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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Reena Devi vs . Navneet Kumar on 19 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Reena Devi vs. Navneet Kumar .

CMP(M) No. 1433 of 2022 19.12.2022 Present: Mr. Mukul Sood, Advocate, for the applicant/appellant.

Mr. Divya Raj Singh, Advocate, for the respondent.

Mr. Divya Raj Singh, Advocate, has put in appearance on behalf of the respondent. Since, the instant appeal emanates out of a matrimonial discord, therefore, it is incumbent upon this Court to make an endeavour to have the matter amicably settled. Let both the parties remain present before this Court on the next date of hearing.

As prayed for, list on 06.03.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 19, 2022 (Vinod) ::: Downloaded on - 19/12/2022 20:34:10 :::CIS