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[Cites 0, Cited by 0] [Section 217] [Entire Act]

Greater Bengaluru City Corporation -

Section 217(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The provisions of this Act and of any rules or bye-laws madethereunder as to the level and width of public streets and the height of buildingsabutting thereon shall apply also in the case of streets referred to in sub-section