Himachal Pradesh High Court
The Ex. Engineer, Hppwd vs . Sonki Ram on 4 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
The Ex. Engineer, HPPWD vs. Sonki Ram .
CMP (M) No. 627/2021 4.8.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for applicant.
Ms. Sana, Advocate, vice Mr. Rahul Mahajan, Advocate, for the respondent.
Learned Additional Advocate General prays for and is granted two weeks' further time to comply with order, dated 22.3.2022.
List on 25.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:02:51 :::CIS