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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(vii) in Sri Sathya Sai University for Human Excellence Act, 2018

(vii)to establish Campuses, Regional Centers, Centers, Study Centers and Constituent Colleges at various locations in Karnataka after five years of establishment of the University and to contribute and develop an understanding of educational change in technical, professional, general education and social and human development with prior approval of Government;