Patna High Court - Orders
Jagdish Sah & Anr vs Ram Prit Mandal & Ors on 6 September, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court MJC No.1262 of 2010 (12) dt.06-09-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1262 of 2010
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Jagdish Sah & Anr
.... .... Petitioner/s
Versus
Ram Prit Mandal & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Lalit Narayan Jha, Advocate
For the Respondent/s : Mr. B. K. Labh, Advocate
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
12/ 06-09-2012Put up after two weeks awaiting service report.
(Anjana Prakash, J) JA/-