Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Bombay Presidency - Subsection Section 41(2) in Bombay Police Act, 1951 (2)The Police shall have free access to every such place of amusement, assembly or meeting of the purpose of giving effect to the provisions of sub-section (1) and to any direction made thereunder.
