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[Cites 0, Cited by 0] [Section 40V(1)] [Section 40V] [Entire Act]

State of Tamilnadu - Subsection

Section 40V(1)(a) in Tamil Nadu Forest Act, 1882

(a)fells, girdles, lops, marks, mutilates, or otherwise damages any tree which is a royalty, in contravention of the rules made by the Government, or