Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1) in Tamil Nadu Societies Registration Act, 1975 (1)Every registered society shall maintain a register containing the names, addresses and occupations of its members.
