Tripura High Court
Party Name : Rathindra Nath Das vs The State Of Tripura & Ors on 21 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000153/2017
Party Name : RATHINDRA NATH DAS Vs THE STATE OF TRIPURA & ORS
THE HONBLE MR. JUSTICE S.C.DAS
Heard learned counsel, Mr. R. Saha appearing on behalf of learned counsel, Ms. R.
Purkayastha for the petitioner.
Issue notice to the respondents, returnable on 20.04.2017.
Learned Addl. G.A., Mr. S. Chakraborty appears and waives service of notice on behalf of respondent Nos. 1 and 2 and learned counsel, Mr. P. Dutta appears and waives service of notice on behalf of respondent Nos. 3 and 4.
So, no further notice need be issued on the respondents. List the matter on 20.04.2017.
Download Date: 8-05-2017 15:05 1/1