Delhi High Court - Orders
Pooja Devi vs United India Insurance Company Ltd And ... on 11 September, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 427/2022 & CM APL. 55214/2022
POOJA DEVI .....Appellant
Through: Mr. Manish Maini and Ms. Anjali
Singh, Advocates.
versus
UNITED INDIA INSURANCE COMPANY LTD AND ORS
.....Respondents
Through: Mr. Yuvraj Sharma, proxy for Mr.
Pankaj Seth, Advocate.
Mr. S.N. Parashar, Advocate.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.09.2024
1. LCR be requisitioned in digital form.
2. List on 10th December, 2024.
CHANDRA DHARI SINGH, J SEPTEMBER 11, 2024 NA/ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 00:12:11