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[Cites 0, Cited by 1] [Section 75(1)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(1)(c) in Chennai City Police Act, 1888

(c)found behaving in a violent or boisterous or disorderly or riotous or indecent manner or using any threatening, abusive or insulting words which causes or is likely to cause a breach of public peace shall be liable, on conviction, to imprisonment not exceeding six months or fine not exceeding one thousand rupees.