Madhya Pradesh High Court
Executive Engineer vs Mohd. Haneef on 24 October, 2016
WP-13576-2016 (EXECUTIVE ENGINEER Vs MOHD. HANEEF) 24- 1 0-20 1 6 Shri Ashish Bernard, learned GA for the petitioners/State. As prayed by learned counsel for the State, list this petition after two weeks. (VIJAY KUMAR SHUKLA) J UD GE navin