Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tamilnadu - Section Section 17 in Tamil Nadu Highways Act, 2001 17. Use of land acquired. - Where any land has been acquired under this Act, the Government may use or cause to be used such land for the purpose of this Act.
