchyawala, Jaipur
11. Varsha Swami Nath Pandey D/o Swami Nath Pandy,
Resident Of C/205, Madhu Mohan Apartment, Bp Cross
Road, No.4, Near Jai Ambe Mata Mandir, Khari Gaon,
Bhayandereast, Thane, Maharashtra.
12. The Union Of India Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
13. Aditya Chauhan S/o Ashok Chauhan, Resident Of K-1743-
44, Jahangirpuri, North West Delhi, Delhi.
14. Drona S/o Ashok Kumar, Resident Of 160, Indira Colony,
Sgnr, Sri Ganganagar, Rajasthan 335001
15. Shashank Chaubey S/o Akhilesh Chaubey, Resident Of
K66/3B, Narharpura, Varanasi, Up
16. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
Road, New Delhi- 110002 Through Its Secretary.
17. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
18. The Rajasthan Dental College And Hospital, Nbh-8, Bagru
Khurd, Ajmer Road, Through Its Principal.
19. Abhishek Jain S/o Yogendra Jain, Resident Of 58,
Govardhan Colony, New Sanganer Road, Sodala, Shyam
Nagar, Jaipur.
20. Shweta Sharma D/o Ashok Sharma, Resident Of House
No.145, Gali No.2, Agra Gate Bus Stand, Firozabad, Up
283203.
21. Latika Katiyar D/o Adesh Katiyar, Resident Of 171, Sanjay
Nagar-A, Kalwar Road, Joshimarg, Jhotwara, Ward No.10,
Jaipur 302012.
22. Shiva Sinha D/o Kc Sinha, Resident Of 3- Ga/16, Housing
Board, Near 17 No.bus Stand, Shastri Nagar, Jaipur.
----Respondents
Connected With
D.B. Spl. Appl. Writ No. 957/2018
Vyas Dental College And Hospital, Jodhpur, Units Of Rajasthan
Vikas Sansthan, Central Office-Tisra, Campus At Near Kudi Haud,
Kudi, Nh-65, Pali Road, Jodhpur Through The Chairman Manish
Vyas S/o Shri Gordhan Das Ji Vyas, By Caste- Brahaman, Aged
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49.
----Appellant
Versus
1. State Of Rajasthan, Through Its Secretary, Director Of
Medical Education, Medical Education Bhawan, Aadarsh
Nagar, Govind Marg, Near Pink Square Mall, Jaipur,
302004.
2. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. Dental Council Of India, Through Its Secretary, Aiwan-E-
Galib Marg, Kotla Road, Temple Lane, New Delhi, Delhi
110002.
4. Federation Of Private Medical And Dental Colleges Of
Rajasthan, Through Its Chairman, 17-C, Old Fatehpura,
Udaipur, 303001.
5. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
Road, Jaipur, 302033.
----Respondents
D.B. Spl. Appl. Writ No. 958/2018
1. Aarti Sharma D/o Mr. Mahabir Sharma, By Caste-
Sharma, R/o Village Salokhera, Gurgaon - 122001.
2. Bikas Baishya S/o Mr. Karun Kanta Baishya, By Caste-
Baishya, R/o P.o. Niz Dhamdhana, Distt Nalbari, Assam-
78134.
3. Biki Ray S/o Mr. Tankeshwar Ray, By Caste- Ray, R/o
Village - Aolaguri, Post - Aolaguri Distt
Bongaigaonbonaigaon, Assam- 783392.
4. Boby Sangwan S/o Mr. Suresh Kumar, By Caste-
Sangwan, R/o Mishri Dadri, Bhiwani, Haryana- 127042.
5. Chaman Kr. Bhuyan S/o Mr. Beba Kumar Bhuyan, By
Caste- Bhuyan, R/o R/o Bihpura Lakhimpur Assam
784161.
6. Dibya Jyoti Mazumdar D/o Mr. Debasis Mazumdar, By
Caste- Mazumdar, R/o Silchar Road Karimganj, Assam-
788710.
7. Hrishikesh Goswami S/o Mr. Rajib Lochan Goswami, By
Caste- Goswami, R/o Village- Nandang Kumar Gaon,
Salaguri, P.o. Gaurisagar Distt., Sivasagar, Assam-
785664.
8. Kajal Pathak S/o Mr. Dhanajay Pathak, By Caste- Pathak,
R/o Vill- Bishnupur, P.o Bhell Distt- Barpeta Assam-
781309.
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9. Kankana Dutta D/o Dr. Kapil Dutta, By Caste- Dutta, R/o
Shiv Bhurala Apptt. 101A Cheirlgora Hirapur, Dhanbad
Jharkhand- 826001.
10. Kaushik Bhattacharyya S/o Mr. Sashindra Bhattacharyya,
By Caste- Bhattarcharyya, R/o Vill- Upahupara,
Pomangaldai, Assam- 784125.
11. Lalremurti D/o Mr. Joseph Zosangzuala, R/o B-22
Ramhlun Venglai, Aizawl Mizoram- 796001.
12. Abu Taher D/o Mr. Nayan Ali, By Caste - Muslim, R/o
Village- Pakhrigure, Matia, Krishan, Goalpara, Assam.
13. Mallesh Ravi Kumar Mani Rattnam Kumar D/o Mr. Mallesh
Ravi Kumar, By Caste- Kumar, R/o H.n. 40A, Ammugula
Bazar Jj Nagar Port Secundrabad, Hydrabad Urban
Andhra Pradesh- 500087.
14. Manish Saini S/o Mr. Manoj Kumar, By Caste- Saini, R/o
Near Saini Dharam Kanta Namaul Distt Mahendragarh,
Haryana- 123001.
15. Manjit Deka S/o Mr. Manoranjan Deka, By Caste- Deka,
R/o Village- Mazdia, Khata Ps- Nalbari, Distt Nalbari
Assam- 781334.
16. Meenu Shekhawat D/o Mr. Mahendra Singh Shekhawat,
By Caste- Shekhawat, R/o Khadab Marhera, Tekkotputli,
Distt. Jaipur, Rajasthan- 303105.
17. Muzharal Islam S/o Mr. Atowar Rehman, By Caste-
Muslim, R/o Vill- Gobindapur, Balijanatehsil, Po- Goalpara,
Distt Golpara Assam.
18. Nafisa Anjuman D/o Mr. Nurul Islam, By Caste- Muslim,
R/o Amin Patty, Nagaon Assam- 782003.
19. Nayan Jyoti Bori S/o Mr. Ananta Bori, By Caste- Bori, R/o
Golaghat Mission Patty Po-Golaghat Distt- Golaghat
Assam- 785619.
20. Neikur Rehman S/o Mr. Abdul Hye, By Caste- Muslim, R/o
Village- Tinthengia, Laluk Ps- Bihpuria, Distt. Lakhimpur,
Assam- 787054.
21. Nisha Bharti S/o Mr. Mithlesh Giri, By Caste- Giri, R/o
Raghopur Chaturang, Bidupurvaishali Hajipur, Bihar-
844503.
22. Pakhi Chauhan D/o Mr. Vks Chauhan, By Caste- Chouhan,
R/o Ghitauli, Mainpuri Agra U.p.- 282003.
23. Akash Khan S/o Mr. Chaman Khan, By Caste- Muslim, R/o
Mohalla- Shahpur Kala, Khurja Nagar Khurja,
Bulandshahar U.p.
24. Raktim Baruah S/o Mr. Bidyut Kumar Baruah, By Caste-
Baruah, R/o The Assam Co Operative Apex Bank Ltd.,
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Golaghat Branchgolaghat, Assam- 785621.
25. Sainee Das D/o Mr. Harish Das, By Caste- Das, R/o Dibru
Railway Colony, Q No. B266A, Mancotta Road, Bibrugarth
Dibrugarh Assam- 786001.
26. Sandeep Kumar S/o Mr. Balwant Singh, By Caste- Rajput,
R/o Vpo- Loharudistt-Bhiwani, Haryana- 127028.
27. Shailesh Ranjan S/o Mr. Jai Prakash, By Caste- Sinha, R/o
Sahay Sadan, Moh- Shiv Nagar North Of Old Post Martam
Road, Nawadanawada Bihar- 805110.
28. Shubhangi Dubey D/o Mr. Brij Bhushan Dubey, By Caste-
Dubey, R/o 623, Hanumantal Sukrawari, Bajaria Jabalpur-
M.p- 482002.
29. Shivam Mishra S/o Mr. Nirmal Mishra, By Caste- Mishra,
R/o Village- Bhabua, Ward No. 24, Distt. Bhabua Kamoor,
Bihar- 821101.
30. Sibasis Thakur S/o Mr. Deepak Thakur, By Caste- Thakur,
R/o Village- Rajahohar, Missamora Po- Dergaam,
Golaghat, Assam- 785614.
31. Spandan Saha D/o Mr. Nitya Gopal Saha, By Caste- Saha,
R/o Subhashpally, W.no. 5, P.o.- Balasipara Distt-
Dhubridhubri, Assam- 783348.
32. Shubham Chatterjee D/o Mr. Subrata Chatterjee, By
Caste- Chaatterjee, R/o 3/5, Krittbas N, Durgapur,
Durgapur Steel Town East Burdwan Bardhaman, West
Bengal 713205.
33. Shubham Dhayo S/o Mr. Ashish Kumar Dhayo, By Caste-
Dhayo, R/o C/o Medical Supreintendent District Hospital
Roing Lower Debangvellydibang Vally, Arunachal Pradesh
792110.
34. Alyce Deori D/o Mr. Amio Kumar Deori, By Caste- Deori,
R/o Assam Medical College And Hospital Campus, Dlane,
Q No. B/4, Dibrugarh Dibrugarh Assam- 786002.
35. Sujan Dey S/o Mr. Ranjit Dey, By Caste- Dey, R/o
Sabroom South Tripura Distt- Tripura- 79145.
36. Sulakhyana Goswami D/o Mr. Utpal Goswami, By Caste-
Goswami, R/o Basudev Offse Printer Gourisagar,
Jakaichuk, P.o. Gaurisagar Distt Sivasagar Assam 785664.
37. Teena Verma D/o Mr. Mahendra Singh, By Caste- Verma,
R/o H.n. 3535 Savera State Vishnu Garden Gurgaon,
Haryana- 122004.
38. Tufail Ahmed S/o Mr. Sabir Ahmed, By Caste- Muslim, R/o
Village- Srigouri Po- Badarpur Karimganj, Assam-
788806.
39. Veera Lalrinfeli D/o Mr. S R Lalramzauva, By Caste-
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Lalramzauva, R/o Mualthuam, Mizoram, Luglei District
Mizoram- 796691.
40. Wasima Yasmin Ahmed D/o Mr. Rakibuddin Ahmed, By
Caste- Muslim, R/o Amullapatty Ward No. 6, Nozira,
Sibasagar, Assam- 785685.
41. Anindita Das D/o Mr. Abhinash Das, By Caste- Sc, R/o
Lakhimi Apartment, Lakhimi Nagar, Hatigoan, Dispur,
Guwahatikamrup, Assam-781006.
42. Ankit Kumar Sain S/o Mr. Hari Om Sain, By Caste- Sain,
R/o Khatushyamji, Khatushyamji Sikar, Rajasthan
332602.
43. Ankita Sharma D/o Mr. Mahesh Sharma, By Caste-
Sharma, R/o Village- Nalbarigaon, Khata, Nalabari,
Assam- 781334.
44. Arindom Chutia S/o Mr. Padmeshwar Chutia, By Caste-
Chutia, R/o Naruthan Dhemaji, Dhemaji, Assam 787058.
45. Ayasha Khan D/o Mr. Saddik Mohamad Khan, By Caste-
Muslim, R/o Dayawati Vihar Bansur Road Kotputli, Jaipur,
Rajasthan 303108.
----Appellants
Versus
1. State Of Rajasthan, Through Its Secretary, Director Of
Medical Education, Medical Education Bhawan, Aadarsh
Nagar, Govind Marg, Near Pink Square Mall, Jaipur,
302004.
2. Ashwani Kumari D/o Mr. Sudhir Kumar, By Caste- Jat, R/o
Patel Nagar, Khagalia Ward No 40-20, Khagaria Bihar-
851204.
3. Bashembhalang Shullai D/o Mr. Marchborn Marbaiang, By
Caste- Shullai, R/o Pynthorbah, Block-Iv, Shillong East.
4. Dimple Barouha D/o Mr. Thanuram Boruah, By Caste-
Bauouha, R/o W.n. 14, Pld Amulaputty Sivasagar Sibsagar
Assam- 785640.
5. Hafiz Rasid S/o Mr. Atowar Rehman, By Caste- Muslim,
R/o Vill- Jawriman Po Chikri, Ps- Nalgachia Barpeta
Assam- 781321.
6. Khet Singh Rajpurohit D/o Mr. Ram Singh Rajpurohit, By
Caste- Rajpurohit, R/o Peepled Nagaur, Rajasthan-
341512.
7. Kirti Singh D/o Mr. Ashwani Kr. Singh, By Caste- Rajput,
R/o Moh Patel Nagar Manakpur Gonda U.p.- 271302.
8. Loveena Gogoi D/o Mr. Mujnin Gogoi, By Caste- Sharma,
R/o Rajgarh Dibrugarh, Assam- 786611.
9. Meera Das D/o Mr. Dhurbha Charan Das, By Caste- Das,
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R/o Anandpur, Kendujhar Keonjhar Orissa- 758022.
10. Monushika D/o Mr. Muhi Mohan, By Caste- Mohan, R/o
Village- Borkula Gargaon, Silakuti, Gargaon, Sinoguri,
Assam.
11. Ram Kumar Kushwah S/o Mr. Deen Dayal, By Caste
Kushwah, R/o Vpo- Bijauli The, Bari, Distt Dholpur
Rajasthan- 328021.
12. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulaan
Azad Road, New Delhi.
13. Richa Verma D/o Mr. Daulat Ram Verma, By Caste-
Verma, R/o Vijaya Pura, Thangazi, Alwar, Rajasthan-
301024.
14. Shekhar Suman Kalita S/o Mr. Brajen Kalita, By Caste-
Kalita, R/o Bidyapur W No- 2, Nalbari Assamnalbari,
Assam- 781335.
15. Shrestha Bhattacharya D/o Mr. Joy Krishna Bhattacharya,
By Caste- Bhattacharya, R/o 12/b, Shyampukur Lane
Kolkata, Bankpura West Bengal- 700004.
16. Shreyadi Kashyap D/o Mr. Deepak Berman, By Caste-
Berman, R/o Vill- Sandheli Distt- Nalbari, Assam 781353.
17. Stanzin Lhazed D/o Mr. Tsering Morup, By Caste- Morup,
R/o E-803 Kg Marg Delhi Central, Delhi- 110001.
18. Sukanya Dutta D/o Mr. Buddha Dev Dutta, By Caste-
Dutta, R/o Jorhat, Jaill Road Near Rly Crossing, Vigro Art
And Music Academy Jorhat Assam- 785004.
19. Swati D/o Mr. Madhusudan Mandal, By Caste- Mandal, R/o
Mdn Ggps Jamune Daltonganj Rajwadihpalmu Jharkhand-
822118.
20. Vijaya Laxmi Sharma D/o Mr. Kapil Dev Sharma, By
Caste- Sharma, R/o Near Municipal Market Tinkunia Road
Tinsukia Assam- 786125.
21. Dental Council Of India, Through Its Secretary, Aiwan-E-
Galib Marg, Kotla Road, Temple Lane, New Delhi, Delhi
110002.
22. Ekalavya Dental College And Hospital, Delhi-Jaipur
Highway N.h.- 8, Kothputli, 303108, Jaipur Administrative
Office- Tishra Prahar Bhawan, 1St A Road, Sardarpura,
Jodhpur.
23. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
Road, Jaipur, 302033.
24. Federation Of Private Medical And Dental Colleges Of
Rajasthan, Through Its Chairman, 17-C, Old Fatehpura,
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Udaipur, 303001.
25. Anamika Tiwari D/o Mr. Subodh Kumar, By Caste-
Brahaman, R/o Flat No. 7, Sathi Apartment Plot No. 18,
Sector- 9, Rohini North Delhi- 110085.
26. Ankita Baruah D/o Mr. Vivek Baruah, By Caste- Baruah,
R/o Nabapur Tiniali Mazgaon Po- Nikamul Tezpur, Assam
Sonitpur, Assam 784001.
27. Arundhati Bhattacharjee D/o Mr. Subhash Bhattacharjee,
By Caste- Bhattarcharjee, R/o Village- Garpandu
Kumarpara, Under- Jalukbari Guwahati- 788710.
----Respondents
D.B. Spl. Appl. Writ No. 959/2018
1. A. Roselind Roveni D/o Ashikho Savio, R/o Koirengei
Nepali Basti, Imphal East -795002
2. Divya Bharti D/o Deendayal Mathuria, R/o Near Ramlila
Maidan Doongar Para, Sawai Madhopur -322021
Rajasthan
3. Divya Dadhich D/o Naresh Dayama, R/o Dwarka Nagar,
Gali No. 2, Chourasiyavas Rd., Vaishali Nagar Ajmer
4. Gupta Sapna Kumari Ravindra Nath D/o Ravindra Nath
Gupta, R/o Ashwamegh Soc., Plot No. 8/d/4/ Neelkanth
Ngr., Kandivali West-400067
5. Harsha Shadija D/o Dharmpal Shadija, R/o 733,
Mahaveer Nagar 2, Kota Rajasthan
6. Harshita Agarwal D/o Dinesh Goyal, R/o 6-B-38,
Mahaveer Nagar Iii, Kota- 324005
7. Jadhav Manali Lukesh D/o Jadhav Lukesh Rama, R/o
Shree Ganesh Krupa, Sec -8, Plot No. 12, Room No. 4A,
Kalamboli Navi Pin No. 410218
8. Jadhav Sankalp Santosh S/o Jadhav Santosh Bapu, R/o
Cgs Colony, Bldg 94, Flat 885, Sector -1, Kane Nagar,
Antop Hill, Mumbai Maharastra
9. Junaid Khan S/o Kk Neb, R/o H. No. 5-A, Gali No. 6,
Behind Old Temple Saraswati Colony Baran Road Kota
Rajasthan
10. Jupitora Kakoti S/o Bijoy Kakoti, R/o C/o Bijoy Kakati,
Howraghat, Assam
11. Kakde Aishwarya Suresh D/o Suresh Kakde, R/o Nl-1/b
Bldg., 58/6 Sec 10, Nerul, Navi Mumbai Maharastra
12. Agravat Hemang Jagdish S/o Agravat Jagdish, R/o Block
No. 54, Gandhi Park, Gidcaria Porbandar, Gujrat.
13. Kankotiya Ami Nitin Bhai D/o Kankotiya Nitinbhai, R/o 6,
Swastik Banglow, Ved Road, Katargam, Katargam
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-395004
14. Kashish Chauhan S/o Rajesh Kumar, R/o Be 306, Hari
Nagar, New Delhi
15. Likha Talam S/o Likha Taj, R/o Miya Village Po Deed Ps
-Ziro, Dist- Lower Subansiri -791120
16. Lodha Akshay Dilip S/o Dilip Lodha, R/o Ashish Padmavati
Galli A/p -Parli Vaijnath -431515
17. Mansi Manohar Upadhye S/o Manohar Hemraj Upadhye,
R/o F1/no. 302, Sri Krishan App., Silicon City, Indore
-452012
18. Md Obaide Raza S/o Md Aminuddin Baig, R/o 310, 3Rd
Floor Sell Bldg. Ziya Complex, Umar Wadi Quaraish, Kurla
East Pin No. 400070
19. Memon Zahir Raufbhai S/o Memon Raufbhai, R/o Apna
General Store, Selamba Te. Sagbara, Narmada Gujarat
20. Mishra Aditya Vidyapati S/o Vidyapati, R/o 26/4 Ketki
Bldg Copative Soc., Vasant Vihar, Pokhran Rd No. 2,
Thane West
21. Neha Baksh D/o Khalid Baksh, R/o 608, Railway Officers
Colony, Near Railway Station, Kota
22. Parmita Jana Prabir D/o Prabir Kumar Jana, R/o Vpo
Lakshi, P.s- Khejuri, Dist- Midnapore
23. Agrawal Rimple Dinesh D/o Dinesh Satyanarayan
Agrawal, R/o Geeta Nagar, Sandesh Appt., Akola -444002
24. Patil Tanvi Deepak D/o Patil Deepak Baburao, R/o 803,
Avenue Appartment, Sidhhivinayak Complex, Tithal Road,
Valsad Gujarat
25. Pawar Tanuja Vijay D/o Vijay Balkrishna Pawar, R/o 104,
Land Mark Building, Near Bhate Hall Brahman Ali Roha,
Raigarh, Maharastra
26. Pooja Fendre D/o Sandeep Fendre, R/o Eden Tower, Room
No. 201, E Wing, Sector 8, Airoli, Digha, Thane
Maharastra
27. Prasad Ritvik Rakesh S/o Rakesh, R/o 296/26, Near
Ganesh Talav Pradhikaran Nigol, Pune Maharastra
28. Rubina Banu Ahsanulla Khan D/o Pathan Ahsanulla Khan,
R/o 1. 3 Teakwood, Braelynn, East London, Eastern Cape,
South Africa, Sayeed Vada, Ta. Padra, Vadodara Gujarat
29. Salve Praneel Pramod S/o Salve Pramod Vishnu, R/o
Adarsh Chs Ltd, Plot No 79, R.no. D/2 Savarkar Nagar,
Panch Pakhadi -400606 Maharastra
30. Saranya Rajam D/o Murugesan Rajasekaran, R/o Tc-
15/1767, Rajiv Gandhi Nagar, Vazhulhacaud,
Trivantpuram, Kerala- 695014
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31. Shaikh Mahek Saba Abdullah Qadri S/o Shaikh Abdullah
Abbas Qadri, R/o 414/4, Manik Hira Apt, Dr Ansari
Chowk, Ambedkarroad, Kalyan, Thane West-421301
32. Shruti Bajju D/o Satinder Paul Singh, R/o H.no. 28
Shastri Nagar, Tube Well, Gandhinagar, Jammu
33. Somya Pande D/o Shri Pankaj Pande, R/o B- 7 /213 Shri
Nath Ji Vihar, Near Daliganj Railway Crossing Sitapur
Road, Nirala Nagar, Lucknow Nirala Nagar Up. 226020
34. Alveera Qureshi D/o Nafees Ahamad Qureshi, R/o
National Medical Store, Garoth, M.p. 458880
35. Soumen Mitra S/o Swadesh Chandra Mitra, R/o Po Matai
P.s Bellonia Suth Tripur, Distt South Tripura Pin 799159
36. Srivastava Samarth Sharad S/o Srivastava Sharad, R/o
4/13 Sagargeet Worli Village Road Worli
37. Sukumar Shil S/o Sridam Shil, R/o Viii Bagbasa, Po
Dharmanagar Rajbari
38. Supriya Babuta D/o Radha Krishan Babuta, R/o
Vivekhanand Colony, Barwaha Mp -451115
39. Surve Mudra Subhash D/o Subhash, R/o Silverin Bldg,
Shivajipark Veer Savarkar Marg, Dadar, Mumbai -Pin
400028
40. Undale Samruddhi Dinesh D/o Dinesh, R/o Room No. 2,
Siddhin Vinayak Sincestate, Kandivali Maharastra
41. Verma Trupti Pradeep D/o Verma Pradeep, R/o A-13 ,
Sonani Nagar, New 90Ft. Road, Opp. Ganesh Mandir
Sakinaka, Mumbai -400072
42. Yadav Rahul Sabhajeet S/o Sabhajeet, R/o B-24, Laxman
Colony, Babul Pada, Achole Road, Nalosopara E
43. Hemanshi Dhaduk D/o Nilesh Bhai, R/o Nani Bazar, Opp.
Arya Sheet, Keshav Bhawan, Gondal, Rajkot Gujarat
44. Rana Virendra Sanjay Kumar S/o Rana Sanjay Kumar, R/o
3/3733-B, Sheri No.2, Machhi Pura, Nawapura Golwad,
Surat Pin 395003
45. Annesha Saha D/o Asish Kumar Saha, R/o Nibedita Bidya,
Niketan South Colony, Po-Mal, Dist-Jalpaiguri, -73522
46. Shagun Chaturvedi D/o Rajesh Kumar Chaturvedi, R/o
D1160, First Floor, Iffco Colony, Sec. 17-D, Geryoan,
Haryana-122001
47. Saini Jashanpreet Singh S/o Jagsir Singh, R/o 107,
Ghatkopar Mumbai Maharashtra
48. Thoke Akash Prabhakar S/o Prabhakar, R/o Kalamb Rd,
Kaij Tq Kaij, Distt. Beed Maharastra
49. Ayushi Sharma D/o Manoj Sharma, R/o House No. A-7,
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Guru Nanak Colony, Bundi -323001 Rajasthan
50. Bhakhtyapuri Priyanka Kishorkumar D/o Kishorkumar, R/o
Plot No. 1 Gurunanik Society Taloda Road Nandurbar
425412 Maharastra
51. Bhojankar Sakshi Sudarshan D/o Bhojankar Sudarshan,
R/o Fam Chs, Sec -11 Kk, Build No. 12A/501, Navi
Mumba, Maharashtra
52. Devasmita Karmakar D/o Pulok Karmakar, R/o Galaxy
Apartment, S.n. Bose Road, Deshbandhupara-734004
----Appellants
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical Education Department Group I Government Of
Rajasthan Secretariat, Jaipur
2. Nakarani Keyuri Mukeshbhai D/o Nakarani Mukeshbhai,
R/o 149, Vrundavan Soc, Dabholi Char Rasta, Ved Road,
Surat Gujarat -395004
3. Nguri Anju D/o Nguri Rajen, R/o Opp R.k Mission, Post
Office Itanagar G- Sector, Ganga Papum Pare Ram
Krishan Mission, Arunachal Pradesh
4. Osin Tondrang D/o Libo Tondrang, R/o Prt. No. 8, Type Iv
Mowb - Ii, Itanagar Papumpare, Arunachal Pradesh Pin
791111
5. Poojari Aditi Dinesh D/o Poojari Dinesh, R/o 104/b, Ram
Rahim Park, Bldg No. 4, Dindayal Nagar, Nr. Icici Bank,
Vasai W, Maharastra
6. Purva Varandani D/o Deepak Varandani, R/o 142, Palsikar
Colony, Indore Palsikar Colony, Indore Mp.
7. Sanjana Pareta D/o Ghanshyam Pareta, R/o Ward No. 16,
Magan Bhai Market, Bhawani Mandi, Zhalawar, Rajasthan
8. Shabista Mirza D/o Mirza Najeeb Baig, R/o D1160, First
Floor, Iffco Colony, Sec. 17-D, Geryoan, Haryana-122001
9. Shraddha Patel D/o Shailesh Patel, R/o 11-Rutna Enclave,
B/h Yash Complex, Gotri, Vadodara Gujrat
10. Singh Sanaya Mithilesh Kumar D/o Mithilesh Kumar, R/o
703-B - 6 Mansarovar, Varaladevi Road, Near Varala Lake,
Bhiwandi, Thane Maharashtra Pin No. 421302
11. Soppa Surya Monisha D/o S. Srinivasu Rao, R/o 63/45 Ad
Regt., C/o 56 Apo, Jamnagar
12. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi
13. Thathe Shrutika Dattatraya D/o Tathe Dattatraya
Bhausaheb, R/o At-Po-Vesdare, A. Nagar St Post- Shirue,
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Pune
14. Surve Mayura Subhash D/o Subhash, R/o Silverin Bldg,
Shivajipark Veer Savarkar Marg, Dadar, Mumbai -Pin
400028
15. Thathe Shrutika Dattatraya D/o Tathe Dattatraya
Bhausaheb, R/o At-Po-Vesdare, A. Nagar St Post- Shirue,
Pune
16. Vichare Sujeet Rajaram S/o Rajaram S. Vichare, R/o At.
Saket Nagar, Gandhiwadi , Umbergaon, Distt Valsad, Plot
No. 20, Room No. 1518, Gujrat
17. Shradha Suman Mishra D/o Durga Prasad Mishra, Plot No,
56 Bageshree Township-2, Barshamedi Anjar , Kutch
Gujrat.
18. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
Road, New Delhi-110002 Through Its Secretary.
19. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
20. Daswani Dental College And Research Centre, 19-Ipb,
Institutional Area, Riico, Ranpur, Kota-325003 Rajasthan
Through Its Principal.
21. Akshika Sogani D/o Rajnish Sogani, R/o 2-Ma-5, Dadabari
Extension, Kota Rajasthan
22. Iqra Sharmeen Khanam D/o Mansoor Ahmed, R/o Kesar
Bagh Police Line, Kota Rajasthan
23. Khan Fuzail Tauqir S/o Tauqir Ahmed, R/o A/3, 103 United
Plaza Talaoo, Pali Road, Kausa, Mumbai -400612
24. Kinger Jatin Jaipal S/o Kinger Jaipal, R/o 101, Tulsi Vihar,
S No. 103/1, Kinara Colony, Vijay Nagar, Kalewadi, Pune-
411017
----Respondents
D.B. Spl. Appl. Writ No. 963/2018
1. Mahendra Mension S/o Ashok Mension, R/o Near Bus
Stand, Behind Power House, Doctor Sampurnand Colony,
Sirohi, Rajasthan.
2. Muskan Surana D/o Shri Ashok Surana, R/o 7 A27
Bapunagar, Bhilwara, Rajasthan.
3. Nawaz Imtiaz Shaikh S/o Shri Imtiaz Iqbal Shaikh, R/o
Govinda Tower, Flat No 104, Bawisa Salia, Silvasa, Distt
Dadra Nagar And Haveli.
4. Patel Devarshi Dineshbhai S/o Shri Patel Dinesh Bhai, R/o
B/302-Shilalekh Opposite Green Avacade, L.p. Savani
Road, Adajan, Surat, Gujarat.
5. Patel Shivani D/o Shri Ramesh Patel, R/o 8,mahalaxmi
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Intercity, Kathawada Road, Naroda, Ahmedabad, Gujarat.
6. Patel Suchi Ben Girishbhai D/o Shri Girish Bhai, R/o At -
Mahorcampa, Po-Babsar, Ta-Vadali, Distt S.k. Gujarat.
7. Prateeti Sharma D/o Shri Sudhir Kumar Sharma, R/o E-1,
Brahampuri Colony, Abu Road, City Abu Road, Rajasthan.
8. Ramani Jigar S/o Shri Dinesh Bhai, R/o At And Post
Bhujpur To Mundra, District Kutch, Gujarat.
9. Sharma Kalyani Vishwanath D/o Shri Sharma Vishwanath,
R/o 361, Raval Faliya, Eral,panchmahals, City
Eral,gujarat.
10. Sunil Suthar S/o Shri Ashok Suthar, R/o Street No
5,karan Nagar, Sheoganj, Rajasthan.
11. Tabassum Khan D/o Shri Saleh Mohammad, R/o Silawata
Para Near Mosque, Jaisalmer, Rajasthan.
12. Chaturvedi Lipi D/o Rajesh B. Chaturvedi, R/o 403,
Skandvinayak Apartment Halar Road, Valsad, Gujarat
13. Thakur Kirti Singh D/o Shri Devendra Singh, R/o B/85,
Tejendra Nagar-7, Near Chandkheda Railway Station,
Ahmedabad, Gujarat.
14. Thakur Minaxi D/o Shri Thakur Manish Kumar, R/o Parsi
Vas, Gandhi Chowk, New Deesa, Deesa, Gujarat.
15. Tiwari Dolly Manoj D/o Shri Manoj Tiwari, R/o Gopal
Nagar, Tukum, Chandrapur, Maharashtra.
16. Piyush Ramchandani S/o Shri Vijay Ramchandani, R/o
19/a, Pratap Nagar, Sindhi Colony, Chittorgarh,
Rajasthan.
17. Bhagyashree Panchal D/o Shri Dayalal Panchal Vaya, R/o
Nayagaon,p Vaisungpur, T. Square, District Dungarpur,
Sagwara, Rajasthan.
18. Rajeshwari Bhati D/o Shri Jitendra Singh Bhati, R/o C-14,
Green Valley-3, Distt. Gandhinagar, City Kalol, Gujarat.
19. Reena Kumari D/o Shri Chandra Prakash Sharma, R/o
Gokul Village, Road No 4, Sector-9, Savina, Udaipur,
Rajasthan.
20. Mohd. Rehan S/o Shri Nasir Ahmed, R/o K.m. Jain
Hospital, Jewar, Greater Noida, City Jewar, Uttar Pradesh.
21. Agarwal Shaifali Rasmi Kant Bhai D/o Shri Agarwal
Rashmi Kant Bhai, R/o Modivas, Opposite Chandravilas,
Aambaji, Gujarat.
22. Chaudhari Akash S/o Rajendra Chaudhari, R/o Plot No
11/a, Telephone Nagar, Jalgaon, Maharashtra.
23. Dinesh Malik S/o Mohitosh Malik, R/o Rana Chowk, Tehsil
Reodan, Distt Sirohi.
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24. Gabani Aesha D/o Shri Gabani Ketan Bhai, R/o A/401,
Square Icon, B/h Tgb L.p. Savani Road, Adajan, Surat,
25. Kajal Gothwalia D/o Shri Hari Prasad Gothwalia, R/o Pitti
Colony Near Jerela Road, Balotra, Rajasthan.
26. Kamlesh Jat S/o Shri Madan Ji Jat, R/o Jat Mohalla-
24,village Kesar Khedi,tehsil Kapasan, Distt Chittorgarh.
27. Macwan Alice D/o Shri Macwan Manojbhai, R/o 29, Alpesh
Society, 2, St. Xaviers Road, Padharia, City Anand,
Gujarat.
28. Mehwish Khan D/o Shri Mansoor Ahmed Khan, R/o Near
National Clinic, Noor Mahal Road, Nimbahera, Rajasthan.
----Appellants
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical Education Department Group I Government Of
Rajasthan Secretariat, Jaipur.
2. Himanshi Gurjar D/o Shri Adu Singh Gurjar, R/o Village
Lacharsar Tehsil Ratangarh, District Churu, Rajasthan.
3. Himanshi Jain D/o Shri Umesh Jain, R/o 1, Central Area
Reti Stand, Near Power House, Udaipur, Rajasthan.
4. Jain Divya Nitin D/o Shri Jain Nitin Indarchand, R/o
Behind Jain Temple, Muktainagar, Distt Jalgaon,
Muktainagar, Maharashtra.
5. Jenie Devendra Desai D/o Shri Devendra N Desai, R/o A-
201,pramukh Hills, Charvada Road, Vapi, Gujarat.
6. Mahiraj Surendra Singh Parmar S/o Shri Surendra Singh,
R/o Government Quarter No-4,opp Hotel Dan, Silvasa
Distt., Dadra Nagar And Haveli.
7. Rakhi Mishra D/o Shri Vinod Kumar Mishra, R/o E-202,
Shrinathpuram, Kota, Rajasthan.
8. Sandeep Kumar Das S/o Shri Pranob Kumar Das, R/o
Chikarda Main Road, Chittorgarh, Rajasthan.
9. Sanjoli Gupta D/o Shri Sanjay Gupta, R/o 4, Narayan
Cottage Station Road, Etawah, Uttar Pradesh.
10. Shah Maitri Keyur Kumar D/o Shri Keyur Kumar, R/o 32,
Ambica Nagar, Near Petrol Pump Highway Road, Isanpur,
Ahmedabad, Gujarat.
11. Yashashree Chirag D/o Shri Chirag Devdher, R/o 22, Vraj
Homes, Near Shanti Asiatic School, Shela, Sonand,
Ahmedabad, Gujarat.
12. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi
13. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
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Road, New Delhi-110002 Through Its Secretary.
14. Geetanjali Dental And Research Institute, Geetanjali
University Campus, Nh-8, By-Pass, Eklingpura Choraha,
Udaipur, Rajasthan Through Its Principal.
15. Geetanjali University, Udaipur Nh-8, By-Pass, Eklingpura
Choraha, Udaipur, Rajasthan Through Its Registrar.
16. Choudhary Chandresh Rameshkumar S/o Choudhary
Rameshkumar, R/o 7/8, Nandanvan Society, Near Bob ,
Surat, Gujarat.
17. Divya Malik D/o Shri Om Prakash Malik, R/o 13, New
Colony, Post Office Road, Gumanpura, Kota, Rajasthan.
18. Doshi Videh S/o Shri Siddharth Doshi, R/o Govind Nagar,
Janakpuri Road, Shri Shreya Provision, City Dahod,
Gujarat.
19. Hemadri Avasthi D/o Shri Ahutosh Avasthi, R/o 102,
Simandhar, B/h Bank Of Baroda, Satyawadi Society,
Usmanpura, Ahmedabad.
----Respondents
D.B. Spl. Appl. Writ No. 964/2018
1. Shubham Gupta S/o Hem Raj Gupta, R/o House Number
82 P Bazar Number 3, Firozepur Cantt 152001, Punjab.
2. Ashmita Singh D/o Paramjeet Singh Nanda, R/o H. No.
38, Sudhama Vihar, Khuria Kingra, Jalandhar - I,
Jalandhar, Jalandhar City, Punjab - 144001
3. Sougrakpam Sajana Devi D/o S Sarat Chandra Singh, R/o
Nongmeibung Pung, Makhong, Porompat Sub-Division,
Imphal East, Manipur - 795005
4. Kartik Sharma D/o Nitin Kumar, R/o Ward No. 1, Sharma
School Ke Pass, Ellenabad, Sirsa, Haryana - 125102
5. Balram Awesthi S/o Jhandoo Lal Sharma, R/o 142
Kumari, Karauli Khedia, Karauli, Rajasthan - 322216
6. Sanskriti W/o Swadesh Raghav, R/o F-008, Rail Vihar,
Near Water Tank, Sector 3, Vasundhra, Ghaziabad, Uttar
Pradesh - 201012
7. Jaspreet Singh S/o Jaswinder Singh, R/o Gaushala Road,
Ward No. 15, Giddarbana, Sri Muktsar Sahib, Punjab -
152101
8. Ramlal D/o Ganesh Kumar, R/o House No. 129, Bank
Colony, Gali No. 2, Ganganagar - 335001
9. Devanshi Sharma D/o Sanjay Sharma, R/o Near Sardar Ji
Ki Chakki, Sharma Colony, Rani Bazar, Bikaner - 334001,
Rajasthan
10. Manya Jaggi D/o Devinder Juggi, R/o F14/17, Krishna
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Nagar, Krishna Nagar H.o. Krishna Nagar, East Delhi,
Delhi-110051
11. Shubham Doda S/o Vikram Doda, R/o House Number
2093, Street Number 15, Near Singh Sabha School,
Abohar, Govt. Seed Form, Firozpur - 152116 Punjab.
12. Kamei Lankhemngam S/o Kamei Shanta Kabui, R/o
Langthabal, Khoupum, Langthabal, Imphal West, Manipur
- 795003
13. Rajkumari Tania Devi D/o Rajkumar Binoybhushan, R/o
Lairik Yengbam Makha, Leikai, Lairikyengbam Leikai,
Imphal East, Manipur - 795010
14. Manilal Modak S/o Manik Lal Modak, R/o House No. 80,
Bardowali West, A.o.c., Near Petrol Pump, Howrah,
Agartala, Arundhutinagar, West Tripura, Tripura 799003
15. Harpreet Kaur D/o Jatinder Batra, R/o Ward No. 2,
Mallanwala Khas, Mallanwala, Ferozepur, Mallanwala,
Punjab - 152021
16. Priya Singh D/o Jitendra Singh, R/o H. No. S-9, Swagat
Colony, Kunhadi Thermal Colony, Kota, Rajasthan-
324008
17. Jyoti Rani D/o Lila Ram, R/o Talu 51, Mundhal Khurd,
Bhiwani, Bhiwani, Haryana - 127041
----Appellants
Versus
1. State Of Rajasthan Through The Principal Secretary
Medical Education Department Group I Government,
Jaipur.
2. Sakshi Verma D/o Rajan Verma, R/o H No. 44Ab No. 2,
Gopal Nagar, Majitha Road, Amritsar- 143001, Punjab.
3. Royal Deep Kaur D/o Darshan Singh Dhalla, R/o H.no. Df-
326/2, Tulsi Ram Street, Muktsar Road, Kotkapura,
Faridkot- 151204, Punjab.
4. Ajabgurnoor Kaur D/o Baldev Singh, R/o Vill Behlowal,
Behlowal, Gurdaspur, Punjab- 143505
5. Kavita Kumari D/o Vikram Singh, R/o Chanana Teh.
Chirawa, Chirawa, Jhunjhunun, Rajasthan-333026
6. Anjali Tarakant D/o Tarakant Choudhary, R/o B-203,
Krishna Sagar Apartment, New Link Road, Opp Fire
Brigade Vasant Nagari Vasai, Nallosapara E Vasai Thane,
Maharashtra 401209
7. Ritu Singla D/o Naseeb Chand, R/o Near Malwa Gramin
Bank, Churai Kalan, Sangrur, Punjab - 148033
8. Archita Sinha D/o Awadhesh Kumar Awadh, R/o
Gagandiwan, Biharsharif, Near Maruti Suzuki So Room,
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Laheri Bihar, Nalanda, Bihar - 803101
9. Hardeep Kaur D/o Manjit Singh, R/o 2618, Sector 79,
Sohana, Sas Nagar, Mohali, Punjab - 140308
10. Sajal Taneja S/o Inder Mohan Taneja, R/o Ward No. 10,
Near Devendra Bal Bhari School, Vijainagar, Sribijaynagar,
Ganganagar Rajasthan 335704
11. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi
12. The Dental Council Of India, Aiwan-Egalib Marg, Kotla
Road, New Delhi-110002 Through Its Secretary
13. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar
14. Surendera Dental College And Research Institute, Sri
Ganganagar, Rajasthan Through Its Director Principal.
15. Neelam Kumari D/o Om Prakash Singh, R/o Shivram
Singh Enclave, Sahastradhara Road, Opp Touchwood
School, Dehradun, Danda Nooriwala, Gujrara, Dehradun,
Chakrata, Uttarakhand- 248001
16. Gurkamal Kaur D/o Gurnayab Singh, R/o Ward No. 05,
Chahuwali, 10 Ag, Hanumangarh - 335524, Rajasthan.
17. Mustafijur Rahman S/o Jiaur Rahman, R/o Vill Jail Road,
Kolongpar, Ps Sadar, Nagaon, Assam.
18. Sheenu D/o Tikan Lal Grover, R/o B Xi/1898/2, Rojgar
Office Wali Gali, Ward Number 21, Barnala-148101,
Punjab.
----Respondents
D.B. Spl. Appl. Writ No. 1155/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan And Ors.q, Through The Secretary,
Medical Education Department, Group-I, Government Of
Rajasthan, Jaipur.
2. The Union Of India Through The Secretary, Ministry Of
Health And Family Welfare, Government Of India, Nirman
Bhawan, Maulana Azad Road, New Delhi.
3. The Federation Of Private Medical And Dental Colleges Of
Rajasthan, Registered Office At 17-C, Old Fatehpura,
Udaipur-313001 Through Its Authorized Signatory.
----Respondents
D.B. Spl. Appl. Writ No. 1184/2018
1. Shubhika Singhvi D/o Ajay Singhvi, Aged About 21 Years,
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373, Singhvi Sadan , Near Maharashtra Samaj, Dadwara ,
Kota, Rajasthan
2. Ayushi Agarwal D/o Radha Krishna Agarwal, Aged About
18 Years, Plot No. 84 Satyawati Vihar Colony, Near
Sbi,karauli.
----Appellants
Versus
1. State Of Rajasthan, Through Principal Secretary , Medical
Education Department (Group-1), Govt. Of Raj.
,secretariat , Jaipur
2. The Union Of India Through Its Secretary , Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
Road, New Delhi - 110002 Through Its Secretary
4. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar .
5. The Rajasthan Dental College And Hospital, Nbh-8, Bagru
Khurd , Ajmer Road, Through Its Principal
6. Abhishek Jain S/o Yogendra Jain, Aged About 58 Years,
Goverdhan Colony, New Sanganer Road , Sodala , Shyam
Nagar, Jaipur
7. Shweta Sharma D/o Ashok Sharma, House No. 145, Gali
No.2, Agra Gate Bus Stand, Firozabad, Up 283203
8. Lalika Katiyar D/o Adesh Katiyar, 171, Sanjay Nagar-A ,
Kalwar Road , Joshimarg , Jhotwara, Ward No. 10, Jaipur
302012
9. Shiva Sinha D/o Kc Sinha,, 3-Ga/16, Housingh Board ,
Near 17 No. Bus Stand , Shasrti Nagar , Jaipur
10. Priya Meena D/o Sh. Jagmal Singh Meena,, C-19, Bal
Nagar, Kartarpura , Station Road , Jaipur
11. Urvashi Kanoria D/o Sh. Adarsh Kumar Sharma, 35/36,
Sarpanch Vatika , Near New Sanganer Road, Infront Of
Heerapath Petrol Pump, Mansarovar , Jaipur
12. Himani Sharma D/o Yogendra Kumar Sharma, 13, Durga
Vihar, Durgapura, Behind Mahindra Towar, Jaipur
13. Sazid Choudhary, Jawahar Colony, Globar School Ke Pass,
Mandawar Road Mohwa , Dausa
14. Sakshi Verma D/o Vishal Singh Verma ,, 6/125, Kala
Bhawan Near Shiv Mandir Nawabi Road , Talli Bamori ,
Haldwani , Nainital , Uttrakhand
15. Mrityunjal Sharma S/o Deepak Sharma ,, Resident Of
Wala, Bhawan , Anand Nagar, Ward No. 43, Sikar 332001
16. Pairhar Yashmin Yousuf D/o Yousuf Khan Parihar, Flat No.
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401, Building F, Ashoka Mews, Near Sheetal Petrol Pump
40/41 Kondwa Khurd , Pune , Maharashtra
17. Harsh Raj Verma S/o Raj Kumar Verma, Sundram Near
Police Station , Malpura , Ward No. 10 Tonk
18. Aasifa Khan S/o Ashraf Iqbal Ali, 492, Jama Maszid Ke
Pass, V.p.o Lamba Hari Singh , Malpura, Tonk Rajasthan
19. Ritika Beniwal D/o Sunil Dutta, Khiarsar (Pura Ki Dhani),
Near 220 Kv Gss , Po, Derawala , Jhunjhunu , Rajasthan
20. Chhaya Khanna D/o Dr. Sanjay Khanna, Ward No. 28,
Fatehpur Road , Rbm Hospital , Sikar
21. Shubham Choudhary S/o Shri Ram, 42-A, Basant Vihar,
Vaishali Marg ,bajri Mandi Road, Panchyawala, Jaipur
22. Varsha Swami Nath Pandey D/o Swami Nath Pandey,
C/205, Madhu Mohan Apartment , Bp Cross Road , No. 4,
Near Jai Ambe Mata Mandir , Khari Gaon, Bhayander
(East), Thane , Maharashtra
23. Aditya Chauhan S/o Ashok Chauhan, K-1743-44 ,
Jahangirpuri, North, West Delhi, Delhi
24. Siddhant Mahajan S/o Dr. Tarun Mahajan, H. No. 92,
Sector 29, Farridabad , 121008
25. Drona S/o Ashok Kumar, 160, Indira Colony, Sri
Ganganagar , Rajasthan 335001
26. Shashank Chaubey S/o Akhilesh Chaubey, K 66/3 B,
Narharpura, Varanasi ,up
----Respondents
D.B. Spl. Appl. Writ No. 1272/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan And Ors., Through The Principal
Secretary Medical Education Department (Group I)
Government Of Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. Pacific Dental College And Research Centre, Bhilon Ka
Bedla, Pratappura, National Highway No. 76, Girwa,
Udaipur, Rajasthan Through Its Principal
4. Pacific Medical University, Bhilon Ka Bedla, Pratappura,
National Highway No. 76, Girwa, Udaipur Through Its
Registrar.
5. Vidhi Jain D/o Subhash Jain,, Aged About 19 Years, Talab
Bus Stand, Naugama, Teh. Baghidora, Distt. Banswara
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(Raj.)
6. Ahire Asavari Anil D/o Anil, Aged About 19 Years, Flat No.
15, Renuka Co. Op. Society, Tadwadi Section, Ambernath
East, Maharashtra.
7. Bedaprakash Paul S/o Shubhranshu Shekhar Paul, Aged
About 18 Years, Sarubil, Kansa, Sarubil, Jajapur, Kansa
Odisha 759028.
8. Sewoj Bharali S/o Rajani Bharali,, Aged About 20 Years,
Lankeswar Gohan Nagar, Development Area, Hijugari,
Tinsukia. Assam.
9. Jatin Dhingra S/o Narendra Kumar Dhingra,, Aged About
20 Years, House No. 704, Main Road Gandhi Colony, Mzn
(U.p.).
10. P. Lalrinpuia S/o O.p. Singh,, Aged About 20 Years, Y-72,
Ysection, Near Bapist Church, Mission Vengthlana, Mission
Vongthlang, Kulikawn, Aizwal, Mizoram 796005.
----Respondents
D.B. Spl. Appl. Writ No. 1273/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan, Through Its Secretary, Director Of
Medical Education, Medical Bhawa, Aadarsh Nagar, Govind
Marg, Near Pink Square Mall, Jaipur, 302004.
2. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. Federation Of Private Medical And Dental Colleges Of
Rajasthan, Through Its Chairman, 17-C, Old Fatehpura,
Udaipur, 303001.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
Road, Jaipur, 3020033.
5. Vyas Dental College And Hospital, Jodhpur, Units Of
Rajasthan Vikassansthan, Central Office-Tishra Prahar
Bhawan Building, 1St Road, Sardarpura, Jodhpur. Campus
At Near Kudi Haud, Kudi, Nh-65, Pali Road, Jodhpur
Through The Chairman Manish Vyas S/o Shri Gordhan
Das Ji Vyas, By Caste Brahaman, Aged 49
----Respondents
D.B. Spl. Appl. Writ No. 1286/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
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New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical Education Department (Group I) Government Of
Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
4. Surendra Dental College And Research Institute, Sri
Ganganagar, Rajasthan Through Its Director Principal.
5. Neelam Kumari D/o Om Prakash Singh,, Aged About 21
Years, Shivram Singh Enclave, Sahastradhara Road, Opp
Touchwood School, Dehradun, Danda Nooriwala, Gujrara,
Dehradun, Chakrata, Uttarakhand- 248001
6. Gurkamal Kaur D/o Gurnayab Singh,, Aged About 19
Years, R/o Ward No. 05, Chahuwali, 10 Ag, Hanumangarh
- 335524, Rajasthan.
7. Mustafijur Rahman S/o Jiaur Rahman,, Aged About 22
Years, R/o Vill Jail Road, Kolongpar, Ps Sadar, Nagaon,
Assam.
8. Sajal Taneja S/o Inder Mohan Taneja,, Aged About 20
Years, R/o Ward No. 10, Near Devendra Bal Bhari School,
Vijainagar, Sribijaynagar, Ganganagar Rajasthan 335704
9. Sheenu D/o Tikan Lal Grover,, Aged About 19 Years, R/o
B Xi/1898/2, Rojgar Office Wali Gali, Ward Number 21,
Barnala-148101, Punjab.
10. Sakshi Verma D/o Rajan Verma,, Aged About 20 Years,
R/o H No. 44Ab No. 2, Gopal Nagar, Majitha Road,
Amritsar- 143001, Punjab.
11. Royal Deep Kaur D/o Darshan Singh Dhalla,, Aged About
19 Years, R/o H.no. Df-326/2, Tulsi Ram Street, Muktsar
Road, Kotkapura, Faridkot- 151204, Punjab.
12. Shubham Gupta S/o Hem Raj Gupta,, Aged About 19
Years, R/o House Number 82 P Bazar Number 3,
Firozepur Cantt 152001, Punjab.
13. Manya Jaggi D/o Devinder Jaggi,, Aged About 19 Years,
R/o F14/17, Krishna Nagar, Krishna Nagar H.o. Krishna
Nagar, East Delhi, Delhi-110051
14. Ajabgurnoor Kaur D/o Baldev Singh,, Aged About 20
Years, R/o Vill Behlowal, Behlowal, Gurdaspur, Punjab-
143505
15. Shubham Doda S/o Vikram Doda,, Aged About 21 Years,
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R/o House Number 2093, Street Number 15, Near Singh
Sabha School, Abohar, Govt. Seed Form, Firozpur -
152116 Punjab.
16. Kavita Kumari D/o Vikram Shanta Kabui,, Aged About 18
Years, R/o Chanana Teh. Chirawa, Chirawa, Jhunjhunun,
Rajasthan-333026
17. Kamei Lankhemngam S/o Kamei Shanta Kabui,, Aged
About 18 Years, R/o Langthabal, Khoupum, Langthabal,
Imphal West, Manipur - 795003
18. Anjali Tarakant D/o Tarakant Choudhary,, Aged About 19
Years, R/o B-203, Krishna Sagar Apartment, New Link
Road, Opp Fire Brigade Vasant Nagari Vasai, Nallosapara
E Vasai Thane, Maharashtra 401209
19. Rajkumari Tania Devi D/o Rajkumar Binoybhushan,, Aged
About 18 Years, R/o Lairik Yengbam Makha, Leikai,
Lairikyengbam Leikai, Imphal East, Manipur 795010
20. Manilal Modak S/o Manik Lal Modak,, Aged About 22
Years, R/o House No. 80, Bardowali West, A.o.c., Near
Petrol Pump, Howrah, Agartala, Arundhutinagar, West
Tripura, Tripura 799003
21. Harpreet Kaur D/o Jatinder Batra,, Aged About 19 Years,
R/o Ward No. 2, Mallanwala Khas, Mallanwala, Ferozepur,
Mallanwala, Punjab- 152021
22. Priya Singh D/o Jitendra Singh,, Aged About 20 Years,
R/o H. No. S-9, Swagat Colony, Kunhadi Thermal Colony,
Kota, Rajasthan- 324008
23. Jyoti Rani D/o Lila Ram,, Aged About 20 Years, R/o Talu
51, Mundhal Khurd, Bhiwani, Bhiwani, Haryana- 127041
24. Ashmita Singh D/o Paramjeet Singh Nanda,, Aged About
21 Years, R/o H. No. 38, Sudhama Vihar, Khuria Kingra,
Jalandhar - I, Jalandhar, Jalandhar City, Punjab- 144001
25. Sougrakpam Sajana Devi D/o S Sarat Chandra Singh,,
Aged About 18 Years, R/o Nongmeibung Pung, Makhong,
Porompat Sub-Division, Imphal East, Manipur -795005
26. Hardeep Kaur D/o Manjit Singh,, Aged About 21 Years,
R/o 2618, Sector 79, Sohana, Sas Nagar, Mohali, Punjab-
140308
27. Kartik Sharma D/o Nitin Kumar,, Aged About 18 Years,
R/o Ward No. 1, Sharma School Ke Pass, Ellenabad, Sirsa,
Haryana - 125102
28. Balram Awesthi S/o Jhandoo Lal Sharma,, Aged About 19
Years, R/o 142 Kumari, Karauli Khedia, Karauli,
Rajasthan- 322216
29. Sanskriti W/o Swadesh Raghav,, Aged About 22 Years,
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R/o F-008, Rail Vihar, Near Water Tank, Sector 3,
Vasundhra, Ghaziabad, Uttar Pradesh- 201012
30. Jaspreet Singh S/o Jaswinder Singh,, Aged About 21
Years, R/o Gaushala Road, Ward No. 15, Giddarbana, Sri
Muktsar Sahib, Punjab - 152101
31. Ritu Singla D/o Naseeb Chand,, Aged About 20 Years, R/o
Near Malwa Gramin Bank, Churai Kalan, Sangrur, Punjab
-148033
32. Ramlal D/o Ganesh Kumar,, Aged About 30 Years, R/o
House No. 129, Bank Colony, Gali No. 2, Ganganagar -
335001
33. Archita Sinha D/o Awadhesh Kumar Awadh,, Aged About
23 Years, R/o Gagandiwan, Biharsharif, Near Maruti
Suzuki So Room, Laheri Bihar, Nalanda, Bihar- 803101
34. Devanshi Sharma D/o Sanjay Sharma,, Aged About 19
Years, R/o Near Sardar Ji Ki Chakki, Sharma Colony, Rani
Bazar, Bikaner - 334001, Rajasthan
----Respondents
D.B. Spl. Appl. Writ No. 1287/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical Education Department (Group-I), Government Of
Rajasthan, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. Geetanjali Dental And Research Institute, Geetanjali
University Campus, Nh-8, By-Pass, Eklingpura Choraha,
Udaipur, Rajasthan Through Its Principal.
4. Geetanjali University, Udaipur Nh-8, By-Pass, Eklingpura
Choraha, Udaipur, Rajasthan Through Its Registrar.
5. Mahendra Mension S/o Ashok Mensino, Aged About 18
Years, Near Bus Stand, Behind Power House, Doctor
Sampurnand Colony, Sirohi, Rajasthan.
6. Chaturvedi Lipi D/o Rajesh B. Chaturvedi,, Aged About 19
Years, R/o 403, Skandvinayak Apartment Halar Road,
Valsad, Gujarat
7. Chaudhari Akash S/o Rajendra Chaudhari,, Aged About 19
Years, R/o Plot No 11/a, Telephone Nagar, Jalgaon,
Maharashtra.
8. Choudhary Chandresh Rameshkumar S/o Choudhary
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Rameshkumar,, Aged About 18 Years, R/o 7/8,
Nandanvan Society, Near Bob , Surat, Gujarat.
9. Dinesh Malik S/o Mohitosh Malik,, Aged About 21 Years,
R/o Rana Chowk, Tehsil Reodan, Distt Sirohi.
10. Divya Malik D/o Shri Om Prakash Malik,, Aged About 20
Years, R/o 13, New Colony, Post Office Road, Gumanpura,
Kota, Rajasthan.
11. Doshi Videh S/o Shri Siddharth Doshi,, Aged About 19
Years, R/o Govind Nagar, Janakpuri Road, Shri Shreya
Provision, City Dahod, Gujarat.
12. Gabani Aesha D/o Shri Gabani Ketan Bhai,, Aged About
18 Years, R/o A/401, Square Icon, B/h Tgb L.p. Savani
Road, Adajan, Surat, Gujarat.
13. Hemadri Avasthi D/o Shri Ahutosh Avasthi,, Aged About
18 Years, R/o 102, Simandhar, B/h Bank Of Baroda,
Satyawadi Society, Usmanpura, Ahmedabad.
14. Himanshi Gurjar D/o Shri Adu Singh Gurjar,, Aged About
18 Years, R/o Village Lacharsar Tehsil Ratangarh, District
Churu, Rajasthan.
15. Himanshi Jain D/o Shri Umesh Jain,, Aged About 18
Years, R/o 1, Central Area Reti Stand, Near Power House,
Udaipur, Rajasthan.
16. Jain Divya Nitin D/o Shri Jain Nitin Indarchand,, Aged
About 20 Years, R/o Behind Jain Temple, Muktainagar,
Distt Jalgaon, Muktainagar, Maharashtra.
17. Jenie Devendra Desai D/o Shri Devendra N Desai,, Aged
About 19 Years, R/o A-201,pramukh Hills, Charvada Road,
Vapi, Gujarat.
18. Kajal Gothwalia D/o Shri Hari Prasad Gothwalia,, Aged
About 18 Years, R/o Pitti Colony Near Jerela Road,
Balotra, Rajasthan.
19. Kamlesh Jat S/o Shri Madan Ji Jat,, Aged About 19 Years,
R/o Jat Mohalla-24,village Kesar Khedi,tehsil Kapasan,
Distt Chittorgarh.
20. Macwan Alice D/o Shri Macwan Manojbhai,, Aged About
18 Years, R/o 29, Alpesh Society, 2, St. Xaviers Road,
Padharia, City Anand, Gujarat.
21. Mahiraj Surendra Singh Parmar S/o Shri Surendra Singh,
Aged About 19 Years, R/o Government Quarter No-4,opp
Hotel Dan, Silvasa Distt., Dadra Nagar And Haveli.
22. Mehwish Khan D/o Shri Mansoor Ahmed Khan,, Aged
About 20 Years, R/o Near National Clinic, Noor Mahal
Road, Nimbahera, Rajasthan.
23. Muskan Surana D/o Shri Ashok Surana,, Aged About 18
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Years, R/o 7 A27 Bapunagar, Bhilwara, Rajasthan.
24. Nawaz Imtiaz Shaikh S/o Shri Imtiaz Iqbal Shaikh,, Aged
About 19 Years, R/o Govinda Tower, Flat No 104, Bawisa
Salia, Silvasa, Distt Dadra Nagar And Haveli.
25. Patel Devarshi Dineshbhai S/o Shri Patel Dinesh Bhai,,
Aged About 19 Years, R/o B/302-Shilalekh Opposite
Green Avacade, L.p. Savani Road, Adajan, Surat, Gujarat.
26. Patel Shivadi D/o Shri Ramesh Patel,, Aged About 19
Years, R/o 8,mahalaxmi Intercity, Kathawada Road,
Naroda, Ahmedabad, Gujarat.
27. Patel Suchi Ben Girishbhai D/o Shri Girish Bhai,, Aged
About 19 Years, R/o At - Mahorcampa, Po-Babsar, Ta-
Vadali, Distt S.k. Gujarat.
28. Prateeti Sharma D/o Shri Sudhir Kumar Sharma,, Aged
About 19 Years, R/o E-1, Brahampuri Colony, Abu Road,
City Abu Road, Rajasthan.
29. Rakhi Mishra D/o Shri Vinod Kumar Mishra,, Aged About
20 Years, R/o E-202, Shrinathpuram, Kota, Rajasthan.
30. Ramani Jigar S/o Shri Dinesh Bhai,, Aged About 19 Years,
R/o At And Post Bhujpur To Mundra, District Kutch,
Gujarat.
31. Sandeep Kumar Das S/o Shri Pranob Kumar Das,, Aged
About 19 Years, R/o Chikarda Main Road, Chittorgarh,
Rajasthan.
32. Sanjoli Gupta D/o Shri Sanjay Gupta,, Aged About 20
Years, R/o 4, Narayan Cottage Station Road, Etawah,
Uttar Pradesh.
33. Shah Maitri Keyur Kumar D/o Shri Keyur Kumar,, Aged
About 18 Years, R/o 32, Ambica Nagar, Near Petrol Pump
Highway Road, Isanpur, Ahmedabad, Gujarat.
34. Sharma Kalyani Vishwanath D/o Shri Sharma Vishwanth,,
Aged About 18 Years, R/o 361, Raval Faliya,
Eral,panchmahals, City Eral,gujarat.
35. Sunil Suthar S/o Shri Ashok Suthar,, Aged About 18
Years, R/o Street No 5,karan Nagar, Sheoganj, Rajasthan.
36. Thakur Kirti Singh D/o Shri Devendra Singh,, Aged About
18 Years, R/o B/85, Tejendra Nagar-7, Near Chandkheda
Railway Station, Ahmedabad, Gujarat.
37. Thakur Minaxi D/o Shri Thakur Manish Kumar,, Aged
About 19 Years, R/o Parsi Vas, Gandhi Cho Wk, New
Deesa, Deesa, Gujarat.
38. Tiwari Dolly Manoj D/o Shri Manoj Tiwari,, Aged About 19
Years, R/o Gopal Nagar, Tukum, Chandrapur,
Maharashtra.
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39. Yashashree Chirag D/o Shri Chirag Devdher,, Aged About
19 Years, R/o 22, Vraj Homes, Near Shanti Asiatic School,
Shela, Sonand, Ahmedabad, Gujarat.
40. Piyush Ramchandani S/o Shri Vijay Ramchandani,, Aged
About 19 Years, R/o 19/a, Pratap Nagar, Sindhi Colony,
Chittorgarh, Rajasthan.
41. Bhagyashree Panchal D/o Shri Dayalal Panchal Vaya,,
Aged About 18 Years, R/o Nayagaon,p Vaisungpur, T.
Square, District Dungarpur, Sagwara, Rajasthan.
42. Rajeshwari Bhati D/o Shri Jitendra Singh Bhati,, Aged
About 18 Years, R/o C-14, Green Valley-3, Distt.
Gandhinagar, City Kalol, Gujarat.
43. Reena Kumari D/o Shri Chandra Prakash Sharma,, Aged
About 18 Years, R/o Gokul Village, Road No 4, Sector-9,
Savina, Udaipur, Rajasthan.
44. Mohd. Rehan S/o Shri Nasir Ahmed,, Aged About 20
Years, R/o K.m. Jain Hospital, Jewar, Greater Noida, City
Jewar, Uttar Pradesh.
45. Agarwal Shaifali Rasmi Kant Bhai D/o Shri Agarwal
Rashmi Kant Bhai,, Aged About 18 Years, R/o Modivas,
Opposite Chandravilas, Aambaji, Gujarat.
----Respondents
D.B. Spl. Appl. Writ No. 1288/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan And Ors., Through The Principal
Secretary Medical Education Department (Group I)
Government Of Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
4. Maharaja Ganga Singh Dental College And Research
Centre, 11, L.n.p., Hanumangarh Road, Sri Ganganagar-
335002 Rajasthan Through Its Principal.
5. Cerin Gigi D/o Gigi Cherian,, Aged About 20 Years,
Maracherry House, Kuth Kuthi, Kothamongalam,
Ernakulam, Kerala- 696691
6. S.k. Nazir Ali S/o Seikh Nasim Ali,, Aged About 20 Years,
R/o Bhagpur, Balichak, Paschim Mednipur, West Bengal-
721124.
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7. Yogita Pandurang Shirangare D/o Pandurang Shirangare,,
Aged About 18 Years, R/o D-3, Flat No. 24, Shree
Dattakrupa Chs, Mhada Colony, Mulund East, Mumbai
M.s. 400081
8. Sonu Gopichand Jangid S/o Gopichand Jangid,, Aged
About 20 Years, R/o Ward No. 5, Ojtu, Chirawa,
Jhunjhunu Raj. 333026
9. Surendra Kumar Nayak S/o Desh Raj Nayak,, Aged About
24 Years, S-24 A, Sleeper Ground Railway Colony,
Alamgarh, Lucknow.
10. Prashant S/o A.n.s. Yadav,, Aged About 21 Years, R/o
Harumjpur, Gazipur, Uttar Pradesh-275204
11. Sharanga Deb, Kr Gogoi S/o Probin Kr. Gogai,, Aged
About 22 Years, R/o Bishnu Nagar, Sivasagar, Assam.
12. Sana Eram D/o Md. Mokhtar Alam,, Aged About 20 Years,
R/o Gowala Toli Road, Near Masjid Auliya, Hindpiri,
Ranchi, Jharkhand.
13. Nirali Singh D/o Niraj Kumar Singh,, Aged About 19
Years, R/o Road No. 4, Gayatri Nagar, Jamalpur, Munger,
Bihar- 811214
14. Apeksha Sharma D/o Mukesh Sharma,, Aged About 22
Years, R/o 373, Jiwaji Nagar, Hatipur, Gwalior.
15. Adiba Ali D/o Shahadat Ali,, Aged About 19 Years, R/o A-
30, Vasant Kunj, Enclave. South West Delhi- 110070
16. Peteneiu Faith Vizo D/o K. James Vizo,, Aged About 19
Years, R/o Tenyiphe I Village, Dimapur, Nagaland-797112
17. Anjali P.a. D/o Suresh Kumar,, Aged About 20 Years, R/o
Parapanal H, Koonamkara P.o., Puthukada Pathnamthir,
Kerala- 689711
18. Suvathi A. D/o R. Arivazhahan,, Aged About 19 Years,
3/392, Ellaiy Amman Temple Street Bada Lar. Padlurwest
Peramoiua, Tamilnadu.
19. Aman Singh S/o Kamlesh Singh,, Aged About 18 Years,
R/o Himmat Nagar, Sangam Nagar, New National Co-Op.
Housing Society, Near Vit College, Wadala E, Mumbai
Maharastra- 400037
20. David Kumar S/o Durga Prasad,, Aged About 21 Years,
R/o 55/80 Mamc Campus, Near Gas Plant, Daryaganj,
N.d.
21. M. Nikesh Singh S/o M. Nimai Singh,, Aged About 19
Years, R/o Wangjing Wangkhei, Thoubal, District Manipur.
22. Akash S/o Bagesh Upadhyay,, Aged About 20 Years, R/o
Village Bhitini Dhudhar, Post Nathnagar/ Alinagar, Sant
Kabir Nagar U.p.
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23. M. Mohamed Faisal S/o M.s. Mohamed Idris,, Aged About
18 Years, R/o 213C-1, Anandha Nagar, Sasi Nagar West,
Pandt Nagar, Ex, Mela Panagadi Maduri, T.n.
24. Saniya Asim Kumar Singh D/o Asim Kumar Singh,, Aged
About 21 Years, R/o Vignaharta Appt., Flat No.s-1, Hayeli
Gareon, Akashwani Road, Chanderpur, Maharastra-
442401
25. Neha Pathak D/o Basuki Nath Pathak,, Aged About 18
Years, R/o Police Hospital, Nainital, Uttarakhand-263002
26. Satabdi Gosh D/o Sanker Narayan Singh,, Aged About 24
Years, R/o 15/176, Ganesh Khowai Road, Blackkowai,
West Tripura
27. Jeessica Gera D/o Dr. K.n. Gera,, Aged About 20 Years,
Resident Of D-1, Madan Vihar, Sri Ganganagar, Rajasthan.
28. Sayak Patra S/o Asit Baranpatra,, Aged About 19 Years,
R/o Namopara, Purulia, Municipality Ward-13, Purulia,
West Bengal
29. Avneesh Kumar S/o Rajender Ranjan,, Aged About 19
Years, R/o Ward No.05, P.o. Rampura, 36 Stg-B,
Hanumangarh Rajasthan-335803
30. Preeti Ranjan D/o Rajesh Ranjan,, Aged About 19 Years,
R/o Near Lohiya Bhawan, Village Hulukpur Paharkhand,
Post Mehrana, Hulukpur, Godda, Jharkhand-814160
31. Poonam Kushwaha D/o Prem Shankar Kushwaha,, Aged
About 23 Years, R/o 119, Village Bangrugha P.o.
Pratappur, Bagrur, Debria, U.p. 274703
32. Kumari Samiksha D/o Anup Kumar Singh,, Aged About 21
Years, R/o Gola Road, Shri Karens High School, Danapur,
Vijay Vihar Colony, Dinapur-Cum-Khagaul, Patna, Bihar-
801503
33. Tenzing Yangchen D/o Koncho,, Aged About 19 Years, R/o
Klaktang P.o. Klaktang West, Kameng Klaktang, Arunachal
Pradesh-790002
34. Archana D/o Niranjan Kumar Sharma,, Aged About 19
Years, R/o Shastri Nagar, Gumla, Thana-Gumla,
Jharkhand-835207
35. Boora Priymsha D/o Boora Janki Ram,, Aged About 20
Years, R/o House No.6-6-60, Netaji Market, Kothagodem,
Khammam, Telangana
----Respondents
D.B. Spl. Appl. Writ No. 1289/2018
Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road, New
Delhi-11002 Through Its Secretary.
----Appellant
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Versus
1. State Of Rajasthan And Ors., Through Its Secretary,
Director Of Medical Education, Medical Education Bhawa,
Aadarsh Nagar, Govind Marg, Near Pink Aquare Mall,
Jaipur 302004.
2. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. Darshan Dental College, Through Its Principal, Ranakpur
Road, Village Loyara, Udaipur-313011.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar Nagar,
Tonk Road, Jaipur, 302033.
5. Federation Of Private Medical And Dental Colleges Of
Rajasthan, Through Its Chairman 17-C, Old Fatehpura,
Udaipur 303001.
6. Gaurav Jawariya S/o Jeevan Prakash Jawariya,, Aged
About 19 Years, Resident Of 11, Residency Road,,
Sardarpura, Uadaipur Raj..
7. Aarushi Trehan D/o Sh. Sanjeev Trehan,, Aged About 18
Years, A-18, Rajshree Nagar, Kharia Khangar, Jodhpur
Raj..
8. Amrita Bishnoi D/o Sh. Bhempa Ram Bishnoi,, Resident
Of H.no. 3, Vinayak Society, Near Rtdc, Bilai Road,
Lalbagh, Nathdwara, District Rajsamand Raj..
9. Aneela Vaseem D/o Sh. Veseem Ahmed,, Aged About 19
Years, Resident Of 78-A, Panchwati, Udaipur Raj.
10. Anurag Pareek S/o Krishan Murari, Aged About 26 Years,
Resident Of Near Tagore School, Ajmer Raod, Kekri,
Ajmer Raj.
11. Ardeshna Jeshika D/o Ardeshna Jitendrabhi,, Aged About
20 Years, Resident Of 406, Shri Vallabh, Opp. Subodh
Nagar, Junagarh Gujrat.
12. Aryaman Acharya S/o Rajib Acharya, Aged About 19
Years, Resident Of 201/a, Panorma Apartments, 6, Barua
Road, Chandmabi, Guwahati Assam.
13. Asnani Kajal Anil D/o Asnani Anil Rupchand,, Aged About
19 Years, Resident Of 406, Ward 5/a, Adipur, Kutch
Gujrat.
14. Bharat Kumawat S/o Sh. Nan Lal Kumawat,, Aged About
23 Years, Resident Of Bhadania Mohalla, Dhoinda,
Rajsamand.
15. Bhati Chandrika Prakash D/o Sh. Prakash,, Aged About 19
Years, Resident Of 403, M, Bana Heights, Chs Building No.
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[2023/RJJD/012321] (30 of 100) [SAW-911/2018]
11, Manvelpada Road, Virar East, Mumbai.
16. Bhavika D/o Ashoik Kumar Maheshwari,, Aged About 18
Years, Near Jain Temple, Gayatri Chowk, Chohtan,
Barmer.
17. Chetna Vasudevan D/o A.k. Vasudevan,, Aged About 20
Years, Resident Of Sr No. 200/1B, Nsb Military School
Campus, A/p-Phulgaon.
18. Denzil Lalruatfela S/o Lalzamliana Khawlhring,, Aged
About 20 Years, Resident Of Agriculture Quarter No. 3,
Lumdiengsdh, Motinagar Shilong, East Khasi Hills,
Meghalaya.
19. Ganesh Devasi S/o Veeraram Devasi,, Aged About 21
Years, Resident Of Goyyali, Sirohi.
20. Jha Vandana Umakant D/o Umakant,, Resident Of
Paradise -2, Plot No. 262, Room No. 18, 2Nd Floor, Sion,
Mumbai East.
21. K. Lalbiakdiki D/o K. Laldingsanga,, Aged About 20 Years,
Resident Of B-16, Ramhlun, Venglai, Aizawl, Mozoram.
22. Kanjani Riddhi Girishbhai D/o Kanjani Girishbhai
Meghrajbhai,, Aged About 18 Years, Resident Of Block No.
61, Street No. 4, Raiginagar, Nears Motibaug, Junagarh.
23. Karpe Satish Annasaheb S/o Karpe Annasaheb Vitthalrao,,
Aged About 20 Years, Resident Of Hanwadi, P.o.
Shelgaon, Taluka, Partur, District Jalna Maharashtra.
24. Kathiriya Trushaliben Jitendrakumar D/o Jitendra Kumar,,
Aged About 19 Years, Resident Of Bharvad Street,
Prathlik Sahla, Taravava, Rajkot.
25. Khushboo Kunwar Chouhan D/o Rajendra Singh
Chouhan,, Aged About 19 Years, Resident Of 14, Nakoda
Nagar, Railway Station Road, Kankroli.
26. Khyati Singh D/o Sanjay Singh,, Aged About 20 Years,
Resident Of J-12, Part 1, Shayona City, Teghnilal Road,
Ghatlodia, Ahmedabad.
27. Komal Borana D/o Rakesh Borana,, Aged About 22 Years,
Resident Of Hanuman Temple Chowk, Kherawa,
Takhalgarh, Pali.
28. Komal Ozha D/o Jagdish Ozha,, Aged About 20 Years,
Resident Of 18, Shreenath Residency, Part-2, Nr. Swagat
City, Opp. Ioc Petrol Pump, Adalat, Gujrat.
29. Monika D/o Shishupal Singh,, Aged About 20 Years,
Resident Of Village Saidpur, P.o. Bhiwandi, Alwar.
30. Nagre Anshuman Ashok S/o Ashok Deorao Nagre,, Aged
About 21 Years, Resident Of Police Line Building Quarter,
Buldana Maharashtra.
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[2023/RJJD/012321] (31 of 100) [SAW-911/2018]
31. Naina Das D/o Khagen Das,, Resident Of Railway Quarter
No. D5/30/g, Panbazar, Guwahati Assam.
32. Naina Suthar D/o Chuni Lal Suthar,, Aged About 20 Years,
Resident Of Anmol House, Paneri Upvan, Bedla Road,
Fatehpura, Udaipur.
33. Padmaja Sunkara D/o Srinivas Rao S,, Aged About 18
Years, Resident Of 131, Shriji Vihar, New Vidhya Nagar,
Sector -4, Hiran Magri, Udaipur.
34. Patel Nishtha Ashokbhai D/o Patel Ashokbhai Hirjibhai,,
Aged About 18 Years, Resident Of Champalpura, Kampu,
Dehgam, Gujrat.
35. Patel Rutu Ripurnchandra D/o Patel Ripurnchandra
Bhogilalbhai,, Aged About 19 Years, Resident Of Shrijipod,
Karmal,dahhoi, Vadadana.
36. Pipaliya Nija Msnsukhbhai D/o Pipaliya Msnsukhbhai
Nathubhai,, Aged About 19 Years, R/o. A-202, Vedant
City, Mota Varachha, Surat.
37. Pranjali Raj D/o Baidnath Prasad,, Aged About 20 Years,
R/o. Pabra Rampur, Bounsi, Sanka, Bihar.
38. Prashansa Rathore D/o Lokendra Singh Rathore,, Aged
About 19 Years, R/o -20, Rishi Nagar Gas Godam Road,
Hiran Mangri, Sec.-3, Udaipur.
39. Priyanka Soni D/o Ghanshyam Soni,, Aged About 18
Years, R/o- Sardar Bazar, Dhariyawad, Pratapgarh Raj..
40. Proxy Gandhi D/o Anil Gandhi,, Aged About 19 Years, R/o.
Krystal Plaza, Sector -9, Udaipur.
41. Reena Biswas D/o Govind Biswas,, Aged About 21 Years,
R/o. Vill.- Bhadesar, Chittirgarh.
42. Reya Tak D/o Rohit Tak,, Aged About 21 Years, R/o. 11,
Janta Marg, Inside Surajpole,udaipur.
43. Sagar Parsotambhai Timbadiya S/o Parsotambhai Rajibhai
Timbadiya,, Aged About 19 Years, Aaval Diary, Hasanwadi
Street No. 4, Gayatrinagar Main Road, Rajkot.
44. Saloni Mathur D/o Kamal Mathur,, Aged About 22 Years,
R/o. 9/293, Malviya Nagar, Jaipur.
45. Samreen Zeya D/o Zoya Uddin Ahmed,, Aged About 18
Years, R/o. A/6, Aman Bunglows, Opp. Shabana Park,
Tandalja Road, Vadodara.
46. Santosh Suthar D/o Harishchandra Suthar,, Aged About
21 Years, R/o. Village Karola, Sutharo Ki Dhani, The.-
Sanchore, Jhalore.
47. Shah Nirvani Pinkesh D/o Shah Pinkesh Mafarlal,, Aged
About 19 Years, Prabhakunt Society, Godhra,
Panchmahals, Gujarat.
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48. Sheetal Patel D/o Ajit Singh,, Aged About 19 Years, R/o.
9/34, Uit, Bhiwadi, Alwar
49. Shivam Samriya S/o Ramesh Chandra Samriya,, Aged
About 18 Years, R/o. Surajploe, Salumbar, Udaipur.
50. Shradha S Chouhan D/o Dharmendra Chouhan,, R/o.
Babusingh Chouhan, Dubey Colony, Rafi Ahmed, Kudwai,
Ward, Murwar, Katni M.p.
51. Shreekant Kumawat S/o Mangilal Kumawat,, Aged About
19 Years, R/o. Vill. Emdi, P.o.- J.k. Gram, Kankroli.
52. Simran Jawariya D/o Chandan Jawariya,, Aged About 20
Years, R/o. C-14/15, Shiv Park Colony, Durga Nursery
Road, Udaipur
53. Simran Jeet Kour D/o Gurinder Singh,, Aged About 19
Years, R/o. Ho. No. 20, Krishna Nagar, Maharanapratap
Setu. Marg, Chittorgarh.
54. Sinha Neeta Kundanram D/o Kundanram,, Aged About 19
Years, R/o Javitri Villa, 55- Kerala Park, Beh. Ratya Gam,
Nr. Ample School, Rajkot.
55. Sominao Keishing D/o Joseph Keishing,, Aged About 20
Years, Vill- Shakok, Ukhrol, Manipur.
56. Srashti Hemant D/o Hemant Harivilas,, Aged About 22
Years, R/o 150/5, Main Road, Ratitalai, Banswara.
57. Vachhani Riya Dilipbhai S/o Vachhani Dilipbhai, Haribhai,,
Aged About 19 Years, Mahadeviya Road, Manavadar,
Junagarh.
58. Vadaliya Ritu Mahendrakumar D/o Mahendrakumar
Vadaliya,, Aged About 19 Years, B-303, Sanskardham
Appt., Jaldhara Choukadi, Gidc, Ankleshwar, Bharuch.
59. Vishva Shah D/o Jitendra Kumar Shah,, Aged About 19
Years, Bichhiwada, Dungarpur.
----Respondents
D.B. Spl. Appl. Writ No. 1308/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Throgh Its Secretary.
----Appellant
Versus
1. State Of Rajasthan And Ors., Through The Principal
Secretary Medical Education Department (Group-I)
Government Of Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. Pacific Dental College And Hospital, Udaipur, Rajasthan
Through Its Principal.
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4. Pacific Academy Of Higher Education And Research
University, Udaipur Through Its Registrar.
5. Aditya Raval S/o Nilesh Nalinkant Raval,, Aged About 20
Years, R/o Aditya Golden Park, St. No. 1, Raviratna Park
Main Road, B/h Raiyya Telephone Exchange, Rajkot,
Gujrat-360005
6. Parmar Krupa Ajendrasinh D/o Ajendrasinh Bharatsinh
Parmar,, Aged About 20 Years, R/o B-14/204, Sainidhi
Apt, Siddharth Complex, Citylight, Surat-395007
7. Shrutika Sanghvavi D/o Shushil S. Sanghavi,, Aged About
19 Years, R/o H-2, Aleon Square, Indrayininagar, Bhosari,
Pune-411001
8. Ayushi Vanparia D/o Vijaybhai Vanparia,, Aged About 21
Years, R/o Vijayvatika Opp. Amarnath Mahadev Temple,
Behind Big Bazar, 150 Ft King Road, Rajkot, Gujarat-
360001
9. Muskaan Doshi D/o Deepak Doshi,, Aged About 20 Years,
R/o 112, Nichla Bazar, Pratapgarh Raj-31260
10. Patel Gruha D/o Patel Hasmukhbhai Amrutlal,, Aged
About 20 Years, R/o A-802, Shubh Enclave, Nr. Aagam
Arcade Lane, B/h Someshwara Enclave, Vesu, Surat,
Gujarat-395007
11. Patel Vishwa Jignesh S/o Patel Jignesh Rambhai, Aged
About 19 Years, R/o B/5, Sur-Sagar Tower, Nr. Umed
Park, Ghatlodia, Ahmedabad, Ahmedabad, Gujarat, India,
Pin-380061
12. Adesara Vaishnavi Jatin Kumar D/o Jatin Kumar Adesara,,
Aged About 19 Years, R/o 5, Sangini Banglows, Sayog
Petrol Pump, Near Dreamland Road Modasa, Gujarat-
383315
13. Shubhangi Jain D/o Rakesh Jain,, Aged About 22 Years,
R/o 25, Mograwadi, Udaipur, Rajasthan-313001
14. Krishna Maheshwari D/o Dinesh Maheshwari,, Aged About
20 Years, R/o 157, Saket Colony, Gali No.-7, Hathras,
U.p.-204101
15. Tiwari Karishma Rajesh D/o Rajesh Tiwari,, Aged About
21 Years, R/o A 49,50 Shrinathji Society, Piplod, Surat,
Gujarat-395007
16. Mahad Faheem S/o Faheem Hasan, Aged About 20 Years,
R/o F101, Jal Vayu Vihar, Hiranandani Gardens, Powai,
Mumbai, Maharashtra-400076
17. Pooja Vinod D/o C.t. Vinod,, Aged About 20 Years, R/o Q.-
403, Shrinand City-7, Adj. To Baroda Express Highway,
New Maninagar, Ahmedabad, Gujarat-382449
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18. Sandra Lalchhandami D/o Lalremruata,, Aged About 20
Years, R/o N-5, Dawrpui, New Market, Aizawl, Mizoram-
796001
19. Chhavi Attri D/o Arunachal Attri,, Aged About 20 Years,
R/o Flat No.-206, Smb Heights, Flora Complex, Udaipur
Raj-313001
20. Beladiya Arzoo Hareshbhai D/o Haresh Kumar Beladiya,,
Aged About 20 Years, R/o 2A/505, Patidar Chs, Bh Sunder
Nagar, Maladw, Mumbai-64
21. Raj Nandani Singh D/o Manibhushan Singh,, R/o No.10
Himgiri Bunglows, Dr. Rajhans Cinema, Opp. Milano
Height, Piplod, Surat, Gujarat-395003
22. Pravina Kunwar D/o Mr. Khadak Bahadur Kunwar,, Aged
About 20 Years, R/o Janakinagar, Butwal-Rupendehi,
Nepal-32907
23. Himanshu Jain S/o Bhagwati Lal Jain,, Aged About 20
Years, R/o 2 Ga 18, Shanti Nagar Sector-5, Hiran Magri,
Udaipur, Rajasthan-313002
24. Thakar Pujav Maheshkumar S/o Thakar Mahesh Kumar,,
Aged About 20 Years, A/d 75, Bhagyoday Society, B/h
Ronak Auto Mobiles, Naroda, Ahmedabad, Gujarat-
380001
25. Shukla Vaidehi Abhivadan D/o Shukla Abhivadan,, Aged
About 20 Years, R/o 43, Surdhara Society, Samrajaya
Tenament, Vastral Road, Ahmedabad, Gujarat-382418
26. Pulkit Kamlesh Trivedi S/o Kamlesh Parshuram Trivedi,,
Aged About 20 Years, R/o F-171 New North Colony,
Ambuja Nagar, Kodinar, Gir-Somnath, Gujarat- 362715
27. Aneendita Dutta D/o D P Dutta,, Aged About 20 Years,
R/o Ward No.-2, Dhemaji Town, Nagakhelia, P.o.-Dhemaji,
Dist.-Dhemaji, Assam, Kamrup -313001
28. Kiri Chitra D/o Ramesh Kiri,, Aged About 19 Years, R/o 2,
Raghuvilla Bunglow, Ambika Nagar, Odhav, Ahmedabad,
Gujarat-382415
29. Patel Nisarg Vimalbhai S/o Vimalbhai,, Aged About 20
Years, R/o 13/11, Vaishnav Society, At-Dhandhuka,
Ahmedabad, Gujarat-380001
30. Mehta Aagam Vinodhbhai D/o Vinodbhai C. Mehta,, Aged
About 19 Years, R/o 3/f, Punjabhai Towrs, Laltekri, Bhuj
Kachchh Guj-370001
31. Nair Sruthi Madanmohan D/o Madanmohan Nair,, Aged
About 19 Years, R/o 103, Parth Appts, Laxminarayan
Soc., Maniyasa, Maninagar E, Ahmedabad, Gujarat-
380001
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32. Anitha Kumari Suthar R D/o Rooplal Suthar R.,, Aged
About 21 Years, R/o Vpo Naijhar, Teh.- Sarada, Via.-
Kurabad, Dist.- Udaipur-313001
33. Tanvi Rajesh Kathiria D/o Rajesh Jamnadas Kathiria,,
Aged About 20 Years, R/o A/29 Vikramaditya Duplex
Opp.-Bajrangdas Ashram, Thakkarnagar, Ahmedabad,
Gujarat-380001
34. Lalrempuia D/o Dr. Lalvawna,, Aged About 21 Years, R/o
T-9/b, Tuikhuahtlang, Aizwal, Mizoram-796001
35. Bedia Disha Arvind D/o Arvindbhai Bedia,, Aged About 21
Years, R/o Radhe Krishna App Jagnnath Plot, Opp.-
Amarnath Temple, Sai Nagar Main Road , Rajkot, Gujarat-
360001
36. Deepmala Bhupatbhai Jogani D/o Bhupatbhai,, Aged
About 20 Years, R/o 59, Motinagar, Nana Varchha, Surat,
Gujarat-395003
37. Mili Rakeshbhai Miyani D/o Rakeshbhai Miyani,, Aged
About 20 Years, R/o 12, Ila, Park Soci, Near Bus Station,
Katargam, Surat, Gujarat-395003
38. Ruparelia Keyuri Haresh D/o Dr. Haresh Ruparelia,, Aged
About 19 Years, R/o Shri Hari Valkeshwari Nagari, 175-A,
Jamnagar Opp. Mahalaxami Residency, Jamnagar,
Gujarat-361001
39. Udit Joshi S/o Rajendra Joshi,, Aged About 21 Years, R/o
Shiv Colony, Sagwara, Dist.-Dungarpur, Rajasthan-
314001
40. Rajpari Aadil Rajabali S/o Rajpari Rajabali,, Aged About
19 Years, R/o Pooja, Alkapuri Street No.10, Raiya Road,
Rajkot-360007
41. Vaghasiya Karan Bhupatbhai S/o Bhupathbhai Vaghasiya,,
Aged About 20 Years, R/o Kailash Baugh 11/2, Nr.
Dreamland Hotel, Gondal, Rajkot, Gujarat-360311
42. Rajyaguru Nirav Prashant S/o Rajyaguru Prashant
Manilal,, Aged About 20 Years, R/o 301, Bansidhar App.,
Near Vegitable Market, Vadiplot, Porbander, Gujarat-
360575
43. Kaushik Bharadwaj S/o Tarini Mohan Sarma,, Aged About
21 Years, R/o Vill.-Dimu, P.o.-Kshudradhimu, P.s.-Rangia,
Kamrup, Assam-781382
44. Asra Gulamnabi Vahora S/o Vahora Gulamnabi Yusuf
Bhai,, Aged About 19 Years, R/o 53, Faizan Park Society,
Pahadpur Road, Modasa, Dis.-Aravalli, Gujarat-383315
45. Kajol Prakash Bhai Gorasiya, R/o G-604, Rushikesh
Township, Opp.-Sarathana Community Hall,
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Nanavarachha, Surat, Gujarat-395006
46. Patel Shreya Satishbhai D/o Satish Bhai, Aged About 20
Years, R/o A-8, Nishant Bun Nikol, Naroda Road
Ahmedabad, Gujarat-380001
47. Patel Aahut D/o Arvindbhai Shankarlal Patel,, Aged About
19 Years, R/o A Plus 34, Tirupati Township-1 Dessa
Highway, Palanpur, Banaskantha, Gujarat-385001
48. Niharika Sharma D/o Pardeep Sharma,, Aged About 20
Years, R/o 316 Shastri Nagar, Jammu, Jammu And
Kashmir-180004
49. Swetha Kalidas Katkojwala D/o Kalidas Sattaiah
Katkojwala,, Aged About 21 Years, R/o Room No.-
103/104, 1Rst Floor, B Block Tiranga Building, 2Nd Lane
Kamathipura, Nagpada, Mumbai -400008
50. Keshirsagar Kinjal Dharmendra Bhai, R/o 1196/c/1,
Senetorium Road, Brahmakunj, Ghogha Circle,
Bhavnagar, Gujarat-364001
51. Dave Shrusti Samir D/o Mr. Samirbhai,, Aged About 20
Years, R/o 2234/b Fullwadi Hilldrive, Bhavnagar,
Takhteshwar, Bhavnagar, Gujarat-364002
52. Bhavika Suthar D/o Jeeva Ram Suthar,, Aged About 19
Years, R/o Near Vishvkarma Dharmshala, Sumerpur, Pali,
Rajasthan-306902
53. Jogia Bansi Rajeshbhai D/o Rajeshbhai,, Aged About 20
Years, R/o Bansiwagheshwari Plot, Opp.- Jay Hospital,
Porbandar, Gujarat-360575
54. Sweta Singh D/o Abhay Singh,, Aged About 22 Years, R/o
Near City Automobiles, Kotma, Dist.-Anuppur M.p.-
484334
55. Ambaliya Dipti Babu Bhai D/o Babu Bhai Somat Bhai
Ambaliya,, Aged About 20 Years, R/o B-34,
Kashiviswanath Society, Bahawdin College Road,
Junagadh, Gujarat-362001
56. Karn Anjali Yateenda D/o Yateendra Karn,, Aged About 20
Years, R/o 62, Shreenand Banglow, New Mani Nagar, Nr.
Baroda Exp. Way, Ahmedabad, Gujarat -382449
57. Lodha Ketan Ashok S/o Ashok Lodha,, Aged About 20
Years, R/o 10, Matoshree Niwas Chawl, Kajupada Pipeline,
Kurla West, Mumbai, Maharashtra- 400072
58. Turakhiya Jinal Navin Chandra D/o Turakhiya Navin
Chandra,, Aged About 21 Years, R/o Street No.-1, Near
Somnath Mahadev Temple, Raiya Road Rajkot
59. Lallawmzuali D/o Lalrinlina,, Aged About 21 Years, R/o T-
88, Thakthing Veng, Aizawl, Mizoram-796005
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60. Kapdi Vatts Piyush S/o Piyush M. Kapdi,, Aged About 19
Years, R/o Plot No.- 2/19-K, Vardhman Nagar, Near Dr.
Zota Hospital, Kutch, Gujarat-37011
61. Shahil Hussain Siddique S/o Akhtar Hussain,, Aged About
21 Years, R/o Vill.-Katsa, P.o.-Madarpur, P.s.-Sahajitpur,
Saran, Bihar -841301
62. Girdhar Singh Dewal S/o Sher Singh Dewal,, Aged About
20 Years, R/o Pahadpura Teh.- Jaswantpura, Dist.- Jalore,
Rajasthan-343001
63. Priyal Jain D/o Mr. Rakesh Jain,, Aged About 19 Years, R/o
Sabla Dungarpur, Rajasthan-314022
64. Sakshi Begani D/o Mr. Sanjay Begani,, Aged About 20
Years, R/o 475, Vikas Nagar 14/2, Neemuch, Madhya
Pradesh-458441
65. Mahima Rajesh Chheda D/o Rajesh Ramniklal Chheda,,
Aged About 20 Years, R/o 503, Arihant Co. Op Hsk
Society, Asopaler, Cherwede Road, Vapi -396191
66. Bharat Singh Rathore S/o Ganpat Singh Rathore,, R/o
Village Pawli Th.- Jashwantpura, Dist.- Jalore, Rajasthan
-343001
67. Thakrar A. Zeel D/o Arunbhai N. Thakrar,, Aged About 19
Years, R/o Ami Park Block No. Ab/7 Near V.j Modi School,
150 Feet Ring Road, Rajkot, Gujarat -360005
68. Shah Shivam Utkarsh S/o Utkarsh Shah,, Aged About 21
Years, R/o B/44/307, Paramount, 1St Cross, Lane Andheri
West, Mumbai-400053
69. Bhabisya Kumar Mahala S/o Sudhansu Sekhar Mahala,,
Aged About 20 Years, R/o At/po-Kandel, Via-Kesinga,
Dist.-Kalahandi, Orissa-766012
70. Sharma Rajat Madanmohan S/o Madan Mohan,, Aged
About 20 Years, R/o A-4,104,sec-6, Panesh, Shanti Nagar
Mira Road E 401104, Thane, Maharashtra
----Respondents
D.B. Spl. Appl. Writ No. 1310/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical Education Department (Group I) Government Of
Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
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3. Pacific Dental College And Research Centre, Bhilon Ka
Bedla, Pratappura, National Highway No.76, Girwa,
Udaipur, Rajasthan Through Its Principal.
4. Pacific Medical University, Bhilon Ka Bedla, Pratappura,
National Highway No.76, Girwa, Udaipur Through Its
Registrar.
5. Priyansh Mehta S/o Gautam Mehta,, Aged About 19
Years, B-7 Prayag C Behind Bahumalis Bhawan. Rajkot
360001.
6. Arnab Roy S/o Ashes Kr. Roy,, Aged About 20 Years, Bc-
25/6, Deshbandhu Nagar, Bagulhati, Kotlkata West Bengal
700059.
7. Bedanta Kumar Deka S/o Khanin Deka,, Aged About 19
Years, Block No. A, Flat No. 602, Gokul Niwas, Adabari
Tiwiali Po Pandu, Ps Jalukbari Guhati, Kamroop 781012.
8. Thakkar Karan Kiran Bhai S/o Kiranbhai Jayantilal
Thakkar,, Aged About 29 Years, B-12, Radha Nagar
Society, New Rander Road, Surat, Gujarat.
9. Upasana Mahanta D/o Lakhi Mahanta,, Aged About 20
Years, Sundarpur , Bamgaon, Dis Sonitpur, Assam Pin
784176.
10. Zarana Rasik Bhai Parmar D/o Rasikbhai Parmar,, Aged
About 19 Years, R-301, Hare Ram Complex, Channijakat
Naka, Navayard, Vadodara.
11. Bishal Kalita S/o Gaien Kalita,, Aged About 20 Years, Vill.
Town Pub. Suwalkuchi, P.s. Sualkuchi, Sub. Division
Kamroop, Distt. Kamrup Assam 781103.
12. Sagarika Kalita D/o Prabin Kalita,, Aged About 21 Years,
Pata Shilambari Kalapahar, Guwahati, Pin 72005.
13. Divya Tak D/o Bhagwat Singh Tak,, Aged About 19 Years,
Bhagwat Singh Tal S/o Ls Takschool Road. Near Bus
Stand, Gangrar Dis Chittorgarh, Rajasthan.
14. Jitesh Nirola S/o Ishwar Kumar Nirola,, Aged About 18
Years, Hee Pw Near Police Out Post Heegpuhee Gaon
Sikkim 737113.
15. Thakkar Nirali D/o Rajesh Thakkar,, Aged About 19 Years,
Thakkar Hospital Char Rasta, Porbandar Road,
Khorbhalia, Devbhumi Dwarka, Gujrat.
16. Oinam Miranda Devi D/o Oinam Manoj Kumar Singh,,
Aged About 19 Years, Athokpam Khundu Thoubal
Khangabok Pl-1 Gram Panchayat, Khangabok Thoubal Pin
795138.
17. Aditi Marmat D/o Ram Kishan Meena,, Aged About 21
Years, 839, C-Shree Nath Puram, Kota Raj.
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18. Harish Vaishnav S/o Ram Narayan Vaishnav,, Aged About
18 Years, Ward No. 10, Sodanimohalla, Gangapur,
Bhilwara, Rajasthan.
19. Vartika Parasrampuria D/o Sandeep Kumar
Parasrampuria,, Aged About 19 Years, 21,
Banarashighosh Street, 1E Ist Floor Sri Ram Kunj, Near
Girish Park, Kolkata.
20. Baishali Sarkar D/o Late Biswajit Sarkar,, Aged About 20
Years, Pahartoli, Kahilipara, P.s. Fapasil, Ambari, Distt.
Kamrup, Assam.
21. Zaheer Ahmed Khan S/o Aslam Parvez,, Aged About 19
Years, R/12-2, Zone 17, Ps Lakeview Camp,
Talbehatlalitpur, Uttarpradesh.
22. Khan Hasan Abbas S/o Azadar Hussain,, Aged About 22
Years, Room No. 44, Ground Floor, Noorani Patel Mansion,
Dintalkok Road, Naypada, Mumbai Central Maharashtra
400008.
23. Ekta Hasan Abbas S/o Azadar Hussain,, Aged About 22
Years, 4/78, Shyambhuvan, Parel T-T, Parel, Mumbai.
24. Mulani Umera Hidayat D/o Hidayat Akbar Khan Mulani,,
Aged About 20 Years, Post Kasbe Vani , Tal Dindori , Dis
Nasik, Maharasthra.
25. Khushbu Jaroli D/o Mubarik Hussain Rangrej,, Aged About
20 Years, Naiabadi, Mandersekepiche, Shahpura, Bhilwara
Rajasthan.
26. Urnisha Nag D/o Ujjal Kumar Nag,, Aged About 19 Years,
1/114, M.m. Dutta Road By Lane, Opp. Happy Altar,
Deshbandhupara, Siliguri M.corp. Distt. Darjeeling West
Bengal.
27. Sinchan Nayek S/o Subrata Nayek,, Aged About 19 Years,
Village Chintamanipur, Distt. Zapargana South Pin
743377.
28. Sonu Verma D/o Hansraj,, Aged About 20 Years, Ward No
15 Hariyana Watch Company Rawatsar. Hanumargarh. Pin
335524.
29. Drashti Gandhi D/o Shri Nitesh Kumar Gandhi,, Aged
About 19 Years, Bahubali Colony, Near Jain Temple,
Banswara, Raj.
30. Kella Priyanka Suresh Kumar D/o Kella Suresh Kumar
Radhakrishan,, Aged About 19 Years, A-9, Shakti
Tenament, Nr. Municipal School, Isanpur, Ahmedabad.
31. Rohan Kumawat S/o Ritesh Kumawat,, Aged About 20
Years, Gram Eklara, Post Kasrawad, Distt. Barwani M.p.
32. Pari Patel D/o Ram Patel,, Aged About 19 Years,
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Karmbhumi Anandnagar Soc. Kodinar,gir, Somnath Gujrat.
33. Avilyn Mac D/o Avinash Jit Singh Mac,, Aged About 19
Years, 236, Anasagar Circular Road, Opp. Vaishali Nagar,
Ajmer Raj..
34. Arjun Nandakishore S/o Nandkishore,, Aged About 20
Years, 1103 Galassia Link Road, Kander Pada Dahisar
West Mumbai 400068.
35. Anupam Anand Singh S/o Salil Singh,, Aged About 19
Years, Garia Chalpatti, Subhodeep Apartment , Flat 1C,
South 24, Paraganas, Kolkata, 700084 West Bengal.
36. Ashwin Nandkishore S/o Nandkishore,, Aged About 20
Years, 1103 Galassia Link Road, Kander Pada Dahisar
West Mumbai 400068
37. Manali Garg D/o Garg Gopallal,, Aged About 18 Years,
Shankhi Vihar Complex, New Kosad Road, Amrolj,
Chodalj, Suratgujrat 379107.
38. Bhupendra Singh Rathore S/o Mahendra Singh Rathore,,
Aged About 20 Years, Mahendra Singh Rathore, 225,
Rajputo Ka Bass, Khindra Gaon, Sindroo, Sanderao, Pali
Raj..
39. Anjali Sharma D/o Madan Mohan Sharma,, Aged About 19
Years, 143, Pipalmanoir, Chowk, Kaulagar, Dehradun, P.c.,
Uttarakhand.
40. Naveena Soni D/o Naveen Soni,, Mani Link Road, Bazaar
Post Office, Kalimpong -1 Darjeeling. West Bengal
734301.
41. Tanvi Jain D/o Jaydeep Jain,, Aged About 18 Years, A-
312, Pinarwas Colony, Sagwara, Dungarpur, Raj.
42. Fuletra Shivangi D/o Fuletra Arvindkumar Jamanadas,,
Aged About 19 Years, Shree Umiya Nivas Gondal Road,
Rajkot, Gujrat.
43. Geetanjali Dewry D/o Sobharam Dewry,, Aged About 21
Years, Village Rongdia, P.o. Howly, Distt. Baksa, Assam.
44. Jyoti Salvi D/o Gopi Lal Salvi,, Aged About 21 Years, Shiv
Villa, Near Soni Tent House, Hastinapurs, Kankroli,
Rajsamand, Raj.
45. Yash Kumar Barasiya S/o Suresh Bhai Barasiya,, Aged
About 18 Years, Yash 4- Vishwanagar. Near Patel Boarding
Main Road, Rajkot, Gujarat 360004.
46. Vaid Formkumari Hetalkumari D/o Vaid Hetalkumar
Mulchand Bhai,, Aged About 18 Years, Radhe Krishna
Takcor Road, Nr. Sonal Pan, Upleta, Rajkot.
47. Varun Prakash Lawaniya S/o Hari Prakash Lawaniya,,
Aged About 21 Years, Niharika Niwas, Dhaulpur Road,
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Saipau, Dhaulapur, Rajasthan 328027.
48. Barsha Kalita D/o Banamali Kalita,, Aged About 20 Years,
Hajo Patani Opphajjo Police Station Po Hajo Dis Kamrup
Assam Pin 781102.
49. Nishima Lourembam D/o Surchandra Singh,, Aged About
19 Years, Yamunam Lhkai Nambul Mapal Leikai Nambul
Mapallmphal Manipur
50. Trivedi Simran Chandresh Bhai D/o Chandresh Bhai,,
Aged About 19 Years, A.m. Gaytri, Society, Dharpipla
Road, Ranpur, Bota, Gujrat.
51. Aparajeet Bhowmick S/o Abhijit Bhowmick,, Aged About
21 Years, 704, Shri Yamuna Apartment, Near Over
Bridge, Anantpur, Ranchi, Jharkhand.
52. Arya U.s. Uthaman D/o Uthaman,, Aged About 18 Years,
B-63, Ambe Green City, Nr. Valia Road, Ankleshwar,
Bharuch, Gujarat.
53. Rajesh Mondal S/o Akbar Ali Mondal,, Aged About 23
Years, Village-Post- Ps. Kishpur, Distt. West Midanapur,
Kolkata W.b. 721150.
54. Firdoss Yasin Rahman Hazarika S/o Taufiqur Rahman,,
Aged About 19 Years, H/ No. 929/a, Dr.zakirhussain Road,
Sorumotoriahengradari Guwahati Kamrup Assam 781036.
55. Krishnendus Saha S/o Tridib Kumar Saha,, Aged About 19
Years, Kulpi, Goupipur, Kulpi,southtewnty Four Parganas,
West Bengal 743361.
56. Varsha Meena D/o Rajaram Meena,, Aged About 19 Years,
Senior School Kesaamne C.h.c. Hospital Obri, Mukam Post
Orbit, Dungarpur Raj. 314401.
57. Saloni Vipul Kumar Patel D/o Vipul Kumar Patel,, Aged
About 18 Years, Plot No. 1672/2, Sector 2/d,
Gandhinagar.
58. Atishree Jain D/o Naresh Jain,, Aged About 19 Years, E-
15, Vallabh Basti Gumanpura, Rooppura, Kota Grain
Mandi, Kota Raj. 324007.
59. Biswajit Paul S/o Bidhan Kumar Paul,, Aged About 20
Years, C3/26/61, Central Road, Halisahar, Uttar Prasad
Nagar, P.o. Hazinagar, Distt. North 24 Parganas, West
Bengal 743135.
60. Ghanshyam Singh Ranawat S/o Kalu Singh Ranawat,,
Aged About 20 Years, Village Post Arni, Tehsil Rashmi,
Distt. Chittaurgarh Pin 312206.
61. Arnendu Ray S/o Niharendu Ray,, Aged About 22 Years,
Shree Nagar, Purbapara Road No. 01, Near Raohagabin
Da Mandir, Garla Station, Rajpur West Bengal 700094.
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62. Arnendu Ray S/o Niharendu Ray,, Aged About 22 Years,
Shree Nagar, Purbapara Road No. 01, Near Raohagabin
Da Mandir, Garla Station, Rajpur West Bengal 700094.
63. Ashmita Wangchuk Bhutia D/o Loday Wangchuk,, Aged
About 20 Years, Tibet Road, Mw, Hali Road, Upper, Natons
House, Gantok, Municipal Corporation Gangtok, East
Sikkim 737101.
64. Saurav Hazarika S/o Roon Hazarika,, Aged About 19
Years, Chandmari, Jyotinagar, Guwahati House Num17,
Pin 781021 Assam.
65. Arjit Gayen S/o Bimal Kumar Gayen,, Aged About 21
Years, Village Pukria P.o South Bishnupur Mandir Bazaar
Dis South 24 Paragana W.b. Pin 743395.
66. Mitul Gayen D/o Arobinda Gayen, Aged About 20 Years,
Mokimpur, Dakshin Bishanpur, Banga Beria, Bangabari
(M) South 24, Parganas, Chaitanyapur, West Bengal
743395.
67. Binu Hangama Subba D/o Garjaman Subba,, Aged About
19 Years, Tashidinggangypp, Lower Lasso, Below
Tashiding Sr. Sec. School Tashiding, West Sikkim.
68. Tseyuhla Bhutia D/o Namgyal Tshering Bhutia,, Aged
About 19 Years, Chandmari, Below Kazidara, Gangtok
Municipal Corporation Chandmari, Raj Bhawan, East
Sikkim 737103.
69. Sangay Palmu Bhutia D/o Chhogyal Bhutia,, Aged About
20 Years, Sinik Lingzey, Gpu, Siniik, East, Sikkim 737134.
70. Mangal Parihar S/o Om Prakash Jeengar,, Aged About 18
Years, Near Dak Bangla Gangapur, Bhilwara Rajasthan.
71. Suhsmeet Kalita S/o Amarendra Kalita,, Aged About 20
Years, Gopal Nagar, Guwahati 781020.
72. Vaibhav Parmar S/o Shri Idanmal Parmar,, Aged About 19
Years, 142, Himmat Nagar B Pali, Raj.
----Respondents
D.B. Spl. Appl. Writ No. 1311/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan And Ors., Through The Principal
Secretary, Medical Education Department (Group-I),
Government Of Rajasthan, Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
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3. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
4. The Rajasthan Dental College And Hospital, Nh-8 Bagru
Khurd, Ajmer Road, Through Its Principal.
5. Abhishek Jain S/o Yogendra Jain, Aged About 19 Years,
58, Govardhan Colony, New Sanganer Road, Sodala,
Shyan Nagar, Jaipur.
6. Shweta Sharma D/o Ashok Sharma,, Aged About 25
Years, Resident Of House No. 145, Gali No. 2, Agra Gate
Bus Stand, Firozabad, Up 283203
7. Latika Katiyar D/o Adesh Katiyar,, Aged About 19 Years,
Resident Of 171, Sanjay Nagar-A, Kalwar Road,
Joshimarg, Jhotwara, Ward No. 10, Jaipur 302012
8. Shiva Sinha D/o Kc Sinha,, Aged About 18 Years,
Resident Of 3-Ga/16, Housing Board, Near 17 No. Bus
Stand, Shastri Nagar, Jaipur.
9. Priya Meena D/o Jagmal Singh Meena,, Aged About 23
Years, Resident Of C-19, Bal Nagar, Kartarpura, Station
Road, Jaipur
10. Urvashi Kanoria D/o Sh. Adarsh Kumar Sharma,, Resident
Of 35/36, Sarpanch Vatika, Near New Sanganer Road,
Infront Of Heerapath Petrol Pump, Mansarovar, Jaipur
11. Himani Sharma D/o Yogendra Kumar Sharma,, Aged
About 21 Years, Resident Of 13, Durga Vihar, Durgapura,
Behind Mahindra Towar, Jaipur
12. Sazid Choudhary S/o Usman Khan, Aged About 18 Years,
Resident Of Jawahar Colony, Globar School Ke Pass,
Mandawar Roadm Mahwa, Dausa
13. Sakshi Verma D/o Vishal Singh Verma,, Aged About 19
Years, Resident Of 6/125, Kala Bhawan, Near Shiv Mandir
Nawabi Road, Talli Bamori, Haldawani, Naintal,
Uttarkhand
14. Mriyunjai Sharma S/o Deepak Sharma,, Aged About 17
Years, Resident Of Polkaji Villa Wala, Bhawan, Anand
Nagar, Ward No. 42, Sikar 332001
15. Shubhika Singhvi D/o Ajay Singhvi,, Aged About 20
Years, Resident Of 373, Singhvi Sadan, Near Maharashtra
Samaj, Dadwara, Kota, Rajasthan
16. Ayushi Agarwal D/o Radha Krishan Agarwal,, Resident Of
Plo No. 84, Satyawati Vihar Colony, Near Sbi, Karauli
17. Parihar Yashmim Yousuf D/o Yousuf Khan Parihar,, Aged
About 20 Years, Resident Of Flat No. 401, Building F,
Ashoka Mews, Near Sheetal Petrol Pump 40/41 Kondwa
Khurd, Pune, Maharashtra
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18. Harsh Raj Verma S/o Raj Kumar Verma,, Aged About 19
Years, Resident Sundram Near Police Station, Malpura,
Ward No. 10, Tonk
19. Aasifa Khan S/o Ashraf Iqbal Ali,, Aged About 18 Years,
Resident Of 492, Jama Maszid Ke Pass, V.po- Lamba Hari
Singh, Malpura, Tonk Rajasthan
20. Ritika Beniwal D/o Sunil Dutta,, Resident Of Village
Khiarsar Pura Ki Dhani, Near 220 Kv Gss, Po Derawala,
Jhunjhunu, Rajasthan
21. Chhaya Khanna D/o Dr. Sanjay Khanna,, Aged About 18
Years, Resident Of Ward No. 28, Fathepur Road, Rbm
Hospital, Sikar
22. Shubham Choudhary S/o Shri Ram,, Aged About 20
Years, Resident Of 42-A, Basant Vihar, Vaishali Marg, Bajri
Mandi Road, Panchyawala, Jaipur
23. Varsha Swami Nath Pandey D/o Swami Nath Pandy,, Aged
About 21 Years, Resident Of C/205, Madhu Mohan
Apartment, Bp Cross Road, No. 4, Near Jai Ambe Mata
Mandir, Khari Gaon, Bhayander East, Thane, Maharastra
24. Aditya Chauhan S/o Ashok Chauhan,, Aged About 18
Years, Resident Of K-1743-44, Jahangirpuri, North, West
Delhi, Delhi
25. Siddhant Mahajan S/o Dr. Tarun Mahajan,, Aged About 20
Years, Resident Of H. No. 92, Sector 29, Faridabad,
121008
26. Drona S/o Ashok Kumar,, Resident Of 160, Indira Colony,
Sgnr, Sri Ganganagar, Rajasthan 335001
27. Shashank Chaubey S/o Akhilesh Chaubey,, Aged About
20 Years, Resident Of K66/3 B, Narharpura, Varanasi, Up
----Respondents
D.B. Spl. Appl. Writ No. 1316/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
----Appellant
Versus
1. State Of Rajasthan, Through Its Secretary, Director Of
Medical Education Bhawa, Aadarsh Nagar, Govind Marg,
Near Pink Sqare Mall, Jaipur, 302004
2. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. Ekalavya Dental College And Hospital, Delhi-Jaipur
Highway (N.h.-8) Kothputli, 303108, Jaipur Administrative
Office-Tishra Prahar Bhawan, 1St A Road, Sardarpura,
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Jodhpur.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
Road, Jaipur, 302033.
5. Federation Of Private Medical And Dental Colleges Of
Rajasthan, Through Its Chairma, 17-C, Old Fatehpura,
Udaipur, 303001.
6. Aarti Sharma D/o Mr. Mahabir Sharma,, Aged About 19
Years, By Caste-Sharma, R/o Village Salokhera, Gurgaon
-122001
7. Abu Taher D/o Mr. Nayan Ali,, Aged About 21 Years, By
Caste-Muslim, R/o Village-Pakhrigure, Matia, Krishan,
Goalpara, Assam
8. Akash Khan S/o Mr. Chaman Khan,, Aged About 21 Years,
By Caste-Muslim, R/o Mohalla-Shahpur Kala, Khurja
Nagar Khurja, Bulandshahar U.p.
9. Alyce Deori D/o Mr. Amio Kumar Deori,, Aged About 19
Years, By Caste-Deori, R/o Assam Medical College And
Hospital Campus, D-Lane, Q No. B/4, Dibrugarh
Dibrugarh Assam-786002
10. Anamika Tiwari D/o Mr. Subodh Kumar, Aged About 21
Years, By Caste-Brahaman, R/o Flat No. 7, Sathi
Apartment Plot No. 18, Sector-9, Rohini North Delhi-
110085
11. Anindita Das D/o Mr. Abhinash Das,, Aged About 19
Years, By Caste-Sc, R/o Lakhimi Apartment, Lakhimi
Nagar, Hatigoan, Dispur, Guwahatikamrup, Assam-
781006
12. Ankit Kumar Sain S/o Mr. Hari Om Sain,, Aged About 18
Years, By Caste-Sain, R/o Khatushyamji, Khatushyamji
Sikar, Rajasthan-332602
13. Ankita Baruah D/o Mr. Vivek Baruah,, Aged About 20
Years, By Caste-Baruah, R/o Nabapur Tiniali Mazgaon Po-
Nikamul Tezpur, Assam Sonitpur, Assam-784001
14. Ankita Sharma D/o Mr. Mahesh Sharma,, Aged About 19
Years, By Caste-Sharma, R/o Village- Nalbarigaon, Khata,
Nalabari, Assam-781334
15. Arindom Chutia S/o Mr. Padmeshwar Chutia,, Aged About
19 Years, By Caste-Chutia, R/o Naruthan Dhemaji,
Dhemaji, Assam-787058
16. Arundhati Bhattacharjee D/o Mr. Subhash Bhattacharjee,,
Aged About 18 Years, By Caste-Bhattarcharjee, R/o
Village-Garpandu Kumarpara, Under-Jalukbari Guwahati-
788710
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17. Ashwani Kumari D/o Mr. Sudhir Kumar,, Aged About 21
Years, By Caste-Jat, R/o Patel Nagar, Khagalia Ward No
40-20, Khagaria Bihar-851204
18. Ayasha Khan D/o Mr. Saddik Mohamad Khan,, Aged About
18 Years, By Caste-Muslim, R/o Dayawati Vihar Bansur
Road Kotputli, Jaipur, Rajasthan-303108
19. Bashembhalang Shullai D/o Mr. Marchborn Marbaiang,,
Aged About 20 Years, By Caste-Shullai, R/o Pynthorbah,
Block-Iv, Shillong East
20. Bikas Baishya S/o Mr. Karun Kanta Baishya,, Aged About
20 Years, By Caste-Baishya, R/o P.o.niz Dhamdhana, Distt
Nalbari, Assam-78134
21. Biki Ray S/o Mr. Tankeshwar Ray,, Aged About 20 Years,
By Caste-Ray, R/o Village Aolaguri, Post - Aolaguri Distt-
Bongaigaonbonaigaon, Assam-783392
22. Boby Sangwan S/o Mr. Suresh Kumar,, By Caste-
Sangwan, R/o Mishri Dadri, Bhiwani, Haryana-127042
23. Chaman Kr. Bhuyan S/o Mr. Beba Kumar Bhuyan,, Aged
About 19 Years, By Caste-Bhuyan, R/o R/o Bihpura
Lakhimpur Assam-784161
24. Dibya Jyoti Mazumdar D/o Mr. Debasis Mazumdar,, Aged
About 22 Years, By Caste-Mazumdar, R/o Silchar Road
Karimganj, Assam-788710
25. Dimple Barouha D/o Mr. Thanuram Boruah, Aged About
20 Years, By Caste-Bauouha, R/o W.n. 14, Pld Amulaputty
Sivasagar Sibsagar Assam-785640
26. Hafiz Rasid S/o Mr. Atowar Rehman,, Aged About 22
Years, By Caste-Muslim, R/o Vill-Jawriman Po Chikri, Ps-
Nalgachia Barpeta Assam-781321
27. Hrishikesh Gowami S/o Mr. Rajib Lochan Goswami, Aged
About 20 Years, By Caste-Goswami, R/o Village-Nandang
Kumar Gaon, Salaguri, P.o. Gaurisagar Distt., Sivasagar,
Assam-785664
28. Kajal Pathak S/o Mr. Dhanajay Pathak,, Aged About 20
Years, By Caste-Pathak, R/o Vill-Bishnupur, P.o. Bhell
Distt-Barpeta Assam-781309
29. Kankana Dutta D/o Dr. Kapil Dutta,, Aged About 20 Years,
By Caste-Dutta, R/o Shiv Bhurala Apptt. 101A Cheirlgora
Hirapur, Dhanbad Jharkhand-826001
30. Kaushik Bhattacharyya S/o Mr. Sashindra Bhattacharyya,,
Aged About 20 Years, By Caste-Bhattarcharyya, R/o Vill-
Upahupara, Po-Mangaldai, Assam-784125
31. Khet Singh Rajpurohit D/o Mr. Ram Singh Rajpurohit,,
Aged About 19 Years, By Caste Rajpurohit, Peepled
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Nagaur, Rajasthan-341512.
32. Kirti Singh D/o Mr. Ashwani Kr. Singh,, Aged About 18
Years, By Caste Rajput, Moh Patel Nagar Manakur Gonda
U.p. 271302
33. Lalremurti D/o Joseph Zosangzuala,, Aged About 20
Years, R/o B-22 Ramhlun Venglai, Aizawl Mizoram-
796001
34. Loveena Gogoi D/o Mr. Mujnin Gogoi, Aged About 20
Years, By Caste-Sharma, R/o Rajgarh Dibrugarh, Assam-
786611
35. Mallesh Ravi Kumar Mani Rattnam Kumar D/o Mr. Mallesh
Ravi Kumar,, By Caste-Kumar, R/o H.n. 40A, Ammugula
Bazar Jj Nagar Port Secundrabad, Hydrabad Urban
Andhra Pradesh-500087
36. Manish Saini S/o Mr. Manoj Kumar,, Aged About 20 Years,
By Caste-Saini, R/o Near Saini Dharam Kanta Namaul
Distt Mahendragarh, Haryana-123001
37. Manjit Deka S/o Mr. Manoranjan Deka,, Aged About 22
Years, By Caste-Deka, R/o Village-Mazdia, Khata Ps-
Nalbari, Distt Nalbari Assam-781334
38. Meenu Shekhawat D/o Mr. Mahendra Singh Shekhawat,,
By Caste-Shekhawat, R/o Khadab Marhera, Tek-Kotputli,
Distt. Jaipur, Rajasthan-303105
39. Meera Das D/o Mr. Dhurbha Charan Das,, Aged About 21
Years, By Caste-Das, R/o Anandpur, Kendujhar Keonjhar
Orissa-758022
40. Monushika D/o Mr. Muhi Mohan,, Aged About 21 Years, By
Caste-Mohan, R/o Village-Borkula Gargaon, Silakuti,
Gargaon, Sinoguri, Assam
41. Muzharal Islam S/o Mr. Atowar Rehman,, Aged About 21
Years, By Caste-Muslim, R/o Vill-Gobindapur,
Balijanatehsil, Po-Goalpara, Distt Golpara Assam
42. Nafisa Anjuman D/o Mr. Nurul Islam, Aged About 21
Years, By Caste-Muslim, R/o Amin Patty, Nagaon Assam-
782003
43. Nayan Jyoti Bori S/o Mr. Ananta Bori,, Aged About 20
Years, By Caste-Bori, R/o Golaghat Mission Patty Po-
Golaghat Distt-Golaghat Assam-785619
44. Neikur Rehman S/o Mr. Abdul Hye,, Aged About 19 Years,
By Caste-Muslim, R/o Village-Tinthengia, Laluk Ps-
Bihpuria, Distt, Lakhimpur, Assam-787054
45. Nisha Bharti S/o Mr. Mithlesh Giri,, Aged About 18 Years,
By Caste-Giri, R/o Raghopur Chaturang, Bidupurvaishali
Hajipur, Bihar-844503
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46. Pakhi Chauhan D/o Mr. Vks Chauhan,, Aged About 21
Years, By Caste-Giri, R/o Raghopur Chaturang,
Bidupurvaishali Hajipur, Bihar-844503
47. Raktim Baruah S/o Mr. Bidyut Kumar Baruah,, Aged About
19 Years, By Caste-Baruah, R/o The Assam Co Operative
Apex Bank Ltd., Golaghat Branchgolaghat, Assam-785621
48. Ram Kumar Kushwah S/o Mr. Deen Dayal,, Aged About 20
Years, By Caste-Kushwah, R/o Vpo-Bijauli The, Bari, Distt
Dholpur Rajasthan-328021
49. Richa Verma D/o Daulat Ram Verma,, Aged About 20
Years, By Caste-Verma, R/o Vijaya Pura , Thangazi, Alwar,
Rajasthan-301024
50. Sainee Das D/o Mr. Harish Das,, Aged About 20 Years, By
Caste-Das, R/o Dibru Railway Colony, Q No. B266A,
Mancotta Road, Dibrugarth Dibrugarh Assam-786001
51. Sandeep Kumar S/o Mr. Balwant Singh,, Aged About 21
Years, By Caste-Rajput, R/o Vpo-Loharudistt-Bhiwani,
Haryana -127028
52. Shekhar Sumar Kalita S/o Mr. Mrajen Kalita,, Aged About
19 Years, By Caste-Kalita, R/o Bidyapur W No-2, Nalbari-
Assamnalbari, Assam-781335
53. Shailesh Ranjan S/o Mr. Jai Prakash, Aged About 18
Years, By Caste-Sinha, R/o Sahay Sadan, Moh-Shiv Nagar
North Of Old Post Martam Road, Nawadanawada Bihar-
805110
54. Shreshtha Bhattacharya D/o Mr. Joy Krishna
Bhattacharya,, Aged About 21 Years, By Caste-
Bhattacharya, R/o 12/b, Shyampukur Lane Kolkata,
Bankpura West Bengal-700004
55. Shreyadi Kashyap D/o Mr. Deepak Berman, Aged About
18 Years, By Caste-Berman, R/o Vill-Sandheli Distt-
Nalbari, Assam-781353
56. Shubhangi Dubey D/o Mr. Brij Bhushan Dubey,, Aged
About 20 Years, By Caste-Dubey, R/o 623, Hanumantal
Sukrawari, Bajaria Jabalpur-M.p.-482002
57. Shivam Mishra S/o Mr. Nirmal Mishra,, Aged About 20
Years, By Caste Mishra, Village- Bhabua, Ward No. 24,
Distt. Bhabua Kamoor, Bihar-821101
58. Sibasis Thakur S/o Mr. Deepak Thakur,, Aged About 20
Years, By Caste-Thakur, R/o Village-Rajahohar, Missamora
Po-Dergaam, Golaghat, Assam-785614
59. Spandan Saha D/o Mr. Nitya Gopal Saha,, Aged About 21
Years, By Caste-Saha, R/o Subhashpally, W.no. 5, P.o.-
Balasipara Distt-Dhubridhubri, Assam-783348
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60. Stanzin Lhazes D/o Mr. Tsering Morup,, Aged About 19
Years, By Caste-Morup, R/o E-803 Kg Marg Delhi Central,
Delhi-110001
61. Shubham Chatterjee D/o Mr. Subrata Chatterjee,, Aged
About 19 Years, By Caste-Chatterjee, R/o 3/5, Krittbas N,
Durgapur, Durgapur Steel Town East Burdwan
Bardhaman, West Bengal-713205
62. Shubham Dhayo S/o Mr. Ashiesh Kumar Dhayo,, Aged
About 18 Years, By Caste-Dhayo, R/o C/o Medical
Supreintendent District Hospital Roing Lower
Debangvellydibang Vally, Arunachal Pradesh-792110
63. Sujan Dey S/o Mr. Ranjit Dey,, Aged About 20 Years, By
Caste-Dey, R/o Sabroom South Tripura Distt-Tripura-
79145
64. Sukanya Dutta D/o Mr. Buddha Dev Dutta,, Aged About
21 Years, By Caste-Dutta, R/o Jorhat, Jaill Road Near Rly
Crossing, Virgo Art And Music Academy Jorhat Assam-
785004
65. Sulakhyana Goswami D/o Mr. Utpal Goswami,, Aged
About 20 Years, By Caste-Goswami, R/o Basudev Offse
Printer Gourisagar, Jakaichuk, P.o. Gaurisagar Distt-
Sivasagar Assam-785664
66. Swati D/o Mr. Madhusudan Mandal,, Aged About 19 Years,
By Caste-Mandal, R/o Mdn Ggps Jamune Daltonganj
Rajwadihpalmu Jharkhand-822118
67. Teena Verma D/o Mr. Mahendra Singh,, Aged About 19
Years, By Caste-Verma, R/o H.n. 3535 Savera State
Vishnu Garden Gurgoan, Haryana-122004
68. Tufail Ahmed S/o Mr. Sabir Ahmed,, Aged About 20 Years,
By Caste-Muslim, R/o Village-Srigouri Po-Badarpur
Karimganj, Assam-788806
69. Veera Lalrinfeli D/o Mr. S R Lalramzauva,, Aged About 20
Years, By Caste- Lalramzauva, R/o Mualthuam, Mizoram,
Luglei District, Mizoram-796691
70. Vijaya Laxmi Sharma D/o Mr. Kapil Dev Sharma,, Aged
About 22 Years, By Caste- Sharma, R/o Near Municipal
Market Tinkunia Road Tinsukia Assam-786125
71. Wasima Yasmin Ahmed D/o Mr. Rakibuddin Ahmed,, Aged
About 19 Years, By Caste- Muslim, R/o Amullapatty Ward
No. 6, Nozira, Sibasagar, Assam-785685.
----Respondents
D.B. Spl. Appl. Writ No. 1317/2018
The Dental Council Of India, Aiwan-E-Galib Marg, Kotla Road,
New Delhi-11002 Through Its Secretary.
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----Appellant
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical Education Department (Group I) Government Of
Rajasthan Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. The Rajasthan University Of Health Sciences, Pratap
Nagar, Kumbha Marg, Jaipur Through Its Registrar.
4. Daswani Dental College And Research Centre, 19-Ipb,
Institutional Area, Riico, Ranpur, Kota-325003
(Rajasthan) Through Its Principal.
5. A. Roselind Roveni D/o Ashikho Savio, Koirengei Nepali
Basti, Imphal East -795002
6. Agravat Hemang Jagdish S/o Agravat Jagdish,, Aged
About 18 Years, Block No. 54, Gandhi Park, Gidcaria
Porbandar, Gujrat.
7. Agrawal Rimple Dinesh S/o Dinesh Satyanarayan
Agrawal,, Aged About 19 Years, Geeta Nagar, Sandesh
Appt., Akola -444002
8. Akshika Sogani D/o Rajnish Sogani,, Aged About 19
Years, 2-Ma-5, Dadabari Extension, Kota Rajasthan
9. Alveera Qureshi D/o Nafees Ahamad Qureshi,, Aged
About 23 Years, National Medical Store, Garoth, M.p.
458880
10. Annesha Saha D/o Asish Kumar Saha,, Nibedita Bidya,
Niketan South Colony, Po-Mal, Dist-Jalpaiguri, -735221
11. Ayushi Sharma D/o Manoj Sharma,, Aged About 22 Years,
House No. A-7, Guru Nanak Colony, Bundi -323001
Rajasthan
12. Bhakhtyapuri Priyanka Kishorkumar D/o Kishorkumar,,
Aged About 19 Years, Plot No. 1 Gurunanik Society Taloda
Road Nandurbar 425412 Maharastra
13. Bhojankar Sakshi Sudarshan D/o Bhojankar Sudarshan,,
Aged About 19 Years, Fam Chs, Sec -11 Kk, Build No.
12A/501, Navi Mumba, Maharashtra
14. Devasmita Karmakar D/o Pulok Karmakar,, Aged About 20
Years, Galaxy Apartment, S.n. Bose Road,
Deshbandhupara-734004
15. Divya Bharti D/o Deendayal Mathuria,, Aged About 19
Years, Near Ramlila Maidan Doongar Para, Sawai
Madhopur -322021 Rajasthan
16. Divya Dadhich D/o Naresh Dayama,, Aged About 19
Years, Dwarka Nagar, Gali No. 2, Chourasiyavas Rd.,
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Vaishali Nagar Ajmer
17. Gupta Sapna Kumari Ravindra Nath D/o Ravindra Nath
Gupta,, Aged About 20 Years, Ashwamegh Soc., Plot No.
8/d/4/ Neelkanth Ngr., Kandivali West-400067
18. Harsha Shadija D/o Dharmpal Shadija,, Aged About 19
Years, 733, Mahaveer Nagar 2, Kota Rajasthan
19. Harshita Agarwal D/o Dinesh Goyal,, Aged About 19
Years, 6-B-38, Mahaveer Nagar Iii, Kota-324005
20. Iqra Sharmeen Khanam D/o Mansoor Ahmed,, Aged
About 20 Years, Kesar Bagh Police Line, Kota Rajasthan
21. Jadhav Manali Lukesh D/o Jadhav Lukesh Rama,, Aged
About 20 Years, Shree Ganesh Krupa, Sec -8, Plot No. 12,
Room No. 4A, Kalamboli Navi Pin No. 410218
22. Jadhav Sankalp Santosh S/o Jadhav Santosh Bapu,, Aged
About 19 Years, Cgs Colony, Bldg 94, Flat 885, Sector -1,
Kane Nagar, Antop Hill, Mumbai Maharastra
23. Junaid Khan S/o Kk Neb,, Aged About 22 Years, H. No. 5-
A, Gali No. 6, Behind Old Temple Saraswati Colony Baran
Road Kota Rajasthan
24. Jupitora Kakoti S/o Bijoy Kakoti,, Aged About 20 Years,
C/o Bijoy Kakati, Howraghat, Assam
25. Kakde Aishwarya Suresh D/o Suresh Kakde,, Aged About
20 Years, Nl-1/b Bldg., 58/6 Sec 10, Nerul, Navi Mumbai
Maharastra
26. Kankotiya Ami Nitin Bhai D/o Kankotiya Nitinbhai,, Aged
About 19 Years, 6, Swastik Banglow, Ved Road,
Katargam, Katargam -395004
27. Kashish Chauhan S/o Rajesh Kumar,, Aged About 20
Years, Be 306, Hari Nagar, New Delhi
28. Khan Fuzail Tauqir S/o Tauqir Ahmed,, Aged About 20
Years, A/3, 103 United Plaza Talaoo, Pali Road, Kausa,
Mumbai -400612
29. Kinger Jatin Jaipal S/o Kinger Jaipal,, Aged About 19
Years, 101, Tulsi Vihar, S No. 103/1, Kinara Colony, Vijay
Nagar, Kalewadi, Pune-411017
30. Likha Talam S/o Likha Taj,, Aged About 20 Years, Miya
Village Po Deed Ps -Ziro, Dist-Lower Subansiri -791120
31. Lodha Akshay Dilip S/o Dilip Lodha,, Aged About 20
Years, Ashish Padmavati Galli A/p -Parli Vaijnath -431515
32. Mansi Manohar Upadhye S/o Maohar Hemraj Upadhye,,
Aged About 18 Years, F1/no. 302, Sri Krishan App.,
Silicon City, Indore -452012
33. Md Obaide Raza S/o Md Aminuddin Baig,, Aged About 19
Years, 310, 3Rd Floor Sell Bldg. Ziya Complex, Umar Wadi
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Quaraish, Kurla East Pin No. 400070
34. Memon Zahir Raufbhai S/o Memon Raufbhai,, Aged About
19 Years, Apna General Store, Selamba Te. Sagbara,
Narmada (Gujarat )
35. Mishra Aditya Vidyapati S/o Vidyapati,, Aged About 21
Years, 26/4 Ketki Bldg Copative Soc., Vasant Vihar,
Pokhran Rd No. 2, Thane West
36. Nakrani Keyuri Mukeshbhai D/o Nakarani Mukeshbhai,,
Aged About 20 Years, 149, Vrundavan Soc, Dabholi Char
Rasta, Ved Road, Surat Gujarat -395004
37. Neha Baksh D/o Khalid Baksh,, Aged About 24 Years,
608, Railway Officers Colony, Near Railway Station, Kota
38. Nguri Anju D/o Nguri Rajen,, Aged About 19 Years, Opp
R.k Mission, Post Office Itanagar G- Sector, Ganga Papum
Pare Ram Krishan Mission, Arunachal Pradesh
39. Osin Tondrang D/o Libo Tondrang,, Aged About 20 Years,
Prt. No. 8, Type Iv Mowb Ii, Itanagar Papumpare,
Arunachal Pradesh Pin 791111
40. Parmita Jana Prabir D/o Prabir Kumar Jana,, Aged About
19 Years, Vpo Lakshi, P.s- Khejuri, Dist- Midnapore
41. Patil Tanvi Deepak D/o Patil Deepak Baburao,, Aged About
20 Years, 803, Avenue Appartment, Sidhhivinayak
Complex, Tithal Road, Valsad (Gujarat)
42. Pawar Tanuja Vijay D/o Vijay Balkrishna Pawar,, Aged
About 20 Years, 104, Land Mark Building, Near Bhate Hall
Brahman Ali Roha, Raigarh, Maharastra
43. Pooja Fendre D/o Sandeep Fendre,, Aged About 19 Years,
Eden Tower, Room No. 201, E Wing, Sector 8, Airoli,
Digha, Thane Maharastra.
44. Poojari Aditi Dinesh D/o Poojari Dinesh,, Aged About 19
Years, 104/b, Ram Rahim Park, Bldg No. 4, Dindayal
Nagar, Nr. Icici Bank, Vasai W, Maharastra
45. Prasad Ritvik Rakesh S/o Rakesh,, Aged About 19 Years,
296/26, Near Ganesh Talav Pradhikaran Nigol, Pune
Maharastra
46. Purva Varandani D/o Deepak Varandani,, Aged About 19
Years, 142, Palsikar Colony, Indore Palsikar Colony,
Indore Mp.
47. Rana Virendra Sanjay Kumar S/o Rana Sanjay Kumar,,
Aged About 18 Years, 3/3733-B, Sheri No.2, Machhi Pura,
Nawapura Golwad, Surat Pin 395003
48. Rubina Banu Ahsanulla Khan D/o Pathan Ahsanulla Khan,,
Aged About 23 Years, 1. 3 Teakwood, Braelynn, East
London, Eastern Cape, South Africa, Sayeed Vada, Ta.
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Padra, Vadodara Gujarat
49. Salve Praneel Pramod S/o Salve Pramod Vishnu,, Aged
About 20 Years, Adarsh Chs Ltd, Plot No 79, R.no. D/2
Savarkar Nagar, Panch Pakhadi- 400606 (Maharastra).
50. Sanjana Pareta D/o Ghanshyam Pareta,, Aged About 19
Years, Ward No. 16, Magan Bhai Market, Bhawani Mandi,
Zhalawar, Rajasthan
51. Saranya Rajam D/o Murugesan Rajasekaran,, Aged About
18 Years, Tc-15/1767, Rajiv Gandhi Nagar, Vazhulhacaud,
Trivantpuram, Kerala-695014
52. Shabista Mirza D/o Mirza Najeeb Baig,, Aged About 22
Years, H.no. 379, Brijraj Pura, Kota, Rajasthan
53. Shagun Chaturvedi D/o Rajesh Kumar Chaturvedi,, Aged
About 19 Years, D1160, First Floor, Iffco Colony, Sec. 17-
D. Garyoan, Haryana- 122001.
54. Shaikh Mahek Saba Abdullah Qadri S/o Shaikh Abdullah
Abbas Qadri,, Aged About 19 Years, 414/4, Manik Hira
Apt. Dr Ansari Chowk, Ambedkarroad, Kalyan, Thane
West- 421301.
55. Shraddha Patel D/o Shailesh Patel,, Aged About 19 Years,
11-Rutna Enclave, B/h Yash Complex, Gotri, Vadodara
Gujrat
56. Shruti Bajju D/o Satinder Paul Singh,, Aged About 19
Years, H.no. 28 Shastri Nagar, Tube Well, Gandhinagar,
Jammu
57. Singh Sanaya Mithilesh Kumar D/o Mithilesh Kumar,, Aged
About 20 Years, 703-B - 6 Mansarovar, Varaladevi Road,
Near Varala Lake, Bhiwandi, Thane Maharashtra Pin No.
421302
58. Somya Pande D/o Shri Pankaj Pande,, Aged About 21
Years, B- 7 /213 Shri Nath Ji Vihar, Near Daliganj Railway
Crossing Sitapur Road, Nirala Nagar, Lucknow Nirala
Nagar Up. 226020
59. Soppa Surya Monisha D/o S. Srinivasu Rao,, Aged About
18 Years, 63/45 Ad Regt., C/o 56 Apo, Jamnagar
60. Soumen Mitra S/o Swadesh Chandra Mitra., Aged About
20 Years, Po Matai P.s Bellonia Suth Tripur, Distt South
Tripura Pin 799159
61. Srivastava Samarth Sharad S/o Srivastava Sharad,, Aged
About 19 Years, 4/13 Sagargeet Worli Village Road Worli
62. Sukumar Shil S/o Sridam Shil,, Aged About 21 Years, Viii
Bagbasa, Po Dharmanagar Rajbari
63. Supriya Babuta D/o Radha Krishan Babuta,, Aged About
21 Years, Vivekhanand Colony, Barwaha Mp -451115
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64. Surve Mayure Subhash D/o Subhash,, Silverin Bldg,
Shivajipark Veer Savarkar Marg, Dadar, Mumbai -Pin
400028
65. Surve Mudra Subhash D/o Subhash, Aged About 19
Years, Silverin Bldg, Shivajipark Veer Savarkar Marg,
Dadar, Mumbai -Pin 400028
66. Thathe Shrutika Dattatraya D/o Tathe Dattatraya
Bhausaheb,, Aged About 19 Years, At-Po-Vesdare, A.
Nagar St Post-Shirue, Pune
67. Undale Samruddhi Dinesh D/o Dinesh,, Aged About 20
Years, Room No. 2, Siddhin Vinayak Sincestate, Kandivali
Maharastra
68. Verma Trupti Pradeep D/o Verma Pradeep, Aged About 20
Years, A-13 , Sonani Nagar, New 90Ft. Road, Opp. Ganesh
Mandir Sakinaka, Mumbai -400072
69. Vichare Sujeet Rajaram S/o Rajaram S. Vichare,, Aged
About 19 Years, At. Saket Nagar, Gandhiwadi ,
Umbergaon, Distt Valsad, Plot No. 20, Room No. 1518,
Gujrat
70. Yadav Rahul Sabhajeet S/o Sabhajeet,, Aged About 19
Years, B-24, Laxman Colony, Babul Pada, Achole Road,
Nalosopara E
71. Hemanshi Dhaduk D/o Nilesh Bhai,, Aged About 21 Years,
Nani Bazar, Opp. Arya Sheet, Keshav Bhawan, Gondal,
Rajkot Gujarat
72. Saini Jashanpreet Singh S/o Jagsir Singh,, Aged About 20
Years, 107, Ghatkopar Mumbai Maharashtra
73. Shradha Suman Mishra D/o Durga Prasad Mishra,, Aged
About 20 Years, Plot No, 56 Bageshree Township-2,
Barshamedi Anjar , Kutch Gujrat.
74. Thoke Akash Prabhakar S/o Prabhakar,, Aged About 20
Years, Kalamb Rd, Kaij Tq Kaij, Distt. Beed Maharastra
75. Shubhangani Vijay D/o Devanand Vijay,, Aged About 21
Years, 100, D.h Road, Kidderpore, Kolkata, West Bengal
-700023
----Respondents
D.B. Spl. Appl. Writ No. 1340/2018
1. Aarushi Trehan D/o Sanjeev Trehan, Aged About 19
Years, A-18, Rajshree Nagar, Kharia Khangar, Jodhpur
Raj..
2. Anila Waseem D/o Shri Waseem Ahmed, Aged About 19
Years, Resident Of 78-A, Panchwati, Udaipur Rajasthan.
3. Anurag Pareek S/o Krishan Murari, Aged About 26 Years,
Tear Tagore School, Ajmer Road, Kekdi, Ajmer, Rajasthan.
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4. Ardeshna Jeshika D/o Ardheshna Jitendra Bhai, Aged
About 20 Years, 406, Shri Vallabh, Opp Subhodh Nagar,
Junagarh, Gujarat.
5. Asnani Kajal Anil D/o Asnani Anil Roopchand, Aged About
19 Years, 406, Ward 5/a, Adipur, Kutch Gujarat.
6. Bharat Kumawat S/o Shri Nan Lal Kumawat, Aged About
23 Years, Bhadania Mohalla, Dhoinda, Rajsamand
Rajasthan.
7. Bhati Chandrika Prakash, Aged About 19 Years, 403, M,
Bana Heights, Chs Building No. 11, Manvelpada Road,
Virar East, Mumbai.
8. Chetna Vasudevan D/o A.k. Vasudevan, Aged About 20
Years, Sr No. 200/1B, Nsb Military School Campus, A/p-
Phulgaon District Pune (412216).
9. Jha Vandana Umakant D/o Umakant,, Aged About 20
Years, Paradise- 2 Plot No. 262, Room No. 18, Second
Floor, Sion, Mumbai East.
10. Karpe Satish Anna Saheb S/o Karpe Anna Sahib Mitthal
Rao, Aged About 20 Years, Hanwadi P.o. Shelgaon, Taluka
Partur, District Jalna, Maharashtra.
11. Kathiriya Trushaliben Jitendra Kumar D/o Jitendra Kumar,
Aged About 19 Years, Bharvad Street, Prathlik Sahla,
Taravada, Rajkot.
12. Khayati Singh D/o Sanjay Singh, Aged About 20 Years, J
12, Part 1, Shayona City, Teghnilal Road, Ghatlodia,
Indore.
13. Komal Borana D/o Rakesh Borana, Aged About 22 Years,
Hanuman Temple Chouk, Kherwa, Takhalgarh, Pali.
14. Komal Ozha D/o Jagdish Ozha, Aged About 20 Years, 18
Shreenath Residency, Part 2, Near Swagat City, Opposite
Ioc Petrol Pump, Adalat, Gujarat.
15. Nagre Anshuman Ashok S/o Ashok Deo Rao Nagre,, Aged
About 21 Years, Police Line, Building Quarter, Buldana,
Maharashtra.
16. Naina Suthar D/o Chunnilal Suthar, Aged About 20 Years,
Anmol House, Paneri Upvan, Bedla Road, Fatehpur,
Udaipur.
17. Padmaja Sunkaa D/o Shrinivas Rao S, Aged About 18
Years, 131 Shri Ji Vihar, New Vidhya Nagar, Sector 4,
Hiranmagri, Udaipur.
18. Pipaliya Nija Mansukh Bhai D/o Pipaliya Mansukh Bhai
Nathu Bhai, Aged About 19 Years, A-202, Vedant City,
Mota Barachha, Surat.
19. Pranjali Raj D/o Baidhnath Parasad, Aged About 20 Years,
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Padra Ramput, Bounsi, Sanka, Bihar.
20. Proxy Gandhi D/o Anil Gandhi, Aged About 19 Years,
Kryastal Plaza, Sector 9, Udaipur.
21. Saloni Mathur D/o Kamal Mathur, Aged About 22 Years,
9/293 Malviya Nagar, Jaipur.
22. Samreen Zeya D/o Zeyaddin Ahmed, Aged About 18
Years, A/6 Aman Bunglows. Opp Shabana Park, Tandalj
Road, Vadodara.
23. Santosh Suthar D/o Harishchandra Suthar, Aged About 21
Years, Village Karola, Sutharon Ki Dhani, The - Sacnhore,
Jalore.
24. Sheetal Patel D/o Ajit Singh, Aged About 19 Years, 9/34
Uit, Bhiwadi, Alwar.
25. Shivam Samriya S/o Ramesh Chandra Samriya, Aged
About 18 Years, Suraj Pole, Udaipur.
26. Shradhha S Chouhan D/o Dharmendra Chouhan, Aged
About 20 Years, Babu Singh Chouhan, Debey Colony, Rafi
Ahmed, Kudwai Ward, Murwar, Katni, Mp.
27. Kant Kumawat S/o Mangi Lal Kumawat, Aged About 19
Years, Village Emdi, P.o. Jk Gram, Kankroli.
28. Simran Jeet Kaur D/o Gurinder Singh, Aged About 19
Years, House No. 20, Krishna Nagar, Maharana Pratap
Setu Marg, Chittorgarh.
29. Sinha Neeta Kundan Ram D/o Kundan Ram, Aged About
19 Years, Javitri Villa, 55-Kerala Park, Beh. Ratya Gam,
Near Ample School, Rajkot.
30. Sominao D/o Joseph Keishing, Aged About 20 Years,
Village Shakok, Ukhrol, Manipur.
31. Srashit Hemant D/o Hemant Hari Villas, Aged About 22
Years, 150/5 Main Road, Ratitalai, Banswara.
32. Vachhani Riya Dilip Bhai S/o Vachhani Dilip Bhai Hari
Bhai, Aged About 19 Years, Mahadeviya Road, Manavadar,
Junagarh.
33. Vadaliya Ritu Mahendra Kumar D/o Mahendra Kumar
Vadaliya,, Aged About 19 Years, B-303 Sanskar Dham
Atp., Jaldhara Choukadi, Gidc, Ankleshwar, Baruch.
34. Vishva Shah D/o Jitendra Kumar Shah, Aged About 19
Years, Bichhiwada, Dungarpur.
----Appellants
Versus
1. State Of Rajasthan And Ors., Through Its Secretary,
Director Of Medical Education, Medical Education Bhawa,
Aadarsh Nagar, Govind Marg, Near Pink Square Mall,
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Jaipur, 302004.
2. The Union Of India, Through Its Secretary, Dept. Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. The Dental Council Of India, Through Its Secretary,
Aiwan-E-Galib Marg, Kotla Road, Temple Lane, New Delhi
(110002)
4. Darshan Dental Collage, Through Its Principal, Ranakpur
Road, Village Loyara Udaipur, 313011.
5. Rajasthan University Of Health And Science, Through Its
Register, Sector 18, Kumbha Marg Pratap Nagar, Tonk
Road, Jaipur, 302033.
6. Federation Of Private Medical And Dental Collages Of
Rajasthan, Through Its Chairman, 17-C, Old Fatehpura,
Udaipur, 303001.
7. Amrita Bishnoi D/o Bhempa Ram Bishnoi,, Aged About 23
Years, House No. 3, Vinayak Society, Near Rtdc, Bilai
Road, Lal Bagh, Nathdwara, District Rajsamand.
8. Arya Man Acharyya S/o Rajiv Acharyya, Aged About 19
Years, 201/a, Panaroma Appartments, 6, Barua Road,
Chand Nabi, Guahati, Assam.
9. Bhavika D/o Ashok Kumar Maheshwari, Aged About 18
Years, Near Jain Temple, Gayatri Chouk, Chohtan,
Barmer.
10. Denzil Lalruatfela S/o Lalzanliana Khawlhring, Aged About
20 Years, Agriculture Quarter No. 3, Lumdinsdh, Moti
Nagar, Shillong, East Khasi Hills, Meghalaya.
11. Ganesh Devasi S/o Veera Ram Devasi, Aged About 21
Years, Goyyali, Sirohi.
12. Gaurav Jawariya S/o Jeevan Prakash Jawariya,, Aged
About 19 Years, 11, Residency Road, Sardarpura, Udaipur.
13. K. Lalbiakdiki D/o K. Lalbing Sanga, Aged About 20 Years,
B-16, Ramhlun, Venglai, Aizawl, Mizoram.
14. Kanjani Riddhi Girishbhai D/o Kanjani Girishbhai, Aged
About 18 Years, Block No. 61, Street No. 4, Raiginagar,
Near Moti Baug, Junagarh.
15. Khushnoo Kunwar Chouhan D/o Rajendra Singh Chouhan,
Aged About 19 Years, 14-Nakoda Nagar, Railway Station
Road, Kankroli.
16. Monika D/o Shishupal Sinh, Aged About 20 Years, Village
Saidpur, P.o. Bhiwandi Alwar.
17. Naina Das D/o Khagen Das, Aged About 21 Years, Railway
Quarter No. D 5/30/g, Pan Bazar, Guwahati (Assam)
18. Patel Nishtha Ashokbhai S/o Patel Ashokbhai Hirjibhai,
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Aged About 18 Years, Champalpura Kampu, Dehgam,
Gujarat.
19. Patel Rutu Riprnchandra D/o Patel Ripurnchadra
Bhogilalbhai, Aged About 19 Years, Shree Ji Pod, Karmal,
Dahhoi, Vadadana.
20. Prashansa Rathore D/o Lokendra Singh Rathore, Aged
About 19 Years, 20 Rishi Nagar, Gas Godam Road, Hiran
Mangri, Sec-3, Udaipur.
21. Priyanka Soni D/o Ghanshyam Soni,, Aged About 18
Years, Sardar Bazar, Dhariyawad, Pratap Garh.
22. Reena Biswas D/o Govind Biswas, Aged About 21 Years,
Village Bhadesar, Chittorgarh.
23. Reya Tak D/o Rohit Tak,, Aged About 21 Years, 11, Janta
Marg, Inside Suraj Pole, Udaipur.
24. Sagar Parsotambhai Timbadiya S/o Parsotambhai Rajibhai
Timbadiya, Aged About 19 Years, Aaval Diary, Hasanwadi,
Street No. 4, Gayatrinagar, Main Road, Rajkot.
25. Shah Nirvani Pinkesh D/o Shah Pinkesh Mafatlal, Aged
About 19 Years, 40, Prabhakunt Society, Godhara,
Panchmahals, Gujarat.
26. Simran Jawariya D/o Chandan Jawariya,, Aged About 20
Years, C-14/15 Shiv Park Colony, Durga Nursery Road,
Udaipur.
----Respondents
D.B. Spl. Appl. Writ No. 1349/2018
The Rajasthan Dental College And Hospital, Nh-8 Bagru Khurd,
Ajmer Road, Through Its Administrator Abdul Halim Ansari S/o
Late Shri Chand Mohd., Aged About 63 Years.
----Appellant
Versus
1. State Of Rajasthan, Through Its Secretary, Director Of
Medical Education, Medical Education Bhawa, Aadarsh
Nagar, Govind Marg, Near Pink Square Mall, Jaipur,
302004.
2. Union Of India, Through Its Secretary, Department Of
Health And Family Welfare, Nirman Bhawan, Maulana
Azad Road, New Delhi.
3. Dental Council Of India, Through Its Secretary, Aiwan-E-
Galib Marg, Kotla Road, Temple Lane, New Delhi, Delhi
110002.
4. Rajasthan University Of Health And Science, Through Its
Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
Road, Jaipur, 302033.
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5. Abhishek Jain S/o Shri Yogendra Jain,, Aged About 20
Years, 58, Govardhan Colony, New Sanganer Road,
Sodala, Shyam Nagar, Jaipur
6. Shweta Sharma D/o Shri Ashok Sharma,, Aged About 26
Years, House No. 145, Gali No. 2, Agra Gate Bus Stand,
Firozabad, Up 283203
7. Latika Katiyar D/o Adesh Katiyar,, Aged About 19 Years,
171, Sanjay Nagar-A, Kalwar Road, Joshimarg, Jhotwara,
Ward No. 10, Jaipur 302012
8. Shiva Sinha D/o Kc Sinha,, Aged About 18 Years, 3-
Ga/16, Housing Board, Near 17 No. Bus Stand, Shastri
Nagar, Jaipur.
9. Priya Meena D/o Shri Jagmal Singh Meena,, Aged About
23 Years, C-19, Bal Nagar, Kartarpura, Station Road,
Jaipur
10. Urvashi Kanoria D/o Shri Adarsh Kumar Sharma,, Aged
About 21 Years, 35/36, Sarpanch Vatika, Near New
Sanganer Road, Infront Of Heerapath Petrol Pump,
Mansarovar, Jaipur
11. Himani Sharma D/o Yogendra Kumar Sharma,, Aged
About 22 Years, 13, Durga Vihar, Durgapura, Behind
Mahindra Towar, Jaipur
12. Sazid Choudhary S/o Usman Khan,, Aged About 19 Years,
Jawahar Colony, Globar School Ke Pass, Mandawar Roadm
Mahwa, Dausa
13. Sakshi Verma D/o Shri Vishal Singh Verma,, Aged About
20 Years, 6/125, Kala Bhawan, Near Shiv Mandir Nawabi
Road, Talli Bamori, Haldawani, Naintal, Uttarkhand
14. Mrityunjai Sharma S/o Deepak Sharma,, Aged About 17
Years, Polkaji Villa Wala, Bhawan, Anand Nagar, Ward No.
42, Sikar 332001.
15. Shubhika Singhvi D/o Ajay Singhvi,, Aged About 20
Years, 373, Singhvi Sadan, Near Maharashtra Samaj,
Dadwara, Kota, Rajasthan
16. Ayushi Agarwal D/o Radha Krishan Agarwal,, Aged About
18 Years, Plo No. 84, Satyawati Vihar Colony, Near Sbi,
Karauli
17. Parihar Yashmin Yousuf D/o Yousuf Khan Parihar,, Aged
About 20 Years, Flat No. 401, Building F, Ashoka Mews,
Near Sheetal Petrol Pump 40/41 Kondwa Khurd, Pune,
Maharashtra
18. Harsh Raj Verma S/o Raj Kumar Verma,, Aged About 19
Years, Sundram Near Police Station, Malpura, Ward No.
10, Tonk
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19. Aasifa Khan S/o Ashraf Iqbal Ali,, Aged About 18 Years,
492, Jama Maszid Ke Pass, V.po- Lamba Hari Singh,
Malpura, Tonk Rajasthan
20. Ritika Beniwal D/o Sunil Dutta,, Aged About 20 Years,
Village Khiarsar Pura Ki Dhani, Near 220 Kv Gss, Po
Derawala, Jhunjhunu, Rajasthan
21. Chhaya Khanna D/o Dr. Sanjay Khanna,, Aged About 18
Years, Ward No. 28, Fathepur Road, Rbm Hospital, Sikar
22. Shubham Choudhary S/o Shri Ram,, Aged About 20
Years, 42-A, Basant Vihar, Vaishali Marg, Bajri Mandi
Road, Panchyawala, Jaipuir
23. Varsha Swami Nath Pandey D/o Swami Nath Pandy,, Aged
About 21 Years, C/205, Madhu Mohan Apartment, Bp
Cross Road, No. 4, Near Jai Ambe Mata Mandir, Khari
Gaon, Bhayander East, Thane, Maharastra
24. Aditya Chauhan S/o Ashok Chauhan,, Aged About 18
Years, K-1743-44, Jahangirpuri, North, West Delhi, Delhi
25. Siddhant Mahajan S/o Dr. Tarun Mahajan,, Aged About 20
Years, H. No. 92, Sector 29, Faridabad, 121008
26. Drona S/o Ashok Kumar,, Aged About 20 Years, (34 Of
64) (Cw-13776/2017) 160, Indira Colony, Sgnr, Sri
Ganganagar, Rajasthan 335001
27. Shashank Chaubey S/o Akhilesh Chaubey,, Aged About
20 Years, K66/3 B, Narharpura, Varanasi, Up
----Respondents
D.B. Spl. Appl. Writ No. 1749/2018
1. Sewoj Bharali S/o Rajani Bharali, Aged About 20 Years,
R/o Lankeswar Gohan Nagar, Development Area, Hijugari,
Tinsukia, Assam
2. Jatin Dhingra S/o Narendra Kumar Dhingra, Aged About
20 Years, R/o House No. 704, Main Road Gandhi Colony,
Mzn (U.p.)
3. P. Lalrinpuia S/o O.p. Singh,, Aged About 20 Years, R/o Y-
72, Y-Section, Near Bapist Church, Mission Vengthlana,
Mission Vongthlang, Kulikawn, Aizwal, Mizoram 796005
----Appellants
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical Education Department (Group I) Government Of
Rajasthan, Secretariat, Jaipur
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi
3. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
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Road, New Delhi (110002) Through Its Secretary
4. Pecific Dental College And Research Centre, Bhilon Ke
Bedla, Pratappura, National Highway No. 76, Girwa,
Udaipur, Rajasthan Through Its Principal
5. Pacific Medical University, Bhilon Ka Bedla, Pratappura,
National Highway No. 76,girwa, Udaipur, Through Its
Registrar
6. Vidhi Jain D/o Subhash Jain,, Aged About 19 Years, R/o
Talab Bus Stand, Naugama, Teh. Baghidora, Distt.
Banswara (Rajasthan).
7. Ahire Asavari Anil D/o Anil,, Aged About 19 Years, R/o
Flat No. 15, Renuka Co. Op. Societ, Tadwadi Section,
Ambernath East, Maharashtra
8. Bedaprakash Paul S/o Shubhranshu Shekhar Paul,, Aged
About 18 Years, R/o Sarubil, Kansa, Sarubil, Jajapur,
Kansa, Odisha 759028
----Respondents
D.B. Spl. Appl. Writ No. 387/2023
Mrityunjai Sharma S/o Deepak Sharma, Aged About 23 Years,
Polkaji Villa Wala, Bhawan, Anand Nagar, Ward No. 42, Sikar -
332001
----Appellant
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
Education Department (Group-1), Government Of
Rajasthan, Secretariat, Jaipur.
2. The Union Of India, Through Its Secretary, Ministry Of
Health And Family Welfare, Nirman Bhawan, New Delhi.
3. The Dental Council Of India, Aiwan-E-Galib Marg, Kotla
Road, New Delhi - 110002 Through Its Secretary.
4. The Rajasthan University Of Health, Pratap Nagar,
Kumbha Marg, Jaipur Through Its Registrar.
5. The Rajasthan Dental College And Hospital, Nbh-8,
Bagru Khurd, Ajmer Road, Through Its Principal.
6. Abhishek Jain S/o Yogendra Jain, Aged About 24 Years,
58, Goverdhan Colony, New Sanganer Road, Sodala,
Shyam Nagar, Jaipur.
7. Shweta Sharma D/o Ashok Sharma, Aged About 30
Years, House No. 145, Gali No. 2, Agra Gate Bus Stand,
Firozabad, Up 283203
8. Lalita Katiyar D/o Adesh Katiyar, Aged About 24 Years,
171, Sanjay Nagar-A, Kalwar Road, Joshimarg,
Jhotwara, Ward No. 120, Jaiupr 302012.
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9. Shiva Sinha D/o Kc Sinha, Aged About 23 Years, 3-
Ga/16, Housing Board, Near 17 No. Bus Stand Shastri
Nagar, Jaipur.
10. Priya Meena D/o Shri Jagmal Singh Meena, Aged About
28 Years, C-19, Bal Nagar, Kartarpura, Station Road,
Jaipur.
11. Urvanshi Kanoria D/o Sh. Adarsh Kumar Sharma, Aged
About 25 Years, 35/36, Sarpanch Vatika, Near New
Sanganer Road, Infront Of Heerapath Petrol Pump,
Mansarovar, Jaipur.
12. Himani Sharma D/o Yogendra Kumar Shama, Aged
About 26 Years, 13, Durga Vihar, Durgapua, Behind
Mahindra Tower, Jaipur.
13. Sazid Choudhary S/o Usman Kha, Aged About 23 Years,
Jawahar Colony, Globar School Ke Pass, Mandawar
Road, Mahwa, Dausa.
14. Sakshi Verma D/o Vishal Singh Verma, Aged About 19
Years, 6/125, Kala Bhawan, Near Shiv Mandir Nawabi
Road, Talli Bamori, Haldawani, Naintal, Uttrakhand.
15. Shubhika Singhvi D/o Ajay Singhvi, Aged About 25
Years, 373, Singhvi Sadan, Near Maharashtra Samaj,
Dawara, Kota, Rajasthan.
16. Ayushi Agarwal D/o Radha Krishan Agarwal, Aged About
23 Years, Plot No. 84, Satyawati Vihar Colony, Near Sbi,
Karauli.
17. Shubham Choudhary S/o Shri Ram, Aged About 25
Years, 42-A,basan Vihar, Vaishali Marg, Bajri Mandi
Road, Panchyawala, Jaipur.
18. Varsha Swami Nath Pandey D/o Swami Nath Pandy,
Aged About 26 Years, C/205, Madhu Mohan Apartment,
Bp Cross Road, No. 4, Near Jai Ambe Mata Mandir, Khari
Gaon, Bhayander (East), Thane, Maharastra.
19. Aditya Chauhan S/o Ashok Chauhan, Aged About 23
Years, K-1743-44, Jahangirpuri, North, West Delhi,
Delhi.
20. Drona S/o Ashok Kumar, Aged About 20 Years, 160,
Indira Colony, Sgnr, Sri Ganganagar, Rajasthan 335001
21. Shanshank Chaubey S/o Akhilesh Chaubey, Aged About
25 Years, K66/3 B, Narharpura, Varanasi, Up.
22. Harsh Raj Verma S/o Raj Kumar Verma, Aged About 24
Years, Sundram Near Police Station, Malpura, Ward No.
10, Tonk.
23. Parihar Yashmin Yousuf D/o Yousuf Khan Parihar, Aged
About 25 Years, Flat No. 401, Building F, Ashoka Mews,
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Near Sheetal Petrol Pump, 40/41, Kondwa Khurd, Pune,
Maharastra.
24. Aasifa Khan S/o Ashraf Iqbal Ali, Aged About 23 Years,
492, Jama Maszid Ke Pass, Vpo Lamba Hari Singh,
Malpura, Tonk, Rajasthan.
25. Ritika Beniwal D/o Sunil Dutta, Aged About 25 Years,
Village Khiarsar (Pura Ki Dhani), Near 220 Kv Gss, Po
Derawala, Jhunjhunu, Rajasthan.
26. Chhaya Khanna D/o Dr. Sanjkay Khannnba, Aged About
23 Years, Ward No. 28, Fatehpur Road, Rbm Hospital,
Sikar.
27. Siddhant Mahajan S/o Dr. Tarun Mahajan, Aged About
25 Years, H.no. 92, Sector 29, Faridabad - 121008.
----Respondents
For Appellant(s) : Mr. R.N. Mathur Sr. Advocate assisted
by Mr. Abhishek Pareek on VC.
Mr. Vikas Balia Sr. Advocate assisted
by Mr. Sachin Saraswat.
Dr. A.A. Bhansali
Mr. Akhilesh Rajpurohit
Mr. Ankur Mathur
Mr. Shubham Modi
Ms. Geeta Singh
Mr. Manvendra Krishan Singh Bhati
For Respondent(s) : Mr. Virendra Lodha, Sr. Advocate (on
VC) assisted by Mr. Abhinav Jain.
Mr. Ravi Bhansali Sr. Advocate
assisted by Mr. Vipul Dharnia (for
DCI).
Mr. Manoj Bhandari Sr. Advocate
assisted by Mr. Aniket Tater.
Mr. Mukesh Rajpurohit, Dy. S.G.
assisted by Mr. Dinesh Suthar
Ms. Anamika Bishnoi for Ms. Vandana
Bhansali, AGC
Mr. Lokesh Mathur for applicant(s) in
SAW No.957/2018
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Judgment Reportable Reserved on 26/04/2023 (Downloaded on 04/05/2023 at 11:26:47 PM) [2023/RJJD/012321] (64 of 100) [SAW-911/2018] Pronounced on 04/05/2023
1. All the instant special appeals arise out of a common judgment dated 20.04.2018 passed by the learned Single Judge of this Hon'ble Court in S.B. Civil Writ Petition No.13776/2017 & other connected petitions, therefore, the appeals have been heard together and are being decided by this common judgment. 1.1. For the sake of brevity and convenience, the facts, as pleaded in one of the petitions being S.B. Civil Writ Petition No.13564/2017, before the learned Single Judge, are being taken for the present analogous adjudication. 1.2. Since in the above-numbered DBSAW No.911/2018, which has been preferred against the common impugned judgment, so far it operates, in the aforementioned S.B. Civil Writ Petition No.13564/2017, the Dental Council of India (DCI) has been arrayed as a party respondent, therefore, though the 'DCI' also has preferred some of the above-numbered special appeals, the 'DCI' shall be referred to as 'respondent-DCI', in the present judgment.
1.3. These appeals have been preferred claiming, in sum and substance, the following reliefs:
SAW No.911/2018 (preferred by students):
"It is, therefore, humble and most respectfully prayed that your lordship may very graciously be pleased to admit and allow this Special Appeal (Writ) and:
i) Quash and set aside the impugned order dated 20.04.2018 passed by the Hon'ble Single Bench of this Hon'ble Court in S.B. Civil Writ Petition No.13564/2017 titled as Abhishek Jain and others Vs. State of Rajasthan and others.(Downloaded on 04/05/2023 at 11:26:47 PM)
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ii) The writ petition may kindly be allowed with all its prayer and the appellants/petitioners may be permitted to continue with the BDS Course from their initial date of admission after declaration of result of the completed years.
iii) Any other order or direction which may be considered just and proper in the facts and circumstances of the case may be passed in favour of the appellant.
iv) cost of the special appeal may be awarded to the appellants."
SAW No.1287/2018 (preferred by DCI):
"It is, therefore, respectfully prayed that this special appeal may kindly be allowed by calling the record and examining the same. Further, the impugned order passed by learned Single Judge dated 20.04.2018 in so far as allowing the writ petition in favour of writ-petitioners whereby admissions of the students have been regularized who were granted admission by applying relaxation to the extent of 10% and additional 5% may kindly be set aside and the writ petition filed by the respondents/writ- petitioners may kindly be dismissed.
Any other order, which this Hon'ble Court deems fit and proper in the facts and circumstances of the case, may kindly be passed in favour of appellant."
SAW No.957/2018 (preferred by College):
"It is, therefore, humbly prayed that this appeal of the appellants may kindly be allowed by allowing the prayers prayed in the original writ petition:-
"(a) By an appropriate order or direction, the writ petition preferred by the appellant may be allowed in toto.
(b) By an appropriate order or direction, the Judgment/Order dated 20.04.2018 passed by learned Single Bench to the extent of discharging students who have been admitted in BDS Course by granting relaxation (Downloaded on 04/05/2023 at 11:26:47 PM) [2023/RJJD/012321] (66 of 100) [SAW-911/2018] beyond 10% and additional 5% may kindly be quashed and set aside.
(c) By an appropriate order or direction, the admissions granted by the appellant institution to the students in BDS Course for academic session 2016-17 may be ordered to be regularized with all consequential benefits.
(d) That the cost of litigation may also be awarded to the appellant.
(e) Any other appropriate order, direction which this Hon'ble Court may deem just and proper in the facts and circumstances of the case may kindly be passed in favour of the appellant."
2. Brief facts of the case, as placed before this Court by Mr.R.N. Mathur, learned Senior Counsel assisted by Mr. Abhishek Pareek; Mr. Vikas Balia, learned Senior Counsel assisted by Mr. Sachin Saraswat; and other learned counsel, appearing on behalf of the appellants, are that an advertisement was issued by the Federation of Private Medical and Dental Colleges of Rajasthan (hereinafter, also referred to as 'Federation') on 19.04.2016 regarding admissions in Bachelor of Medicine and Bachelor of Surgery (MBBS)/ Bachelor of Dental Surgery (BDS) Courses for the Academic Session 2016-17; whereafter, the State Government vide letter dated 27.05.2016 forwarded certain orders of the Hon'ble Apex Court, for undertaking such admission exercise as per National Eligibility-cum-Entrance Test (in short, 'NEET') for the Academic Session 2016-17.
2.1. The appellants appeared in the NEET, in the year of 2016, wherein they were declared unqualified, as they could not secure the minimum percentile, as per the eligibility criteria laid down for admission in the Course in question.
(Downloaded on 04/05/2023 at 11:26:47 PM) [2023/RJJD/012321] (67 of 100) [SAW-911/2018] 2.2. The Federation conducted counselling for NEET qualified candidates, for admission in the BDS Course on 07.09.2016 and 08.09.2016; against 892 seats in 11 dental colleges in the State of Rajasthan, only 225 candidates opted for BDS Course, and the same were accordingly allotted to the said 11 dental colleges. Since a large number of seats in the MBBS/BDS Courses remained vacant, therefore, the State of Rajasthan, vide letter dated 27.09.2016 addressed to the Convenor, NEET Counselling Board- 2016, RUH College of Dental Sciences, permitted all the concerned Private Medical/Dental Colleges of Rajashan to fill the seats (which remained vacant even after the second counselling), at their own level, on the basis of merit of NEET-2016; while doing so, such Colleges were directed to ensure strict compliance of the directions issued from time to time by the Hon'ble Supreme Court, Hon'ble High Court and the Government, in that regard; it was further mentioned in the said communication that in case some students did not report in the second counselling, the seats shall be filled up at the level of Counselling Board itself. 2.1.1. Further, the respondent-State, in pursuance of the letter dated 29.09.2016 issued by the respondent-Union of India and the application of the Federation dated 30.09.2016, addressed a letter dated 30.09.2016 to the Federation, permitting the Federation to lower the percentile to the extent of 10 percentile, and that, the same was stated to be applicable for the academic year in question only.
Relevant portion of the said letter dated 30.09.2016 reads as under:
". . . . ....
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With reference to the subject cited above you are hereby permitted to lower the marks to an extent of 10 percentile so that the optimal number of seats is filled through transparent and fair process without compromising merit.
Sd/-
(Dr. Prithvi) Special Secretary to the Government"
2.1.2. Though the appellants could not qualify the NEET, but as a consequence of reduction in the percentile, they were allotted the college/institution for admission in the BDS Course for the Academic Session 2016-17, as per the marks secured by them in 10+2 examinations.
2.3 The respondent-State lowered down the percentile to the extent of 10 percentile, with an additional reduction by 5 percentile in Special exigency, to fill the large number of seats that were lying vacant in the BDS Course. The respondent-Union of India however, vide communication dated 06.10.2016 requested the respondent-State to withdraw and cancel the orders pertaining to reduction in the percentile for admission in the BDS Course. Furthermore, vide order dated 07.10.2016, the respondent-Union of India has declined the request made by the respondent-Dental Council of India (DCI) in regard to lowering down of the percentile.
2.4. Subsequently, the respondent-DCI vide order dated 09.05.2017, issued a direction for discharge of those students from the Course, who though did not qualify the NEET, but were admitted on the basis of lowering down of the percentile. Further, the respondent-DCI vide communication dated 28.08.2017 (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (69 of 100) [SAW-911/2018] addressed to the Principal Secretary, Department of Health & Family Welfare, Government of Rajasthan, informing, amongst others, that the request made by the State Government for post facto approval of lowering the percentile for BDS Course was not accepted by the respondent-DCI; relevant portion of the said communication dated 28.07.2017 reads as under:
". . . . . . ...
The Executive Committee after discussion & deliberation decided as under:
The request of State Govt. of Rajasthan to grant ex-post factor approval for lowering down the percentile for BDS admission for the academic session 2016-17 in the State of Rajasthan is not accepted since the State Govt. of Rajasthan themselves had opted for NEET 2016 for admission in BDS Course where they had an opportunity to opt out the conduct of NEET in their State for the academic session 2016-17 as per Dentists (Amendment) Act 2016."
2.5. Thereafter, the respondent-Rajasthan University of Health Sciences passed an order dated 10.10.2017, whereby the appellants and other similar situated students were declared ineligible for the BDS Course, as per the eligibility criteria prescribed by the respondent-DCI; where against, the appellants filed writ petitions before the learned Single Bench of this Hon'ble Court, bearing S.B Civil Writ Petition No.13776/2017 and other connected matters. The learned Single Bench vide the common impugned judgment dated 20.04.2018, partly allowed the said petitions, with the following directions -:
(Downloaded on 04/05/2023 at 11:26:48 PM)
[2023/RJJD/012321] (70 of 100) [SAW-911/2018] "In view of the above discussion and taking into account the facts and circumstances of the case, all the writ petitions are partly allowed as under:-
(i) The students who have been granted admission by applying the relaxation to the extent of 10th percentile and 5th percentile shall not be disturbed and their admission stands regularized. The result of these students be declared forthwith.
(ii) All students who have been admitted after giving relaxation beyond 10% and additional 5% shall stand discharged from the BDS course with immediate effect
(iii) The above arrangement shall be applicable only to the academic year 2016-2017 and will not be used as precedent for the following and further academic years
(iv) The Central Government is directed for the future to take decision in view of proviso (ii) of Regulation 6 of the 5th Amendment of Regulations, 2007 well on time to avoid harassment and confusion".
2.6. Thus, being aggrieved by the aforementioned common impugned judgment dated 20.04.2018 passed by the learned Single Bench, the present appeals have been preferred, claiming, in sum and substance, the afore-quoted reliefs.
3. Learned Senior Counsel for the appellants submitted that due to large number of seats remained vacant, the Federation approached the Hon'ble Apex Court by preferring a writ petition bearing Writ Petition (C) No. 747/2016; however, vide order dated 23.09.2016, the same was dismissed as withdrawn, with liberty to file a representation for seeking the same relief; the necessary representation was accordingly, moved by the Federation on 23.09.2016 itself before the Central Board of Secondary Education (CBSE), while endorsing a copy thereof to the respondent-Union of India, the respondent-DCI and the Medical Council of India. (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (71 of 100) [SAW-911/2018] 3.1 It was further submitted that in pursuance of the aforementioned representation dated 23.09.2016, the respondent- Rajasthan Dental College & Hospital addressed a letter dated 26.09.2016 to the respondent-Union of India, on the ground that there is urgency in the matter as the deadline of 30.09.2016 was approaching, and therefore, the minimum qualifying marks in NEET 2016 ought to be reduced appropriately.
3.2. It was also submitted that the respondent-Union of India vide letter dated 29.09.2016 forwarded the representation of the Federation to the respondent-State, for taking the necessary action, as deemed fit; the effect whereof was that the respondent- Union of India delegated its powers of taking decision in the matter regarding relaxation in percentile to the respondent-State, as the representation of the Federation was relating to relaxation in percentile for the purpose of admissions in the BDS Course. 3.3 It was further submitted that the respondent-State, while acting in pursuance of the said letter of the respondent-Union of India, reduced the minimum NEET percentile by 10 percentile in order to fill the vacant seats in the BDS Course in the Dental Colleges of Rajasthan, vide letter dated 30.09.2016 addressed to the Federation; therefore, it is clear that the decision taken by the respondent-State, upon being delegated the necessary powers by the respondent-Union of India in that regard, does not suffer from any infirmity or ambiguity.
3.4. It was also submitted that the respondent-DCI after acknowledging the aforesaid factual matrix, sent a recommendation vide letter dated 03.10.2016 to the respondent- (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (72 of 100) [SAW-911/2018] Union of India, for reducing the minimum NEET percentile by 10 percentile.
3.5. It was further submitted that the respondent-State, looking into the large number of vacant seats in the BDS Course in Dental Colleges of Rajasthan, had taken a decision on 04.10.2016, of lowering down the minimum percentile by 10 percentile, with an additional reduction by 5 percentile in special exigency cases, and simultaneously, addressed a letter on the same date i.e. 04.10.2016 to the respondent-Union of India, seeking its post facto approval in regard thereto.
3.6. It was also submitted that the respondent-DCI however, vide letter dated 05.10.2016 requested the respondent-Union of India that the aforementioned relaxation in percentile for admission in the Course in question, as granted, may be declared as void ab initio; whereafter, the respondent-Union of India, vide order dated 06.10.2016, requested the respondent-State to withdraw and cancel the order, which were passed, pertaining to the grant of relaxation in question.
3.6.1. Furthermore, as submitted on behalf of the appellants, the respondent-Union of India, vide order dated 07.10.2016, declined the recommendation of the respondent-DCI, as made vide letter dated 03.10.2016, regarding lowering down of the percentile, in view of the vacant seats in the Course in question. As per learned Senior Counsel, such action on the part of the respondent-Union of India is clearly unsustainable, as in regard to the same, the Union of India itself has made due delegation of power in favour of the respondent-State, to enable it to grant the relaxation in (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (73 of 100) [SAW-911/2018] question; and thus, the Union of India now cannot be permitted to make a U-turn, so as to take away the relaxation, as granted by the State.
3.7. It was also submitted that looking into the large number of unfilled seats in the BDS Course, the respondent-Union of India has already lowered down the percentile many-a-times, owing to the interests of the student community and other relevant factors; therefore, the entire action of the State in lowering down the percentile for admissions in the BDS Course was justified. Thus, as per learned Senior Counsel, the direction, as issued by respondent-DCI, to discharge those students from the Course, who were admitted after lowering the down of the percentile, cannot be sustained in eye of law.
3.8. It was also submitted that the Admission Regulatory Committee in its meeting dated 19.07.2017 asked the respondent- State to issue directions to the respondent-Rajasthan University of Health Sciences to provisionally accept the examination forms of those students, who were admitted after lowering down of the percentile.
3.9. It was further submitted that the students were admitted in the BDS Course in the year 2016, and that, most of the students have already completed their Course. It was also submitted that the methodology of lowering down of the percentile was devised in every year, until the seats are filled. In support of such submission, reliance was placed upon the judgment rendered by the Hon'ble Apex Court in the case of Harshit Agarwal and Ors. (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (74 of 100) [SAW-911/2018] Vs. Union of India (UOI) and Ors. (2021) 2 SCC 710; relevant portion whereof, as relied upon, reads as under:
"7. It is clear from the proviso that the Central Government has the discretion to lower the minimum marks required for admission to BDS course in consultation with the Dental Council of India when sufficient number of candidates in the respective categories fail to secure minimum marks in the NEET entrance test.
8. There is no dispute that on 06-09-2019 the first Respondent lowered the qualifying cut off percentile for NEET (UG) 2019 for admission to BDS course by 10.00 percentile for each category i.e. General, SC/ST/OBC and persons with locomotor disability of lower limbs. The Dental Council of India by a letter dated 28.12.2020 proposed that the percentile for admission to BDS course in Dental colleges should be lowered by 20 percentile for each category. It was stated in the said letter that only 7,71,500 students qualified for admission to MBBS/BDS, (UG) AYUSH and other UG medical courses for the year 2020-2021. It was made clear by the second Respondent that the students qualified are not commensurate with the sanctioned admission capacity in different courses like MBBS, BDS, (UG) AYUSH and other UG medical courses. The second Respondent informed the first Respondent that there is shortage of the students for admission to BDS course and underlined the fact that vacant seats in professional courses would amount to national waste. However, the first Respondent decided not to lower the minimum marks required for admission to BDS course. In this background, the correctness of the decision of the first Respondent not to reduce the minimum marks for first year BDS course has to be examined.
12. The first Respondent reduced the minimum marks for admission into first-year BDS course for the year 2019- 2020 in consultation with the second Respondent. In spite of the recommendation made by the second Respondent to reduce the minimum marks for the year 2020-2021, the first Respondent deemed it fit not to lower the minimum marks for the current year. While arriving at a decision on 30.12.2020 not (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (75 of 100) [SAW-911/2018] to lower the minimum marks it does not appear that the first Respondent has consulted the second Respondent in accordance with the proviso to Sub-Regulation (ii) of the Regulation II. There is no dispute that the minimum marks have been reduced by the first Respondent for the super speciality courses for the last year and AYUSH courses for the current year. If reducing minimum marks amounts to lowering the standards, the first Respondent would not do so for super speciality courses. We are in agreement with Mr. Maninder Singh, learned Senior Counsel for the Petitioners that lowering the minimum marks and reducing percentile for admission to the first-year BDS course would not amount to lowering the standards of education.
13. There are about 7,000 seats available for admission to the first-year BDS course during the year 2020-2021. We are not impressed by the argument of the learned Additional Solicitor General that there are sufficient number of Dentists in the country and, therefore, there is no harm in the seats being unfilled. However, we find force in the submission made by the learned Additional Solicitor General that the fee charged by the private dental colleges is a deterrent for the seats not being filled up. Only 265 out of 7,000 seats are vacant in government colleges. All the other unfilled seats are in private Dental colleges. The Managements of private Dental Colleges shall consider reducing the fee charged by them to encourage students to join the Colleges. Reliance was placed by the first Respondent in an order passed by this Court in Union of India v. Federation of Self-Financed Ayurvedic Colleges, Punjab, (2020) SCC 115 to submit that non-availability of eligible candidates for admission to AYUSH (UG) courses cannot be a reason to lower the standards prescribed by the Central Council for admission. The facts of this case are entirely different as the Dental Council of India itself recommended for lowering the minimum marks and the Regulations provide for lowering the minimum marks. That apart, the first Respondent has exercised its discretion and lowered the minimum marks for admission to first-year BDS course for the year 2019-2020.
14. For the aforementioned reasons, we set aside the decision of the first Respondent dated 30.12.2020 to not reduce the minimum marks for admission to BDS course as it suffers from (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (76 of 100) [SAW-911/2018] the vices of illegality and irrationality. We direct that the vacant seats in first year BDS course for the year 2020-2021 shall be filled up from the candidates who have participated in the NEET (UG) courses for the year 2020-2021 after lowering the percentile mark by 10 percentile. The candidates belonging to the general category who have secured 40 percentile shall be eligible to be considered for admission in the first year BDS course for the year 2020-2021. Likewise, students belonging to the SC/ST/OBC categories shall be qualified if they have secured 30 percentile. In so far as General candidates with bench mark disabilities specified under the Rights of Persons with Disabilities Act, 2016, they would be eligible if they have secured 35 percentile. The admissions shall be made strictly in accordance with merit and the admission process shall be completed by 18.02.2021. Any other student who has qualified in NEET (UG) -
2020 even without lowering the minimum marks and is willing to participate in the admission process shall also be considered for admission to BDS course."
3.10. It was further submitted that the purpose of the NEET Examination is not to decide the respective merit of the students, and thus, once the exam was conducted and seats were still lying vacant, then lowering down of the percentile for the purpose of filling up such vacant seats was justified.
3.10.1. It was also submitted that only 225 seats were filled, out of total 892 seats, in 11 Dental Colleges in the State of Rajasthan, and thus, a large number of seats in the Colleges remained vacant in the BDS Course for the Academic Session 2016-17; therefore, the decision of the respondent-State to lower down the percentile and permitting admissions of the students on the basis thereof, was perfectly justified; however, the learned Single Bench, while passing the impugned judgment, has not duly considered, among other things, the said vital aspect of the matter. (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (77 of 100) [SAW-911/2018] 3.11. It was also submitted that the decision of lowering down of the percentile for admission in the BDS course has also not resulted into reduction in the standards of the education in any manner whatsoever, and thus, the decision of granting the relaxation in question cannot be done away with in the manner, as done. In support of such submission, reliance was placed upon the judgment rendered by the Hon'ble Apex Court in the case of Rajiv Gandhi University of Health Sciences Vs. Bapuji Dental College And Hospital & Ors. (Special Leave Petition Nos. 2597-2610/2015), decided on 28.08.2018;
Relevant portion of the said judgment as relied by learned Senior Counsel, reads as under:
"5. Admission of students in contravention of Rules and of judgments and orders of this Court cannot be countenanced. The Dental College ought not to have admitted the students without conducting an entrance examination.
6. However, unfortunately a lot of water has flown after the admissions were made. Pursuant to the impugned order, students who otherwise had the requisite educational qualifications for admission, but had not appeared for any competitive admission/entrance test, had been continued.
6. On 02.02.2015 this Court directed issuance of notice. There was no interim stay of the impugned order of the High Court. Hence, students have continued to obtain education. The Special Leave Petition has been pending in this Court for about four years. The respondent Nos. 2 to 14 have almost completed their courses. Once education has been obtained, it should be utilized for public good.
9. This case, however, is not of cheating, but a case of contravention of rules and the students, as observed above, have already been admitted, have pursued their (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (78 of 100) [SAW-911/2018] studies and almost completed their courses. The students have not committed any criminal offence. These students, should not be denied the benefit of taking the examination and obtaining a degree.
10. In the circumstances, we are not inclined to interfere in the admissions so made. However, we direct that this order as well as the impugned order are not to be treated as precedent in any other case.
11. The special leave petitions and all pending applications stand disposed of accordingly."
3.12. It was further submitted that the decision of lowering down the percentile and permitting admissions of the students without qualifying the NEET examination is valid and justified in the eye of law. In support of such submission, learned Senior Counsel relied upon the judgment rendered by Hon'ble High Court of Madras in the case of V.S. Subeeksha Vs Dental Counsel of India (W.P. Nos. 14342 to 14349 of 2018, decided on 17.07.2018); the said judgment upon being challenged before the Hon'ble Apex Court in case of Dental Council of India Vs V.S. Subeeksha (Special Leave Petition (Civil) Dairy No. 16390/2019, decided on 03.07.2019) was not interfered with, and thus, the same was upheld.
Relevant portion of the judgment rendered in V.S. Subeeksha (Supra) as relied by learned Senior Counsel, reads as under:
"14. It is to be noted that the Supreme Court has held that NEET is mandatory to all seeking admission to M.B.B.S./B.D.S. Course and it is applicable to those seeking admission under Government Quota, Management Quota and NRI Quota and that exemption was given in the academic year 2016- 17 only for admissions under Government Quota and not with regard to (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (79 of 100) [SAW-911/2018] admissions under Management Quota. Even though, it has been contended that there are seats still vacant under Management Quota and that some of the students have been asked to join the Course, this Court is of the view that the 5 th Respondent/College has played fraud on the Petitioners and their parents.
15. In view of the amended provision viz. Section 10D of the Dentists (Amendment) Act, 2016 and that one seeking admission for MBBS/BDS Course from the academic year 2016- 17 has to qualify NEET, even with regard to NRI Quota, the decision taken by the 1 st Respondent/Dental Council of India, vide the order impugned dated 04.06.2018, declining the request of the Petitioners for migration to any College affiliated with the 3 rd Respondent/University, is perfectly in order".
Relevant portion of the judgment rendered in Dental Council of India Vs V.S. Subeeksha (Supra) is also reproduced as hereunder:
"In the peculiar facts and circumstances, we are not interfering with the impugned order(s) as the students have now completed two years of the course.
In case the Dental Council of India was interested to deprive them from studying it ought to have come expeditiously to this Court and ought to have sought stay of the order passed by the Division Bench of the High Court.
The impugned order(s) not to be treated as a precedent for any other matter. The question of law is kept open. The special leave petitions are, accordingly, dismissed. Pending application(s), if any, shall stand disposed of."
3.13. Reliance was also placed upon the judgment rendered by the Hon'ble High Court of Gujarat in the case of Mriga Ravi Swamy Vs State of Gujarat (Special Civil Application No. 18 440 of 2016, decided on 14.12.2016); it was submitted that though the said judgment was challenged before the Hon'ble Apex Court in (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (80 of 100) [SAW-911/2018] case of Dental Council of India Vs Mriga Ravi Swamy (Special Leave Petition (Civil) Dairy No. 18289/2017, decided on 31.07.2017), but the said special leave petition was dismissed as withdrawn.
4. On the other hand, Mr. Virendra Lodha, learned Senior Counsel assisted by Mr. Abhinav Jain; Mr. Ravi Bhansali, learned Senior Counsel assisted by Mr. Vipul Dharnia; Mr. Manoj Bhandari, learned Senior Counsel assisted by Mr. Aniket Tater; Mr. Mukesh Rajpurohit, learned Deputy S.G. assisted by Mr. Dinesh Suthar; Ms. Anamika Bishnoi for Ms. Vandana Bhansali, AGC; and Mr. Lokesh Mathur, appearing on behalf of the respondents opposed the aforesaid submissions made on behalf of the appellants and submitted that the NEET examination was introduced in the country in the year 2016, with an object of enhancing the standards of education in the field of medical science. 4.1. It was further submitted that the respondent-Union of India issued a letter dated 09.08.2016 to all the States and Union Territories, regarding conducting counselling for admissions in the MBBS/BDS Courses; in pursuance whereof, the respondent-State issued a letter dated 16.08.2016 to the Convenor, UG Admission Counselling Board (NEET-2016), stating therein, amongst others, that as per the aforesaid letter dated 09.08.2016, counselling for all the Government Medical/Dental Colleges and all Private Medical Colleges (85% seats) and all Private Dental Colleges (85%) will be done through combined counselling; admissions against the rest 15% seats of (NRI/ Management quota of RUHS/ Jhalawar Medical (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (81 of 100) [SAW-911/2018] College/Private College/Dental Colleges) shall be done through NEET 2016.
4.2. It was further submitted that the total number of seats in BDS Course were 26,940, while as against the same, 4.5 lakhs students appeared in the examination in the year 2016-17. It was also submitted that the total number of seats in the Medical and Dental Colleges were 2650 and 1350 respectively, in the State of Rajasthan. In the State of Rajasthan, total 44142 candidates were declared qualified in the NEET-UG 2016 (in the ratio 1:11); therefore, the contention of the appellants that a large number of seats for admission in the Course in question remained vacant, does not hold good, in view of availability of sufficient number of eligible and qualified candidates for admission in the Course in question.
4.3. It was also submitted that the respondent-Union of India in its letter dated 07.10.2016 clearly stated that the recommendation of lowering down the percentile was not acceptable on the ground that there were sufficient number of candidates available to fill the vacant seats of the BDS Course. It was further submitted that the respondent-DCI issued various letters to all Dental Colleges in the State of Rajasthan to furnish the list of students for admission in the BDS Course. 4.3.1. After receiving the list of such students, the respondent-DCI found that 23 students could not qualify the NEET 2016, and accordingly, the respondent-DCI vide letter dated 20.09.2017 requested the concerned Dental Colleges to confirm/intimate the status of discharge of those students from the Course in question; (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (82 of 100) [SAW-911/2018] further clarification letter dated 28.07.2017 was also issued in that regard.
4.4. It was thus submitted that the decision of lowering down the percentile in NEET, so as to induct such students in the BDS Course, who even could not qualify the examination on count of their securing lower marks, is a glaring example of backdoor entry, which cannot be permissible in the field of medical education, owing to its widespread ramifications. In support of such submission, reliance was placed upon the judgment rendered by a Division Bench of this Hon'ble Court at Jaipur Bench in the case of Madhu Saini Vs Rajasthan University of Health Sciences (D.B. Special Appeal Writ No.1046/2022 and other connected matters, decided 25.11.2022). Relevant portion of the said judgment as relied by learned Senior Counsel, reads as under:
"4. In pursuance of the Regulation, 2007, the NEET PG Examination-2017 was conducted for selection and admission of the candidates in MDS Course. The appellants/petitioners No. 2, 5, 7, 12 to 15 appeared in the said NEET PG test and only appellants/petitioners No.5 and 15 qualified but did not participate in the centralized counselling and the rest did not qualify. The appellants-petitioners No.1, 3, 4, 6, 8 to 11 and 16 have not even appeared in the said test, even then all the appellants got admission in MDS Course in the respondent- College in contravention of the Regulations, 2007 after the cut off date i.e 31.05.2017.
24. We find no force in the arguments of the counsel for the appellants and the respondent-College that when sufficient number of seats remained vacant, the same were required to be filled in as per the prevailing past practice because the appellants were neither registered with the State NEET PG Dental Admission/Counselling Board, nor they qualified the NEET (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (83 of 100) [SAW-911/2018] examination which was mandatory to get admission in MDS Course.
25. The similar controversy came before the Hon'ble Supreme Court in the case of Abdul Ahad (supra) and the same was decided observing in para Nos.25 to 40 as under:-
"25. It could thus clearly be seen that the private counselling by local Medical College was conducted contrary to the Notification issued by the State of Uttar Pradesh, which Notification, in turn, was based on the judgment of this Court in the case of Modern Dental College and Research Centre (supra), which was decided on 2.5.2016. Not only that, but this Court by order dated 22.9.2016 had further clarified the position.
26. It will further be pertinent to note that the Division Bench of the Allahabad High Court vide judgment dated 15.9.2016 had negated the challenge to the Notification dated 22.8.2016.
27. In the light of this position, it was not at all permissible for the Glocal Medical College to have conducted private counselling. The admissions which were conducted through the said private counselling cannot be termed as anything else but per se illegal.
28. Though we have all the sympathies with the students, we will not be in a position to do anything to protect the admissions, which were done in a patently illegal manner.
29. It will be apposite to refer to the following observations made by this Court in the case of Guru Nanak Dev University v. Parminder Kr. Bansal and others, reported in (1993) 4 SCC 401:-
"In the present case, the High Court was apparently moved by sympathy for the candidates than by an accurate assessment of even the prima facie legal position. Such orders cannot be allowed to stand. The courts should not embarrass academic authorities by themselves taking over their functions."
33. In view of the discussions made here-in-above, we find that the appellants did not undergo the centralized counselling and they were well aware from the day one that their admission in the respondent- college was irregular and illegal- being in the teeth of the judgments of the Hon'ble Apex Court in the cases of Modern Dental Medical College (supra) & Jainarayan Chouksey (supra). The appellants are not entitled to get any equitable relief in view of the judgment of the Hon'ble Apex Court in the case of Abdul Ahad (supra).
35. Before parting with the judgment, we would like to observe that the time has come where such backdoor entries in educational (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (84 of 100) [SAW-911/2018] institutions should be stopped and discouraged. To permit any backdoor entry to any educational institution would be de hors the Rules and Regulations. The respondent-College was well aware of the fact that admissions cannot be granted to the appellants contrary to the regulations, even then, the College permitted the appellants to continue their studies in-spite of the directions by the Dental Medical Council to discharge the appellants. Such an intentional and deliberate violation of the Regulations by the respondent-College while granting admissions to the appellants in the academic year- 2017 cannot be condoned. Hence, for the above unauthorized act, the respondent-College is liable to pay and deposit the costs of Rs. 25,00,000/- with the Rajasthan State Legal Services Authority (RSLSA) within a period of three months from today. RSLSA shall recover the same from the respondent-College in accordance with law."
4.4.1. It was informed that though the judgment rendered in Madhu Saini (supra), was challenged before the Hon'ble Apex Court in Special Leave to Appeal (C) Nos.23367-23368/2022, but the same was dismissed as withdrawn, vide order dated 03.01.2023.
4.5. It was further submitted that the impugned judgment passed by the learned Single Judge, in not dismissing the writ petitions, lacks due appreciation of the factual as well as legal aspects of the case, as also non-consideration of the material available on record.
4.6. It was also submitted that the impugned judgment, whereby the writ petitions were partly allowed, was rendered in contravention of Clause (ii) and (iv) of Regulation-II of the Revised BDS Course Regulations, 2007 as amended by its 5 th Amendment notified on 31.05.2012.
(Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (85 of 100) [SAW-911/2018] 4.7. It was further submitted that the learned Single Judge, before passing the impugned judgment, also failed to consider that the statutory provision is very clear that the power to grant relaxation in question was vested with the Central Government alone, meaning thereby, such power, in no circumstances, can be delegated by it, even to the State Government. 4.7.1. In support of such submission, reliance was placed upon the judgment rendered by the Hon'ble Apex Court in the case of State of Madhya Pradesh & Ors. Vs. Gopal D. Tirthani & Ors., (2003) 7 SCC 83, relevant portion whereof reads as under:
"23. That minimum qualifying marks cannot be done away with is also the view taken by this Court in Dr. Sadhna Devi and Ors. v. State of U.P. and Ors., [1997] 2 SCR 186 . In Pre-PG Medical Sangharsh Committee and Anr. v. Dr. Bajrang Soni and Ors. AIR 2001 SC 2743 , classification of in-service candidates as a distinct class by themselves was upheld. Relaxation of minimum qualifying marks for them to 33% as against 50% for others was upheld because at that period of time there was no stipulation to the contrary made by Medical Council of India. Dr. Bajrang Soni's case was decided on August 14, 2001 (though reported later); the same Bench of two learned Judges delivered the judgment in State of Punjab v. Dayanand Medical College & Hospital and Ors., AIR 2001 SC 3006, on October 11, 2001. By this time the Medical Council of India had framed the Regulations and Regulation 9 reproduced in the earlier part of this judgment was noticed by the Court. Preeti Srivastava's case (supra) too was considered. Then the court held:-
".....it is not open to the university or the Government to dilute that standard by fixing marks lower than what is set out by the Medical Council of India If they had any difficulty they ought to have approached the Medical Council of India for fixing of appropriate standards in that regard. The State (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (86 of 100) [SAW-911/2018] Government could not unilaterally frame a scheme reducing the standard in violation of the terms of the Regulations framed by the Medical Council of India, which is repeatedly stated by this Court to be the repository of the power to prescribe standards in postgraduate studies subject, of course, to the control of the Central Government as envisaged in the Act constituting the Council."
The Court struck down the selection of students who had secured marks less than the minimum prescribed by the MCI Regulations. The prescription made by the State reducing the minimum marks in the entrance examination for considering the eligibility of the candidates for admission to post graduate medical courses below the minimum prescribed by the Regulations framed by the Medical Council of India was directed to be ignored.
24. The eligibility test, called the entrance test or the pre-PG test, is conducted with dual purposes. Firstly, it is held with the object of assessing the knowledge and intelligence quotient of a candidate whether he would be able to prosecute post-graduate studies if allowed an opportunity of doing so; secondly, it is for the purpose of assessing the merit inter se of the candidates which is of vital significance at the counselling when it comes to allotting the successful candidates to different disciplines wherein the seats are limited and some disciplines are considered to be more creamy and are more coveted than the others. The concept of a minimum qualifying percentage cannot, therefore, be given a complete go by. If at all there can be departure, that has to be minimal and that too only by approval of experts in the field of medical education, which for the present are available as a body in the Medical Council of India.
25. The Medical Council of India, for the present, insists, through its Regulations, on a common entrance test being conducted whereat the minimum qualifying marks would be 50%. The State of Madhya Pradesh must comply with the requirements of the Regulations framed by the Medical Council of India and hold a common entrance test even if there are two separate channels of entry and allow clearance (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (87 of 100) [SAW-911/2018] only to such candidates who secure the minimum qualifying marks as prescribed by the MCI Regulations. If the State has a case for making a departure from such rule or for carving out an exception in favour of any classification then it is for the State to represent to the Central Government and/or Medical Council of India and make out a case of justification consistently with the fore-quoted observation of this Court in Dayanand Medical College and Hospital's case (supra)." 4.8. While referring to the judgment rendered by the Hon'ble Apex Court in the case of Neppali Sai Vikash & Ors. Vs. Union of India & Ors. (Misc. Application No.735/2022 in WP (Civil) No.124/2022, decided on 02.05.2022), wherein the judgment rendered in Harshit Agarwal (supra) was referred, it was submitted that it would not be justified, in the exercise of power of judicial review, to direct a further reduction of 5 percentile, as, if it is so done, the same would be trenching upon the academic/policy domain; relevant portion of the said judgment reads as under:
"The proviso to Regulation 9(3) of the Post-Graduate Medical Education Regulations 2000 stipulates that the Central Government has the power to lower the minimum marks for admission to PG courses in consultation with the National Medical Commission when a sufficient number of candidates fail to secure minimum marks. On 12 March 2020, the Central Government in exercise of this power reduced the minimum marks in consultation with the National Medical Commission. After the stray rounds were conducted on the reduction in the percentile, only 282 seats are left vacant. The Union of India has taken a considered decision to not reduce the minimum marks further. As submitted by the respondent, the vacancy in the seats does not arise from non-fulfillment of minimum marks but also from course preferences and college preferences of the students. This (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (88 of 100) [SAW-911/2018] Court would not be inclined to interfere unless there is a manifest arbitrariness in the decision making process or in the decision. There is no arbitrariness here. Responding to the vacancies, the Union Government took a decision after due consideration, of reducing the percentile by 15. This Court would not be justified in the exercise of the power of judicial review to direct a further reduction of 5 percentile since that would be trenching upon the academic/policy domain. The need for filling up vacant seats, which undoubtedly is a matter of public interest has to be balanced with other considerations such as ensuring that the batch of admitted students commences the course, the standards of medical education are not diluted and uncertainty is not created by ad-hoc reductions in the norms of eligibility. Hence, we find no merit in the Miscellaneous Application. The Miscellaneous Application is dismissed."
4.9. While referring to an E-mail communication received from the Secretary of the respondent-DCI, it was submitted that the respondent-DCI has directed the concerned Dental Colleges to discharge those students from the Course in question, who could not qualify the NEET (UG)-2016, while endorsing a copy of the same, to the Government of India, the Principal Health Secretary, Rajasthan, the DME Rajasthan and the concerned Universities, for information and necessary action in the matter. 4.10. Reliance has been placed on the following judgments also:
"(1) Visveswaraiah Technological University & Anr. Vs. Krishnendu Halder & Ors., (2011) 4 SCC 606;
(2) Priya Gupta Vs. State of Chhatisgarh & Ors., (2012) 7 SCC 433;
(3) A.P. Christians Medical Educations Society Vs Govenmnent of Andhara Pradesh & Anr (1986) 2 SCC 667;(Downloaded on 04/05/2023 at 11:26:48 PM)
[2023/RJJD/012321] (89 of 100) [SAW-911/2018] (4) Regional Officer, CBSE Vs. Ku. Sheena Peethambaran & ors. (2003) 7 SCC 719;
(5) Mahatmna Gandhi university & Anr. Vs GIS Jose & Ors. (2008) 17 SCC 611;
(6) Maharishi Dyanand University Vs. Surjeet Kaur (2010) 11 SCC 159;
(7) Guru Nanak Dev University Vs Parminder Kr. Bansal & Anr. (1993) 4 SCC 401;
(8) Harish Verma & Ors. Vs. Ajay Srivastava & Anr. (2003) 8 SCC 69;
(9) State of Madhya Pradesh & Ors. Vs Gopal D. Tirthani & Ors. (2003) 7 SCC 83;
(10) National Council for Teachers Education & Anr. Vs Venus Public Education Society & Ors. (2013) 1 SCC 223; (11) Barium Chemicals Ltd. & Anr. Vs. Company Law Board & Ors., AIR 1967 SC 295;
(12) Christian Medical College Vellore & ors. Vs Union of India & Ors., (2014) 2 SCC 305;
(13) Shreya Basnet Vs Union of India & Ors. (S.B.C.W.P. No. 102/2018 decided on 05.02.2018); and (14) Rishabh Choudhary Vs Union of India (2017) 3 SCC 652.
5. Heard learned counsel for the parties as well as perused the record of the case, alongwith the judgments cited at the Bar.
6. This Court observes that the NEET has been introduced in the country in the year 2016, as an entrance examination for admission in the MBBS/BDS Courses; the whole purpose of the NEET is to enhance and maintain the high standards, in (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (90 of 100) [SAW-911/2018] uniformity, in the field of medical. The exercise of conducting the NEET has been uphold by the Constitutional Bench of the Hon'ble Apex Court in the case of Modern Dental Medical College & Research Center & Ors., Vs State of Madhya Pradesh & Ors., (2016) 7 SCC 353. The same principle has been reiterated with approval by the Hon'ble Apex Court in the case of Abdul Ahad And Ors. Vs. Union of India (2020) 1 SCC OnLine SC 627 and also, by the Division Bench of the Hon'ble High Court of Karnataka in the case of Karnataka State Private Homeopathic Medical College Managements Association and Ors Vs Union of India & Ors (W.P. No. 25723 of 2022 (EDN-RES), decided on 03.03.2023).
Relevant portion of the judgment rendered in Karnataka State Private Homeopathic Medical College Managements Association (Supra) is reproduced as hereunder;
"25. In ABDUL AHAD AND ORS. Vs. UNION ON INDI(A2020) 1 SCC ONLINE SC 627, a three Judge Bench of Supreme Court has approved the principles laid down by a Constitution Bench of the Supreme Court in MODERN DENTAL COLLEGE AND RESEARCH CENTRE supra, upholding the introduction of common entrance examination for the following reasons:
1. The legislature in its wisdom has taken the view that merit-
based admissions can be ensured only through a common entrance test followed by centralised counselling either by the State or by an agency authorised by the State.
2. In order to ensure rights of the applicants aspiring for medical courses under Articles 14, 15, and 16 of the Constitution of India, legislature by the impugned legislation introduced the system of common entrance test (CET) to secure merit-based admission on a transparent basis. (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (91 of 100) [SAW-911/2018]
3. If private unaided educational institutions are given unfettered right to devised their own admission procedure and fee structure, it would lead to situation where it would impinge upon the "right to equality" of the students who aspire to take admission in such educational institutions.
4. Common entrance test by State or its agency will ensure equal opportunity to all meritorious and suitable candidates and meritorious candidates can be identified for being allotted to different institutions depending on the courses of study, the number of seats and other relevant factors. 5. Having regard to the larger interest and welfare of the student community to promote merit and achieve excellence and curb malpractices, it would be permissible for the State to regulate admissions by providing a centralised and single-window procedure.
6. Holding such CET followed by centralised counselling or single window system regulating admissions does not cause any dent on the fundamental rights of the institutions in running the institution.
7. While private educational institutions have a "right of occupation" in running the educational institutions, equally they have the responsibility of selecting meritorious and suitable candidates, in order to bring out professionals with excellence. Rights of private educational institutions have to yield to the larger interest of the community.
8. The freedom of private educational institutions to establish and run institution, impart education, recruit staff, take disciplinary action, admit students, participate in fixation of fees is in no way being abridged by the impugned legislation; it remains intact."
7. This Court further observes, as held by the learned Single Judge in the impugned judgment, that after 5 th Amendment of the Revised BDS Course Regulations, 2007, Regulation 6(ii) thereof, dealing with minimum percentile for different classes in the NEET for admission in the BDS Course, clearly reveals that the requirement of securing minimum marks is not mandatory in (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (92 of 100) [SAW-911/2018] nature; the Regulation itself provides that "when sufficient number of candidates in the respective categories fail to secure minimum marks as prescribed in National Eligibility-cum-Entrance Test held for any academic year for admission to BDS Course, the Central Government in consultation with Dental Council of India may at its discretion lower the minimum marks required for admission to BDS Course for candidates belonging to respective categories and marks so lowered by the Central Government shall be applicable for the said academic year only." The said Regulation 6 is reproduced as hereunder:
"6. In the existing Sub-regulation 5 of Regulation II, under the heading "Procedure for selection to BDS course" shall be as follows:-shall be deleted and substituted as under:-
(i) There shall be a single eligibility-cum-entrance examination namely "National Eligibility-cum-Entrance Test for admission to BDS course" in each academic year."
(ii) In order to be eligible for admission to BDS Course for a particular academic year, it shall be necessary for a candidate to obtain minimum of marks at 50th percentile in "National Eligibility-cum-Entrance Test to BDS course" held for the said academic years. However, in respect of candidates belonging to Scheduled Castes, Scheduled Tribes, Other Backward Classes, the minimum marks shall be at 40th percentile. In respect of candidates with locomotory disability of lower limbs terms of subregulation 4 above, after the commencement of these amendments, the minimum marks shall be at 45th percentile. The percentile shall be determined on the basis of highest marks secured in the All-India common merit list in "National Eligibility-cum-Entrance Test for admission to BDS course"
Provided when sufficient number of candidates in the respective categories fail to secure minimum marks as prescribed in National Eligibility-cum-Entrance Test held for any academic year for admission to BDS Course, the Central Government in consultation with Dental Council of India may at its discretion lower the minimum marks (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (93 of 100) [SAW-911/2018] required for admission to BDS Course for candidates belonging to respective categories and marks so lowered by the Central Government shall be applicable for the said academic year only.
(iii) The reservation of seats in dental colleges for respective categories shall be as per applicable laws prevailing in States/Union Territories. An all India merit list as well as State-
wise merit list of the eligible candidates shall be prepared on the basis of the marks obtained in National Eligibility-cum- Entrance Test and candidates shall be admitted to BDS course from the said lists only.
(iv) No Candidate who has failed to obtain the minimum eligibility marks as prescribed in Clause (ii) above shall be admitted to BDS course in the said academic year.
(v) All admissions to BDS course within the respective categories shall be based solely on marks obtained in the National Eligibility-cum-Entrance Test.
(vi) To be eligible for admission to BDS course, a candidate must have passed in the subjects of Physics, Chemistry, Biology/ Biotechnology and English individually and must have obtained a minimum of 50% marks taken together in Physics, Chemistry and Biology/Biotechnology at the qualifying examination as mentioned in Sub Regulation 2 of Regulation I and in addition must have come in the merit list of "National Eligibility-cum-Entrance Test" for admission to BDS course in respect of 'candidates belonging to Scheduled Castes, Scheduled Tribes or other Backward Classes' the minimum marks obtained in Physics, Chemistry and Biology/bio- technology taken together in qualifying examination shall be 40% instead of 50% in respect of candidates with locomotory disability of lower limbs in terms of sub-regulation 4, after the commencement of these amendments, of Regulation I above, the minimum marks in qualifying examination in Physics, Chemistry and Biology/Bio-technology taken together in qualifying examination shall be 45% instead of 50%.
Provided that a candidate who has appeared in the qualifying examination the result of which has not been declared, he/she may be provisionally permitted to take up the National Eligibility-cum-Entrance Test and in case of selection (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (94 of 100) [SAW-911/2018] for admission to the BDS Course, he/she shall not be admitted to that course until he fulfills the eligibility criteria under Regulation I.
(vii)The Central Board of Secondary Education shall be the organization to conduct National Eligibility-cum-Entrance Test for admission to BDS course.
8. In the present case, as mentioned in the factual matrix, the Federation has approached the Hon'ble Apex Court by preferring a writ petition bearing Writ Petition (C) No. 747/2016, but, vide order dated 23.09.2016, the same was dismissed as withdrawn, with liberty to file a representation for seeking the same relief; the necessary representation was moved by the Federation on 23.09.2016. Thereafter, the respondent-Union of India vide letter dated 29.09.2016 forwarded the representation of the Federation to the respondent-State, and directed to take the necessary action, as deemed fit, regarding the lowering down of the percentile. The respondent-State thereafter, reduced the minimum percentile by 10 percentile, and with additional reduction in percentile by 5 percentile.
9. Subsequently, the respondent-DCI vide letter dated 05.10.2016 requested the respondent-Union of India that the aforementioned relaxation in percentile for admission in the Course in question, as granted, may be declared as void ab initio; whereafter, the respondent-Union of India, vide order dated 06.10.2016, requested the respondent-State to withdraw and cancel the order, which were passed, pertaining to the grant of relaxation in question and respondent-Union of India, vide order dated 07.10.2016, declined to accede to the recommendation of (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (95 of 100) [SAW-911/2018] the respondent-DCI, which was made vide letter dated 03.10.2016 in view of the vacant seats in the Course in question. 9.1. Therefore, the permission to take the necessary action as deemed fit was granted by the respondent-Union of India; after the said letter, the respondent-State lowered down the percentile as above.
10. This Court agrees with the observation made by the learned Single Judge in the impugned judgment that vide the letter dated 29.09.2016, the respondent-Union of India delegated the power to the respondent-State to take necessary action pertaining to the admission in BDS course. In pursuance of such delegated power, the respondent-State vide letter dated 30.09.2016 permitted all the private Dental Colleges to fill up the vacant seats by lowering down the marks to the extent of 10 percentile, followed by additional reduction by 5 percentile; the respondent-State also informed the same to the respondent-Union of India vide letter dated 04.10.2016, whereupon the respondent-Union of India declined lowering down of the percentile, while requesting the respondent-State to withdraw and cancel the orders regarding lowering down of the percentile.
10.1 The entire action of the respondent-State, as taken by it, upon delegation of the requisite power by the respondent-Union of India itself, is justified in the eye of law, because the respondent- Union of India itself stated that "necessary action as deemed fit".
11. This Court further observes that the judgment rendered by the Hon'ble Apex Court in the case of Rajiv Gandhi University of Health Sciences (supra) shall not have precedence in the (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (96 of 100) [SAW-911/2018] present case, as in the said judgment, the Hon'ble Apex Court categorically observed that "we are not inclined to interfere in the admissions so made. However, we direct that this order as well as the impugned order are not to be treated as precedent in any other case".
12. This Court also observes that the Hon'ble Madras High Court passed the order in the case of V.S. Subeeksha (Supra); the appeal challenging the same though was dismissed by the Hon'ble Apex Court vide the judgment rendered in Dental Counsel of India Vs V.S. Subeeksha (Supra); however, the Hon'ble Apex Court in the said judgment observed that, The impugned order(s) not to be treated as a precedent for any other matter. The question of law is kept open. Therefore, the said judgment also cannot be cited as a precedent in the present case.
13. This Court further observes that lowering down of the percentile by the respondent-State to the extent of 10 % and additionally by 5 percentile in exercise of the delegated power by the respondent-Union, as mentioned in the aforementioned factual matrix, clear reveals that beyond the same, no further relaxation can be extended to any candidate aspiring to pursue the BDS Course in the State of Rajasthan.
14. The learned Single Judge, in the impugned judgment, observed that the "An affidavit dated 21.01.2018 was filed by the Joint Secretary, Ministry of Health and Family Welfare before this Court stating therein that for the State of Rajasthan, the ratio of available seats to the number of qualified candidate was 1:11 for the academic year 2016-2017. However, on ground level, it was (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (97 of 100) [SAW-911/2018] found that only about 500 candidates had been admitted against 1350 seats for BDS course including Government colleges. Thus, about 850 seats were lying vacant. In the said affidavit, there is no explanation as to how the number of seats of the BDS course were lying vacant even in spite of stand that a sufficient number of candidates who had attained the minimum of percentile in the NEET were available for the academic year 2016-2017". 14.1. At the same time, this Court observes that the Colleges in question, for the purpose of giving admissions to the candidates against the vacant seats in the BDS Course, have granted relaxation beyond the one already granted by the respondent- State, even to those students who have secured much lower marks [including zero / (-) percentile] in the NEET, which fact cannot lost sight of by the Courts, Central Government, State Governments, Union Territories Governments and other Authorities, and thus, such relaxation as granted by the Colleges in question cannot at all be acceptable, and sustainable in the eye of law, as, if such relaxation is accepted and sustained, the same would have adverse impact upon the high and uniform standards in the field of medical education.
15. This Court further observes that the leaned Single Bench mentioned in the impugned judgment, that, "In fact, the State too while acting on the letter of the Central Government dated 29.09.2016 permitted reduction only to the extent of 10% and additional 5%. Therefore, the Institution at their own level continued to reduce till the last seat was filled without adhering to the extent of 10% and additional 5%." This Court views the issue (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (98 of 100) [SAW-911/2018] very seriously, as to how those students, having secured much lower percentile, including zero/(-) percentile, were given admission in the BDS Course by the Colleges in question, beyond the relaxation granted by the respondent-State, that too without obtaining any prior approval/sanction for doing the same.
16. This Court, at this juncture, considers it appropriate to reproduce the relevant portion of the judgment rendered by the Division Bench of this Hon'ble Court at Jaipur Bench in the case of Madhu Saini Vs Rajasthan University of Health Sciences (Supra), which reads as under:
"34. Under these circumstances, we find that no ground has been made out for granting relief to the appellants. There is no merit in these appeals and the same are accordingly dismissed. However, we make it clear that the appellants would be at liberty to proceed against the respondent-College to get the amount of compensation of Rs.10,00,000/- (each) in pursuance of the directions issued by the learned Single Judge in accordance with law.
35. Before parting with the judgment, we would like to observe that the time has come where such backdoor entries in educational institutions should be stopped and discouraged. To permit any backdoor entry to any educational institution would be de hors the Rules and Regulations. The respondent- College was well aware of the fact that admissions cannot be granted to the appellants contrary to the regulations, even then, the College permitted the appellants to continue their studies in-spite of the directions by the Dental Medical Council to discharge the appellants. Such an intentional and deliberate violation of the Regulations by the respondent- College while granting admissions to the appellants in the academic year-2017 cannot be condoned. Hence, for the above unauthorized act, the respondent-College is (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (99 of 100) [SAW-911/2018] liable to pay and deposit the costs of Rs. 25,00,000/- with the Rajasthan State Legal Services Authority (RSLSA) within a period of three months from today.
RSLSA shall recover the same from the respondent- College in accordance with law".
17. Thus, while concurring with the observations made by the learned Single Judge in the impugned judgment, finds the judgments cited on behalf of the appellants in the present appeals do not render any assistance to their case, and thus, no case is made out so as to grant any relief to any of the appellants in the present appeals.
18. Accordingly, while dismissing the present appeals, this Court issues the following directions:
(a) All the students, who have been admitted after giving relaxation beyond 10% and additional 5%, if not discharged, shall stand discharged from the BDS course with immediate effect; in case any of such student(s) has already been awarded the Degree of the BDS Course, beyond the relaxation granted by the respondent-State, the same, if not already procured and deposited, shall be required to be procured by the concerned College, who in turn shall deposit the same with the concerned University within a period of one month from today, failing which the concerned University would be at liberty to initiate contempt proceedings against the College, who fails to do so.
(b) Each of such College(s), who have granted relaxation, beyond the one already granted by the respondent-State, are also liable to deposit a cost of Rs.50,00,000/- with the Rajasthan High Court Legal Services Committee (RHCLSC), Jodhpur within a period of (Downloaded on 04/05/2023 at 11:26:48 PM) [2023/RJJD/012321] (100 of 100) [SAW-911/2018] two months from today; the RHCLSC shall recover the same from the concerned College(s), strictly in accordance with law.
(c) The said College(s) shall pay a sum of Rs.25,00,000/- to each of such student(s) within a period of three months from today, as compensation, as the student(s) have been made to suffer on count of being given admission by the College(s), while extending the relaxation beyond the one already granted by the respondent-
State. The respondent-State is directed to ensure the same.
(d) The Registry is directed to send a copy of this judgment to the RHCLSC and the concerned authority of the respondent-State to ensure the compliance of this judgment.
(e) All pending applications stand disposed of. (YOGENDRA KUMAR PUROHIT),J (DR.PUSHPENDRA SINGH BHATI),J Skant/-
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