Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 658] [Entire Act] State of Jharkhand - Subsection Section 658(iv) in Bihar Education Code, 1961 (iv)When a scholar is directed by the Headmaster/Principal to remain absent from schools in consequence of infectious disease in his home he may be paid his scholarship in full for the period of such absence.
