Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in The Andhra Pradesh (Andhra Area) Coffee-Stealing Prevention Act, 1878 4. Coffee not to be taken from laborer It shall not be lawful for any one to purchase, take in barter or exchange or receive coffee from any labor employed on a coffee estate.
