Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 13 in Assam Opium Prohibition Act, 1947 13. Contents of the bond. - The bond to be executed by such person shall bind him to desist from committing any of the acts mentioned in sub-section (1) of Section 11, and shall be in the prescribed form.
