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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(b)a document describing the following, namely:-
(i)the principles of construction and the method of operation of the weight or measure;
(ii)the safety devices provided to prevent any fraudulent or inaccurate operation of the weight or measure;
(iii)the manner in which and the extent to which the weight or measure may be adjusted or corrected;
(iv)the place where the verification stamp or seal, or both, may be affixed;
(v)plans of general arrangements and installations drawings of the weight or measure and, where necessary, detailed installation instructions;
(vi)[ two photographs of the model clearly indicating the mandatory declarations to be included as a part of the certificate of approval of the model; [ Substituted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000).]
(vii)actual circuit diagram (for digital type);
(viii)place/places on the instrument where the verification stamp or seal or both have to be applied to prevent fraudulent practices;
(ix)copies of the user 's manual, printed pamphlets and other literatures;
(x)any other information which the applicant may consider to be useful for assessing the performance, and facilitating the approval of the model. ]