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[Cites 0, Cited by 0] [Section 358(5)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(5)(d) in The Chhattisgarh Municipalities Act, 1961

(d)for controlling and regulating the duties of sweepers and other persons employed by the Council or any other agency for the purpose of sanitation and conservancy;