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Supreme Court - Daily Orders

Swati Ferro Alloys Private Ltd. vs Orissa Industrial Infrastructure on 31 March, 2015

Author: Chief Justice

Bench: Chief Justice, V. Gopala Gowda

                                IN THE SUPREME COURT OF INDIA
                                CIVIL APPELLATE JURISDICTION

                              REVIEW PETITION (C) NO.687 OF 2015
                                              IN
                                  CIVIL APPEAL NO.51 OF 2015


             M/S. SWATI FERRO ALLOYS PRIVATE LTD.         ..PETITIONER(S)

                                            VERSUS

             ORISSA INDUSTRIAL INFRASTRUCTURE
             DEVELOPMENT CORPORATION (IDCO)
             AND ORS.                                     ..RESPONDENT(S)


                                          O R D E R

We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.

...............CJI.

(H.L. DATTU) .................J. (V. GOPALA GOWDA) NEW DELHI, MARCH 31, 2015.

Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2015.04.01
14:52:46 IST
Reason:
CHAMBER MATTER                                     SECTION XIA

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS

REVIEW PETITION(C) NO. 687 OF 2015 In CIVIL APPEAL NO. 51 OF 2015 M/S. SWATI FERRO ALLOYS PRIVATE LTD. Petitioner(s) VERSUS ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (IDCO) AND ORS Respondent(s) Date : 31/03/2015 This petition was circulated today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order. (Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)