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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(b) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(b)the licensee has contravened any of the provisions of this Act or the rules made thereunder or any of the conditions subject to which the licence was granted.