Andhra Pradesh High Court - Amravati
Beiween vs Contempt Of Courts Act 197 on 13 March, 2026
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF- ANDHRA PRADESH AT AMARAVAT! (ORIGINAL JURISDICTION) FRIDAY, THE THIRTEENTH DAY OF MARCH, TWD THOUSAND AND TWENTY SIX -PRESENT: THE HONOURABLE SMT JUSTICE V.SUJATHA CONTEMPT CASE NO: $95 OF 2026 Beiween: KJanaiahn, SfoJdanu, Aged about 59, Ryo. Sarangapalll Agraharam Madinapadu Vilage, Dachapalll Mandal, Guntur District (Now Palnadu), ».Patitioner AND . sri Peeyush Kumar, Pri. Secretary, Finance and Planning Denartment, ceed, Sovernment of Andhra Pradesh, A.P Secretariaie Bullding, Velagapud, Amaravall. . Sf G.Sai Prasad, The Special Chief ee Water Rasouroes i o. Sr S.Rameshn, The Chief Enginger, NS Prolect, Guntur District (Now 4. Sri P Venkata Ratnam, The Suoeriniending Engineer, NSIC O & M Girole, Lingamauniia, Naras saraopet Guntur Distiat (Now Fainadu) 5. Sf T-Ramesh, The Executive Engineer, NSUOC O&M Division, PWD Coleny-Macheria Guntur District (Now Painac). ». Respondents WHEREAS the Petitioner has presented under Sections 10 fo 12 of the Contempt of Courts Act 1971, above case through his counsel Sri Manikanta Thota, praying that this Hon'ble High Court may be pleased to punish the respandenis herein for willfully, negliganily and wantonly not implementing the orders in WLR No S827? of 2095, dated 29.10.2025 Set er Poe ns $ mt 3h in a peel we my, upon - wherg rn ot a When. fa a fe oy ad as we A £4 "iy, OS aot iw wad 44 ne om Pe not ge - oe. ny ff y , ae el £4 'eens a wed Comet . Ch. ee a ape & 63 iS 1 nro an fs & ata oe fy Soe fboe. x" obs, he ee ae nn ee é 4 o reer sheer Se and we , Ried 6 L2.. ogee com Seow woh * oe cae K ify "A bene * a ' 2 Sone as eee a Pree £83 SS 1 en pe ire SS a % 3 ay B Se EE we gg ee we atée os + oleae. Seder, £ * £ % ea chee? "neat fee yt a is "a baa * CH 03 & vapel, ad . om Be 4 OO a : eH 0 oer) JS "ee peg od A % a3 " 4% % 2 re td , rod 5. love ae ween emer a el a aA ' fh ery poee we on 3 woe igee 55) ast es ne, we Ls ag oe oe fo a ook ie EL fore Sane 6% eS ty | BD poe £. tA 64 See eee no , fee hed vee wt rea be heel a eee nm | Oo : a we @ te ee 8 eS ae i ihe em {LP BB " an . Bs 4 % Lh. a fle 4 " oe tebae £3 a5 Sece "En on x, oe fee Boe Es id Mi, gel" nk ES Bet Pet ved Geoet . dee cr -S ce ia S% KS "ye 15 ry, yt, - toe ge Ci dee n-ne Be pe LE ie ot bod ry OS ih A a 'Si a a an % vues 3 wy we * a ed be geen ea a a a iy . G ta CA & LE a a are ne <a anny, book EM £73 5 gheee We ee a w@ am <2 ae £% ay en we Pose bere OG 43 £ Mey pee feed we eae . . a Sen, & bo o % veovee renee iil tere ¢ Be 4 * as eee So foay s thd iS prs, Qs a ~ Hy i ari as C FS 3 > is , gy .
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Poe ry ° prt hee fe ee ow ae 4 wen co TR #TRUE COPY! Te, fo P3 oar bon ox my heed The District Judge, Guntus, Guntur District (By SPECIAL MESSENGER in dupleate along with a cepy of petition and affidavit fo serve on Respondents and te retum to this Court before 10.04 2028) sri Peeyush Kumar, Pri. wees rimance and Planning Department, Gavernment of Andhra Pradesh, A.P Secretariaie Building, Velagapudi, Sr G.Sal Prasad, The Special Chief Secretary, Water Resources Departrient, Secretariat, Velagapudi, Amaravatl, Suniuy District. (Addresses Nog, 2 and 3 by SPECIAL MESSENGER -~ along with @ copy of petition and affidavit} ri K Ramesh, The Chief Engineer, NS Project, Guntur District (Now sr P Venkata Retinam, The Superintending Engineer, NSIC O & M on T.Ramesh, The Executive Engineer, NSIC O&M Division, PWD clany-Macherla Guntur District (Now Painadu). (Addresses Nos. 4 to 8 by SPEED POST - along with a capy of petition and afficlavit} eR oye NPE Laie Spare cay.
NiGH COURT ¥SJ DATE: TSS 2028 NOTE: POST THE MATTER ON 10.04, 2026 NOTICE BEFORE ADMISSION GG.Noe. 896 of 2026 s