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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(xiii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiii)To set up Horticulture Produce Marketing Standards Bureau to perform such functions and duties as may be prescribed for the purpose of promotion of grading, standardization and quality certification of Horticulture produce in the State;