Supreme Court - Daily Orders
Swati Ferro Alloys Private Ltd. vs Orissa Industrial Infrastructure on 31 March, 2015
Author: Chief Justice
Bench: Chief Justice, V. Gopala Gowda
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.687 OF 2015
IN
CIVIL APPEAL NO.51 OF 2015
M/S. SWATI FERRO ALLOYS PRIVATE LTD. ..PETITIONER(S)
VERSUS
ORISSA INDUSTRIAL INFRASTRUCTURE
DEVELOPMENT CORPORATION (IDCO)
AND ORS. ..RESPONDENT(S)
O R D E R
We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
...............CJI.
(H.L. DATTU) .................J. (V. GOPALA GOWDA) NEW DELHI, MARCH 31, 2015.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.04.01 14:52:46 IST Reason: CHAMBER MATTER SECTION XIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
REVIEW PETITION(C) NO. 687 OF 2015 In CIVIL APPEAL NO. 51 OF 2015 M/S. SWATI FERRO ALLOYS PRIVATE LTD. Petitioner(s) VERSUS ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (IDCO) AND ORS Respondent(s) Date : 31/03/2015 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order. (Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)