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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(1)MGO shall raise bill against the electricity injected to the Distribution Licensee's system at the interconnection point based on the billing period of the Distribution Licensee and shall be reimbursed by the Distribution Licensee based on the FiT determined by the Commission.