Madhya Pradesh High Court
Prathmik Krishi Sakh Seva Sahakari ... vs The Commissioner on 25 July, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR AC No. 30 of 2021 (PRATHMIK KRISHI SAKH SEVA SAHAKARI SNASTHA MARYADIT Vs THE COMMISSIONER AND OTHERS) Dated : 25-07-2023 List this case alongwith A.C. No.28/2021.
(MILIND RAMESH PHADKE) JUDGE neetu Signature Not Verified Signed by: NEETU SHASHANK Signing time: 25-Jul-23 6:49:11 PM