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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Executive Engineer vs Mohd. Haneef on 24 October, 2016

WP-13576-2016 (EXECUTIVE ENGINEER Vs MOHD. HANEEF) 24- 1 0-20 1 6 Shri Ashish Bernard, learned GA for the petitioners/State. As prayed by learned counsel for the State, list this petition after two weeks. (VIJAY KUMAR SHUKLA) J UD GE navin