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State of Odisha - Section

Section 12 in The Registration (Orissa Amendment) Act, 1989

12. Amendment of Section 62.

- In the principal Act, for Sub-section (1) of Section 62, the following sub-section shall be substituted, namely:"(1) when a document is presented for registration under Section 19, the translation together with the true copy of the document shall be filed in the appropriate book".