Andhra Pradesh High Court - Amravati
D Seethaiah vs Sri B Raja Sekhar Ias on 14 August, 2025
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(SHOW CAUSE NOTICE BEFORE ADMISSION)
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATl
(ORIGINAL JURISDICTION)
THURSDAY, THE FOURTEENTH DAY OF AUGUST
TWOTHOUSANDANDTWENTYFIVE z
.-PRESENT.I
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THE HONOURABLE SRI JUSTICE GANNAMANENI RAMAKRISHNA PR
CONTEMPT CASE NO: 2O59 `OF 2025
Between :
1. D. Seethaiah, s/a srI' Bangarajah,
Age: 61 Years, occ: FI'eld Assistant,
Sericulture Dept., R/a D.No.1-1,
Venugopalapuram -535 217,`
Nellimarla Mandal, vizianagaram District
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2. N. ChandFamma, w/o srI-6opal,
Age: 62 Years, occ: Retd. Field Assistant,
sericulture Dept., R/a D.No._.C-21, Udayapuram -535 534,
Kurupam MandaI, Manyam District
3. M. Damayanthi, w/a sri sudharshan Rao,
Age.I 60 Years, occ: FI-eld Ass.istani,
Serjculture Dept., R/o Venugopalapuram -535 217,
Nellimarla Mandal, vizjanagaram District
4. N. Laljthamma, w/a sri po!,a Naidu,
Age.® 58 Years! occ: Field Assistant,
Serjculture Dept., R/a Venugopaiar,uram -535 217,
Nelljmarla Manda', vI-Zianagaram District
5. K. Malathi, D/a Sri Kamalaiahl
Age: 55 Years, occ: Field Assistar1¢l
sericulture Dept., R/a Venug-6palarJuram -535 217,
Neltimarla MandaI, Vizianadaram I;istrjct
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6. K. Bhanumathi: VV/a Sri Kondai Rao,
Age: Years, Occ: Field Assistant,
Sericu{ture Rep+i.3 R,,Jo Venugopa{apuram -535 2ti7,
Nellimarla Mandai. VIzfanagaram District
7. K. Savitri. VVfo Sri a{aranrLa. I
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Age: 61 Years! Qcc: Fjeid Assistant,
Sericulture DapE_r Fapie D~¥ngo_ 3-63,
P. Levidi -,53§ 524= KLJlrL3Pam Mandal.
Manyam D?sifecisL
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8. T. Narasamma= Ifi¥,'c Sr€ JapPa Ra`o,
Age.I 61 Years+.dc€= Fie§d rfissi,stant,
SericuELi£rer E*eB±.i Fi;£cp Veg,-,ug9P?iaPuram 535 217,
Neiiimaria REandaj! ifeziarEagaram District
9. U. Savithri-= l#fo S#r3-T-n€rupa{hi Rao,
Age: 59 Years: Occ: Fie€d Ass.istant,
Sericulture Dept.t FbfQ Venugopa!apuram 535 217,
Nel!imar[a ManQta!. VIzianagaram District
10. D. Usha-F3an!-, W/o Srj Chakrapani,
Age: 56 Years, Occ: Technical-Assistant,
Sericulture Dept., R/o Venugo.rea!apuram 535 217.
NeIIimarla Mandal, Vizianagaram District
ll. M. Subhadramma, w/o sri Kori'dala Rao,
Age: 58 Years, Occ: Technic`a!I'A.ssistant,
Sericulture Dept., R/o Sobb.a.Village;
H/o P.Podi -535 523, Kurupam Manda!, fu£iar!'#+a.,fr9 E*1-ditSeeSfirTd'
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12. D. Rama Rao, S/a Sri Pentaiah,
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Age: 59 Yearls, Oc6.I Technical Assistant,
Sericulture Dept.., R/a JogimPeta -535 546,
Seethanagaram Mandal.I,. Manyam District
13. D. Simhachalam, S/o Sri Polaiah,
Age: 59 Years, Occ: Tech.nicaI Assistant,
sericultu're Dept., R/a b.No. 3-ll,
Jogimpeta -535 546,
seethanagaram MandaI, Manyam District
14. D. Laxmana @ La'xmana Rao, S/a Sri Bangaraiah,
Age: 63 Years, Occ,: Retd. technical Assistant,
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Sericul{ure Dept., R/a Jog!mpeta -535 546,
seethanagaram Mandal, Manyam District
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15. G. Gopi, S/a Sri Venkaiah, ,
Age: 62 Years, Occ: Re.tdl. Field Assistant,
Sericulture Dept., .R/o`pedha Bogili -535 546,
seethanagaram Mandal, Manyam District
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16. P. Guruvulu, S/Q''Sri'ChjttaI'ah,
Age: 62 Years, Occ: Retd`. Field Assistant,
sericulture Dept.`, R/a D.Nc,.1-35,
Indira Colony, Nel!`imar!a -535 217,
Vizianagaram Dis.trict
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AND
1. Sri B.Raja Sekhar, IAS, Special Chief Secretary, Agriculture & Co-
operation H&S Dept, +A.P.Secretariat, Amaravathi; Velagapudi -
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I 522 237. yprir
2. Sri. Peeyush Kumar, lAS, Principal Secretary, Finance and planning
Department, A.P. Secretariat, Velagapudi -522 237, Guniur District.
3. Dr.K.Srinivasulu, lAS, Commissi"6ner of Sericulture, A.P., Chuttugunta,
Guntur - 522 004.
4. Smt. G.Parameswari, Joint Director of Sericulture, Visakhapatnam at
Anakapalli -531101.r,I:--+J+ ¢
...Respondents
WHEREAS the '\ Petitioners--''haVe presented under Sections 10 to 12 of the contempt ofD Courts Act l'1971, above case through their counsel Sri N.Siva Req,giv,~`-+-praying that this Hon'ble High Court may-be pleased to punish the respondents herein foi'wiIIful disobedience of the orders in W.P.No.21579 of 2022, dated 23-08-202rffl~~---
.`l WHEREAS the said case cdinih'g on for orders as to admission on this day and whereas the High Court, upon perusing the affidavit filed therein and upon hearing the arguments of`sr`i N'.Siva Repddy, Advocate for the Petitioners;
--l.``-
directed issuance of N-otice to theJeSPOndentS, returnable ih-i-6L]r (4) weeks, to l¢.-
show cause as to why in the 'circumstances stated in the affidavit filed. in support there6f, the said case shdul['ci not be admitted. you viz: :''''
1. Sri B.Raja Sekhar, lAS, Special Chief Secretary, Agriculture & Co-
operation rH&S Dept, `A.P.'Secretariat, Amaravathi, Velagapudi i 522 237. ~., . ,`" #ctgiv-of-
2. `Sri. Peeyush Kumar, IAS,. Prihcipa.I -Secretary, Finance and Planning Department, A.P. Secretariat, Velagapudi~--522 237, GJ`untur District. I €ch. -
3. Dr.K.Sr-IniVaSulu, IAS, Coinmissioner of Sericulture, A.P., Chuttugunta, Guntur -522 `004.
.r a-,y,
4. Smt. G.Parameswari, Joint Director of Sericulture, Visakhapatnam at AnakapaIIi -531101.
be and hereby are directed to show cause, as to why this contempt case should not be admitted, either appea+ing in person or through-rAdvocate duly instructed on ll.09.2025, to which date the case stands posted for hearing, failing wherein the said case will be heard and determined ex-parte.
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Sd/,-V.DIWAKAR
//TRUE COPY// SEC"ON OFFICER
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1. The District Judge, Gun{ur, Guntur District (By SPECIAL IVIESSENGER in duplicate along with a. £`9Py Of Petition and affidavit tO Serve On Respondent Nos. 1 flo 3 and to return to this Court before ll.09.2025)
2. The District Judge, Visakha5~at-ham, Visakhap`atnain District.(By RPAD in duplicate along with a copy of petition and affidavit to serve on Respondent NQ,.`4 and to return to this Court before ll.09..2025) (
3. Sri B.Raja Sekhar, lAS, Special Chief Secretary, Agriculture & Co-
operation H&S Dept, A.,P..Secretariat, Amaravathi, Velagapudi - 522 237.
4. Sri. Peeyush Kumar, lAS, Principal Secretary, Finance and planning Department, A.P. Secretariat, :Velagapudi -522 237, Guntur District.
5. Dr.K.Srinivasulu, lAS, Commi{ssioner of Sericulture, A.P., Chuttuguntaj` Guntur -522 004.(Address'6e`Nos. 3 to 5 by SPECIAL MESSENGER -
/ along with a copy of petition and affidavit)
6. Smt. G.Parameswari, Joint-Director of Sericulture, Visakhapatnam at Anakapalli -531 101.(by RPAD-along with a copy of petition and affidavit) `-
7. Onesparecopy HIGH COURT GRKP,J DATE : 14/08/2025 '\ D NOTE: LIST THE MATTER ON ll.09.2025 NOTICE BEFORE ADMISSION CC,No.2059 of 2025 ?. €f*" .-
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