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Rajasthan High Court - Jaipur

Smt. Sangeeta Mishra W/O Sh. Somnath ... vs The Union Of India on 9 January, 2019

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 25825/2018

                                    Smt. Sangeeta Mishra W/o Sh. Somnath Mishra
                                                                                                      ----Petitioner
                                                                       Versus
                                    The Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Bharat Vyas For Respondent(s) : Mr. Vikas Soni HON'BLE MR. JUSTICE INDERJEET SINGH Order 09/01/2019 Counsel for the respondent seeks four weeks' time to file reply. Time prayed for is allowed.

List after four weeks.

(INDERJEET SINGH),J Jyoti/79 (Downloaded on 05/06/2021 at 08:18:52 PM) Powered by TCPDF (www.tcpdf.org)