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Budhi Ram Dead Thr. Lrs vs Nikku Ram on 14 October, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.45                         COURT NO.9                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   2515/2023

     (Arising out of impugned final judgment and order dated 29-08-2022
     in RSA No. 566/2011 passed by the High Court Of Himachal Pradesh At
     Shimla)

     BUDHI RAM DEAD THR. LRS                                        Petitioner(s)

                                                VERSUS

     NIKKU RAM & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.15508/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.15509/2023-EXEMPTION FROM
     FILING O.T )

     Date : 14-10-2024 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH


     For Petitioner(s)            Mr. Neeraj Shekhar, AOR
                                  Mrs. Kshama Sharma, Adv.
                                  Mr. Rajesh Maurya, Adv.

     For Respondent(s)            Mr. Ravi Bakshi, Adv.
                                  Ms. Sayma Feroz, Adv.
                                  Mr. Manvendra Pratap Singh, Adv.
                                  Mr. Chander Shekhar Ashri, AOR

                                  Mr. Rohit Kumar Singh, AOR
                                  Mr. Shivam Sharma, Adv.
                                  Mr. Akash Kumar, Adv.
                                  Ms. Kanupriya Tiawri, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on 20.01.2025.

(NEETU SACHDEVA) 17:42:07 IST Reason: (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR