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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(3) in Jharkhand Co-operative Societies Act, 2008

(3)The name of every registered society and self supporting co-operative society shall contain the words "Co-operative" and "Limited" or "unlimited" in State language or synonymous words of other languages recognised in the State List.