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[Cites 0, Cited by 0] [Section 90D] [Entire Act]

State of Maharashtra - Subsection

Section 90D(f) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(f)partly from a sinking fund established under section 90E in respect of the loan and partly from money borrowed for the purpose under clause (b) of sub­section (1) of section 90C.