Allahabad High Court
Sri Yash Malviya vs Union Of India And 5 Others on 19 April, 2019
Bench: Pankaj Mithal, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 39652 of 2017 Petitioner :- Sri Yash Malviya Respondent :- Union Of India And 5 Others Counsel for Petitioner :- Adya Swaroop Pandey Counsel for Respondent :- Rajnish Kumar Rai Hon'ble Pankaj Mithal,J.
Hon'ble Prakash Padia,J.
List in the next cause list showing the name of Sri Satish Chaturvedi as counsel for the respondents.
Order Date :- 19.4.2019 Pramod Tripathi