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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(a) in The Gas Cylinders Rules, 2016

(a)The test and inspection certificate required to be obtained from the inspecting authority in respect of cylinder and valve inspected and certified by it in accordance with the approved design and specification or code shall contain the information specified in Schedule II.