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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 127(2)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)for specifying the authority, officer or person who shall be competent to exercise such functions exercisable under any of the repealed enactment or any Rules, notifications and orders issued there under as may be mentioned in the said notification.