Rajasthan High Court - Jaipur
Smt. Sangeeta Mishra W/O Sh. Somnath ... vs The Union Of India on 9 January, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 25825/2018
Smt. Sangeeta Mishra W/o Sh. Somnath Mishra
----Petitioner
Versus
The Union Of India
----Respondent
For Petitioner(s) : Mr. Bharat Vyas For Respondent(s) : Mr. Vikas Soni HON'BLE MR. JUSTICE INDERJEET SINGH Order 09/01/2019 Counsel for the respondent seeks four weeks' time to file reply. Time prayed for is allowed.
List after four weeks.
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